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Asaram Rama Mahanor vs Manojkumar Shantinath Bhose And ...
2017 Latest Caselaw 571 Bom

Citation : 2017 Latest Caselaw 571 Bom
Judgement Date : 7 March, 2017

Bombay High Court
Asaram Rama Mahanor vs Manojkumar Shantinath Bhose And ... on 7 March, 2017
Bench: S.B. Shukre
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD.

                        13 WRIT PETITION NO. 5502 OF 2016

                      ASARAM RAMA MAHANOR
                                VERSUS
           MANOJKUMAR SHANTINATH BHOSE AND OTHERS
                                    ...
               Advocate for Petitioners : Mr. A.K. Gawali
             Advocate for Respondent No.1 :Mr. P.F. Patni
     Advocate for Respondents No.4, 6 to 10 :Mr.S.S.Gangakhedkar
                                    ...
                      CORAM : S. B. SHUKRE, J.

Date: March 07, 2017 ...

PER COURT :-

1 Stand over to 21.3.2017.

2 Interim relief, if any granted earlier to continue till next date.

( S. B. SHUKRE, J. )

vbd

 
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