Bombay High Court
Chintaman Narayan Raut And Others vs Sanjay Ramsing Solanke And Others on 14 March, 2017
Bench: S.B. Shukre
(1) wp3045.17+
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 3045 OF 2017
1. Chintaman s/o. Narayan Raut .. Petitioners
Age. 50 years, Occ. Agri.,
R/o. Super Drycleaners, Gondavni Road,
Shrirampur, Tq. Shrirampur,
Dist. Ahmednagar.
2. Subhash s/o. Baliram Thakre
Age. 35 years, Occ. Agri.,
3. Sau. Sangita w/o. Subhash Thakre
Age. 27 years, Occ. Agri.,
Both R/o. At Post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
Versus
1. Sanjay s/o. Ramsing Solanke .. Respondents
Age. 46 years, Occ. Agri.,
R/o. At post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
2. The State of Maharashtra,
Through its Secretary,
Co-operative Department, Mantralaya,
Mumbai.
3. The Divisional Joint Registrar
Co-operative Societies, Aurangabad
Tq. & Dist. Aurangabad.
4. The District Deputy Registrar
Co-operative Societies, Aurangabad,
Tq. & Dist. Aurangabad.
WITH
WRIT PETITION NO. 3047 OF 2017
(2) wp3045.17+
1. Chintaman s/o. Narayan Raut .. Petitioners
Age. 50 years, Occ. Agri.,
R/o. Super Drycleaners, Gondavni Road,
Shrirampur, Tq. Shrirampur,
Dist. Ahmednagar.
2. Subhash s/o. Baliram Thakre
Age. 35 years, Occ. Agri.,
3. Sau. Sangita w/o. Subhash Thakre
Age. 27 years, Occ. Agri.,
Both R/o. At Post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
Versus
1. Raosaheb s/o. Ratansing Solanke .. Respondents
Age. 45 years, Occ. Agri.,
R/o. At post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
2. The State of Maharashtra,
Through its Secretary,
Co-operative Department, Mantralaya,
Mumbai.
3. The Divisional Joint Registrar
Co-operative Societies, Aurangabad
Tq. & Dist. Aurangabad.
4. The District Deputy Registrar
Co-operative Societies, Aurangabad,
Tq. & Dist. Aurangabad.
WITH
WRIT PETITION NO. 3051 OF 2017
1. Chintaman s/o. Narayan Raut .. Petitioners
Age. 50 years, Occ. Agri.,
R/o. Super Drycleaners, Gondavni Road,
Shrirampur, Tq. Shrirampur,
Dist. Ahmednagar.
2. Subhash s/o. Baliram Thakre
(3) wp3045.17+
Age. 35 years, Occ. Agri.,
3. Sau. Sangita w/o. Subhash Thakre
Age. 27 years, Occ. Agri.,
Both R/o. At Post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
Versus
1. Balu s/o. Trimbak Khandale .. Respondents
Age. 55 years, Occ. Agri.,
R/o. At post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
2. The State of Maharashtra,
Through its Secretary,
Co-operative Department, Mantralaya,
Mumbai.
3. The Divisional Joint Registrar
Co-operative Societies, Aurangabad
Tq. & Dist. Aurangabad.
4. The District Deputy Registrar
Co-operative Societies, Aurangabad,
Tq. & Dist. Aurangabad.
WITH
WRIT PETITION NO. 3052 OF 2017
1. Chintaman s/o. Narayan Raut .. Petitioners
Age. 50 years, Occ. Agri.,
R/o. Super Drycleaners, Gondavni Road,
Shrirampur, Tq. Shrirampur,
Dist. Ahmednagar.
2. Subhash s/o. Baliram Thakre
Age. 35 years, Occ. Agri.,
3. Sau. Sangita w/o. Subhash Thakre
Age. 27 years, Occ. Agri.,
Both R/o. At Post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
Versus
(4) wp3045.17+
1. Vijay s/o. Namdeo Solanke .. Respondents
Age. 43 years, Occ. Agri.,
R/o. At post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
2. The State of Maharashtra,
Through its Secretary,
Co-operative Department, Mantralaya,
Mumbai.
3. The Divisional Joint Registrar
Co-operative Societies, Aurangabad
Tq. & Dist. Aurangabad.
4. The District Deputy Registrar
Co-operative Societies, Aurangabad,
Tq. & Dist. Aurangabad.
WITH
WRIT PETITION NO. 3053 OF 2017
1. Chintaman s/o. Narayan Raut .. Petitioners
Age. 50 years, Occ. Agri.,
R/o. Super Drycleaners, Gondavni Road,
Shrirampur, Tq. Shrirampur,
Dist. Ahmednagar.
