Sharmila Rakeshkumar Navalkha vs Rakeshkumar Jawaharlal ...
2017 Latest Caselaw 2124 Bom

Citation : 2017 Latest Caselaw 2124 Bom
Judgement Date : 2 May, 2017

Bombay High Court

Sharmila Rakeshkumar Navalkha vs Rakeshkumar Jawaharlal ... on 2 May, 2017

Bench: S.P. Deshmukh

                                            1                        SA-673.16.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                       BENCH AT AURANGABAD

                       SECOND APPEAL NO. 673 OF 2016



 Sharmila w/o Rakeshkumar Navalkha                    .. Appellant

                  versus

 Rakeshkumar s/o Jawaharlal Navalakha                 .. Respondent

               ----
 Mr. P. B. Shirsath, Advocate for appellant
 Mr. V. M. Vibhute, Advocate for respondent


                                 CORAM :        SUNIL P. DESHMUKH, J.
                                 DATE :         2nd May, 2017


 ORDER :

Registrar (Judicial) to verify the settlement terms

immediately.

SUNIL P. DESHMUKH, JUDGE

pnd

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