Hamid Jabbar Attar vs Vithal Narayan Mule And Others
2017 Latest Caselaw 568 Bom

Citation : 2017 Latest Caselaw 568 Bom
Judgement Date : 7 March, 2017

Bombay High Court

Hamid Jabbar Attar vs Vithal Narayan Mule And Others on 7 March, 2017

Bench: S.B. Shukre

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD.

                       959 WRIT PETITION NO. 7926 OF 2015
                       WITH CA/1453/2016 IN WP/7926/2015

                          HAMID JABBAR ATTAR
                                  VERSUS
                   VITHAL NARAYAN MULE AND OTHERS
                                      ...
                   Advocate for Petitioner : Mr. S.Y. Patil
        Advocate for Respondents No.R-1 and R-2:Mr. D.P.Deshpande
                                      ...

                               CORAM : S. B. SHUKRE, J.

Date: March 07, 2017 ...

PER COURT :-

1 By way of last chance, one weeks' time is granted for removal of

office objections, failing which, this petition shall stand dismissed

without reference to this Court.

( S. B. SHUKRE, J. )

vbd

Download the LatestLaws.com Mobile App