2. Subhash s/o. Baliram Thakre
Age. 35 years, Occ. Agri.,
3. Sau. Sangita w/o. Subhash Thakre
Age. 27 years, Occ. Agri.,
Both R/o. At Post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
Versus
1. Latabai w/o. Balu Khandale .. Respondents
Age. 55 years, Occ. Agri.,
R/o. At post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
2. The State of Maharashtra,
(5) wp3045.17+
Through its Secretary,
Co-operative Department, Mantralaya,
Mumbai.
3. The Divisional Joint Registrar
Co-operative Societies, Aurangabad
Tq. & Dist. Aurangabad.
4. The District Deputy Registrar
Co-operative Societies, Aurangabad,
Tq. & Dist. Aurangabad.
WITH
WRIT PETITION NO. 3054 OF 2017
1. Chintaman s/o. Narayan Raut .. Petitioners
Age. 50 years, Occ. Agri.,
R/o. Super Drycleaners, Gondavni Road,
Shrirampur, Tq. Shrirampur,
Dist. Ahmednagar.
2. Subhash s/o. Baliram Thakre
Age. 35 years, Occ. Agri.,
3. Sau. Sangita w/o. Subhash Thakre
Age. 27 years, Occ. Agri.,
Both R/o. At Post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
Versus
1. Sunil s/o. Ananda Patil .. Respondents
Age. 30 years, Occ. Agri.,
R/o. At post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
2. The State of Maharashtra,
Through its Secretary,
Co-operative Department, Mantralaya,
Mumbai.
3. The Divisional Joint Registrar
Co-operative Societies, Aurangabad
Tq. & Dist. Aurangabad.
(6) wp3045.17+
4. The District Deputy Registrar
Co-operative Societies, Aurangabad,
Tq. & Dist. Aurangabad.
WITH
WRIT PETITION NO. 3055 OF 2017
1. Chintaman s/o. Narayan Raut .. Petitioners
Age. 50 years, Occ. Agri.,
R/o. Super Drycleaners, Gondavni Road,
Shrirampur, Tq. Shrirampur,
Dist. Ahmednagar.
2. Subhash s/o. Baliram Thakre
Age. 35 years, Occ. Agri.,
3. Sau. Sangita w/o. Subhash Thakre
Age. 27 years, Occ. Agri.,
Both R/o. At Post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
Versus
1. Vijay s/o. Trimbak (Khandale) Patil .. Respondents
Age. 55 years, Occ. Agri.,
R/o. At post Varthan, Tq. Soyegaon,
Dist. Aurangabad.
2. The State of Maharashtra,
Through its Secretary,
Co-operative Department, Mantralaya,
Mumbai.
3. The Divisional Joint Registrar
Co-operative Societies, Aurangabad
Tq. & Dist. Aurangabad.
4. The District Deputy Registrar
Co-operative Societies, Aurangabad,
Tq. & Dist. Aurangabad.
(7) wp3045.17+
Mr.R.V. Gore, Advocate for the petitioners.
Mr.S.K. Tambe, A.G.P. for respondent/State.
CORAM : S.B. SHUKRE,J.
DATED : 14.03.2017
ORAL JUDGMENT :-
1. Rule. Rule made returnable forthwith and heard
finally by consent of learned Counsel for the petitioners
and learned AGP for respondent Nos.2 to 4.
2. By order commonly passed on 15.10.2016, the
Divisional Jt. Registrar, Co-operative Societies,
Aurangabad, has rejected the prayer of the petitioners to
stay the effect and operation of the order passed by the
Dy. Registrar, till final disposal of the appeals.
3. Heard learned Counsel for the petitioners and
learned AGP for respondent Nos.2 to 4, who appears by
waiving notice on behalf of the respondents. At this
stage there is no need to issue notice to respondent
No.1.
4. Considering the stage of appeals pending before
the Divisional Jt. Registrar, Aurangabad and the orders
passed by the Dy. Registrar, the Divisional Jt.
Registrar, Co-operative Societies, Aurangabad, has
rejected the prayer of the petitioners to stay the effect
and operation of the orders passed by the Dy. Registrar,
(8) wp3045.17+
till final disposal of the appeals. The learned Counsel
for the petitioners submits that all these appeals are
kept for final hearing on 29.03.2017 and are likely to be
disposed of thereafter shortly. Considering the fact
that these appeals are now kept for final disposal, any
order passed in these writ petitions would be of only
academic nature and therefore at this stage this Court
does not find it necessary to make any interference in
the impugned orders.
5. The writ petitions, are disposed of with a
direction that all the appeals shall be finally disposed
of by respondent No.3 as expeditiously as possible after
giving reasonable opportunity of hearing to both the
sides. Respondent No.3 shall make endeavour to dispose of
these appeals as far as possible within two months after
arguments are heard.
6. Rule discharged subject to above observations.
[S.B. SHUKRE,J.]
snk/2017/MAR17/wp3045.17+
