Bombay High Court
Sakshi Narayan Akulwar Through ... vs The State Of Maharashtra And ... on 20 June, 2017
Bench: R.M. Borde
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IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.6263 OF 2017
Kirankumar S/o Prakash Tarodekar
age: 28 years,occu: nil,
R/o B-90, Shobha Nagar, Near Airport,
Nanded Tq. & Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer, Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION NO.6206 OF 2017
Dyanoba Rambhau Zombade,
Age: 57 years, occu: service,
R/o Shelapuri, Tq. Majalgaon,
District: Beed Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
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3 The Sub Divisional Officer/Magistrate,
Majalgaon, Tq. Majalgaon, Dist. Beed
4 The Deputy Director of Education
Aurangabad Region, Aurangabad
Tq. & Dist. Aurangabad Respondents
WITH
WRIT PETITION NO. 6207 OF 2017
Vithal Namdeo Koli
Age: 49 years, occu: service,
R/o Govardhanwadi, Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad
4 The Executive Engineer,
Irrigation Department
(Upsa Sinchan Vibhag)
Osmanabad, Tq. & Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6208 OF 2017
Kondabai Namdeo Sarje
Age: 34 years, occu: nil
R/o Kond, Tq. &
Dist. Osmanabad Petitioner
Versus
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1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6211 OF 2017
Maroti Pandurang Suryawad
Age: 50 years, occu: Service
R/o Kadoli, Tq. &
Dist. Hingoli Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Hingoli, Tq. Dist. Hingoli
4 The Executive Engineer,
Minor Irrigation Division,
Parbhani, Tq. & Dist. Parbhani Respondents
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WITH
WRIT PETITION NO.6212 OF 2017
Anil Rajendra Khot
Age: 23 years, occu: student
R/o Kolewadi,
Tq. & Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6213 OF 2017
Seema Sukhdeo Sarje
Age: 20 years, occu: student
R/o Kond, Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad
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4 The Principal,
Government Engineering College,
Karad, Tq. Karad
District: Satara Respondents
WITH
WRIT PETITION NO.6214 OF 2017
Samadhan Suryakant Akoskar
Age:28 years, occu:Service,
R/o Kolhewadi, Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad
4 The Administrative Officer,
Regional Agricultural Joint Director,
Amravati Region, Amravati
Tq.& Dist. Amravati
5 The Taluka Agricultural Officer,
Dharni, Tq. Dharni,
Dist. Amravati Respondents
WITH
WRIT PETITION NO.6215 OF 2017
Sunita Bhagwat Mane
Age: 57 years, occu: service
R/o Patoda, Tq. &
Dist. Osmanabad Petitioner
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Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department, Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad
4 The Collector, Solapur
Tq. & District: Solapur Respondents
WITH
WRIT PETITION NO.6216 OF 2017
Anil Navnath Pandhare
Age: 29 years, occu: service,
R/o Wadgaon (Si), Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad
4 The Superintendent,
State Excise Department,
Solapur, tq. & Dist. Solapur Respondents
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WITH
WRIT PETITION NO.6217 OF 2017
Vitthalrao Rama Divatewad
Age: 59 years, occu: nil
R/o Bhaktapur Tq. Degloor
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Degloor, Tq.Degloor Dist. Nanded Respondents
WITH
WRIT PETITION NO.6218 OF 2017
Vishakha Sunil Akoskar
Age: 24 years, occu: student
R/o Kolhewadi, Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad Respondents
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WITH
WRIT PETITION NO.6221 OF 2017
Nagnath Yashwant Yerkal
Age: 46 years, occu: service
R/o Ramwadi Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6223 OF 2017
Vaijnath Ramchandra Vajire
Age: 48 years, occu: service
R/o Saba, Tq. &
Dist. Parbhani Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Parbhani, Tq. Dist. Parbhani
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4 The Taluka Agricultural Officer,
Jintur, Tq. Jintur, Dist. Parbhani Respondents
WITH
WRIT PETITION NO.6224 OF 2017
Manisha Sukhdeo Sarje
Age: 23 years, occu: student
R/o Kond, Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad
4 The Principal,
Government Engineering College,
Karad, Tq. Karad, Dist. Satara Respondents
WITH
WRIT PETITION NO.6225 OF 2017
Snehal Vinayak Waghmare
Age: 22 years, occu: student
R/o Bhoom, Tq. Bhoom
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
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2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Bhoom, Tq. Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6209 OF 2017
Bhagwat Ramhari Koli
Age: 52 years, occu: service
R/o Ramwadi, Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through it's Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R).
