Vishnu Babu Raikar And Others vs Ramchandra Vitthal Rajopadhaye ...
2017 Latest Caselaw 567 Bom

Citation : 2017 Latest Caselaw 567 Bom
Judgement Date : 7 March, 2017

Bombay High Court

Vishnu Babu Raikar And Others vs Ramchandra Vitthal Rajopadhaye ... on 7 March, 2017

Bench: S.B. Shukre

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD.

                        11 WRIT PETITION NO. 3000 OF 2016

                VISHNU BABU RAIKAR AND OTHERS
                               VERSUS
        RAMCHANDRA VITTHAL RAJOPADHAYE AND ANOTHER
                                  ...
              Advocate for Petitioners : Mr. R.R. Karpe
            Advocate for Respondent No.1 :Mr. A.V. Hon
                                  ...
                     CORAM : S. B. SHUKRE, J.

Date: March 07, 2017 ...

PER COURT :-

1 Stand over to 21.3.2017.

2 Interim relief, if any granted earlier to continue till next date.

( S. B. SHUKRE, J. )

vbd

Download the LatestLaws.com Mobile App