Yograj Bhaurao Hatwar vs Superintendent Central Prison ...
2017 Latest Caselaw 753 Bom

 CWP17.17.odt                                 1

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           NAGPUR BENCH : NAGPUR

                 CRIMINAL WRIT PETITION NO.17 OF 2017

 Yograj Bhaurao Hatwar,
 C-8198, Central Prison,
 Nagpur.                                           ..             PETITIONER

                               .. Versus ..

 1]     Superintendent, Central Prison,
        Nagpur.

 2]     D.I.G. (Prison),
        Eastern Region, Nagpur.

 3]     Additional Director General of Police
        and Inspector General of Prison,
        Maharashtra, Pune-1.               ..                     RESPONDENTS

                               ..........
 Mrs. S.S. Dhote, Advocate [Appointed] for the petitioner,
 Shri S.J. Kadu, APP for the respondents.
                     ..........
                               CORAM : B.R. GAVAI AND
                                       KUM. INDIRA JAIN, JJ.

DATED : MARCH 15, 2017.

ORAL JUDGMENT : (Per : B.R. GAVAI, J.)

Rule. Rule made returnable forthwith. Heard finally

by consent of learned counsel appearing for the parties.

2] The petitioner has approached this Court being

aggrieved by the rejection of his application for grant of

furlough.

3] The application is rejected only on the ground that

the petitioner has surrendered belatedly when he was released

on parole on 25.1.2013 and 12.7.2014. However, it is to be

noted that the petitioner has surrendered himself and was not

required to be arrested. Insofar as surrendering belatedly is

concerned, the petitioner must have already been penalized for

the late surrender.

4] In that view of the matter, we are inclined to allow the

writ petition. The petitioner is directed to be released on

furlough for a period of two weeks after following the procedure

prescribed in law. Rule is made absolute in the above terms.

Fees of the learned counsel appointed on behalf of the

petitioner are quantified at Rs.1,500/-.

(Kum. Indira Jain, J.) (B.R. Gavai, J.) Gulande