3 The Sub Divisional Officer/Magistrate,
Osmanabad, Tq. Dist. Osmanabad
4 The Sub Divisional Engineer,
Minor Irrigation, Subdivision No.1
Osmanabad, tq. & Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.5416 OF 2017
Shri Shubham S/o Pandurang Koli
Age: major, occu: student
R/o Gogaon Nandurga,
Dist. Osmanabad
Presently residing at
House No.105/80, Umanagari
Tq. Dist.Solapur Petitioner
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Versus
1 The State of Maharashtra
Department of Tribal Development,
Mantralaya, Mumbai - 32
Through : Its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad
Aurangabad Division,
Aurangabad
Through its Member Secretary
3 The Sub Divisional Magistrate,
Osmanabad, Tq. Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.5400 OF 2017
Sachin S/o Vasant Daswant
Age: 29 years, occu: service
R/o Bhavani Chauk,
Sanja Road, Osmanabad
Tq.& Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra,
(Through Principal Secretary
Home Department, Mantralaya, Mumbai)
2 The Caste Certificate Verification Scrutiny
Committee, Schedule Tribe,
Near CIDCO Bus stand, Aurangabad.
3 The Sub-Divisional Magistrate,
Osmanabad, Dist. Osmanabad
4 The Superintendent of Police,
Osmanabad, Dist. Osmanabad
(Through Crime Branch Osmanabad) Respondents
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WITH
WRIT PETITION NO.6155 OF 2017
Ganesh S/o Balbhim Patange
Age: 33 years, occu: service
R/o Osmanabad, Tq.&
Dist. Osmanabad Petitioner
Versus
1 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Member Secretary
2 The Sub Divisional Officer,
Osmanabad, Tq. Dist. Osmanabad
3 The Superintendent of Police,
Osmanabad
Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6131 OF 2017
Shankar S/o Narayan Godguwar
Age: 60 years, occu: Pensioner
R/o Dharamabad, Tq.Dharamabad
Dist. Nanded Petitioner
Versus
1 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Member Secretary
2 The Sub Divisional Officer,
Dharamabad, Tq.Dharamabad
Dist. Nanded Respondents
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WITH
WRIT PETITION NO.6071 OF 2017
Sakhu D/o Maruti Aadatrao
Age: 41 years, occu: Service
R/o Karajkheda, Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra,
Through Principal Secretary
Tribal Development Department,
Mantralaya, Mumbai 32
2 The Scheduled Tribe Caste Scrutiny/
Verification Committee,
Aurangabad
3 Competent Authority/
Executive Magistrate,
Ausa, Tq. Ausa,
Dist. Latur
4 District Health Officer
Zilha Parishad, Osmanabad
Tq, & District: Osmanabad Respondents
WITH
WRIT PETITION NO.4568 OF 2017
Usha D/o Balu Palle
Age: 40 years, occu: Service
R/o C/o Z.P. Primary School, Bodka
Tq.Ahmedpur, Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
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2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
5 The Block Education Officer
Panchayat Samiti
Ahmedpur, Dist. Latur Respondents
WITH
WRIT PETITION NO.4658 OF 2017
Jayant S/o Madhavrao Dhade
Age: 40 years, occu: Service
R/o Shirol, Tq. Nilanga
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
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5 The Block Education Officer
Panchayat Samiti
Nilanga, Dist. Latur Respondents
WITH
WRIT PETITION NO.4611 OF 2017
Chaya D/o Vishwanath Kutemate
Age: 42 years, occu: Service
R/o Udgir, tq. Udgir,
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
5 The Block Education Officer
Panchayat Samiti
Udgir, Dist. Latur Respondents
WITH
WRIT PETITION NO.4663 OF 2017
Pandit S/o Madhavrao Dudhawad
Age: 40 years, occu: Service
R/o Kharabwadi, Tq. Ahmedpur
Dist. Latur Petitioner
Versus
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1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
5 The Block Education Officer
Panchayat Samiti
Ahmedpur, Dist. Latur Respondents
WITH
WRIT PETITION NO.4580 OF 2017
Aasha D/o Ranba Apte
Age: 35 years, occu: Service
R/o Udgir, Tq. Udgir
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
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4 The Education Officer (Primary)
Zilha Parishad, Latur
5 The Block Education Officer
Panchayat Samiti
Udgir, Dist. Latur Respondents
WITH
WRIT PETITION NO.4633 OF 2017
Walmik S/o Shesherao Pande
Age: 40 years, occu: Service
R/o Udgir, Tq. Udgir
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
5 The Block Education Officer
Panchayat Samiti
Ahemadpur, Dist. Latur Respondents
WITH
WRIT PETITION NO.4602 OF 2017
Sanjay S/o Bapurao Yadav
Age: major, occu: Service
R/o Holi, Tq. Ausa
Dist. Latur Petitioner
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Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
5 The Block Education Officer
Panchayat Samiti
Nilanga, Dist. Latur Respondents
WITH
WRIT PETITION NO.4647 OF 2017
Khushal D/o Santram Gore
Age: major, occu: Service
R/o Gangapur, Tq. &
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
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3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
5 The Block Education Officer
Panchayat Samiti
Nilanga, Dist. Latur Respondents
WITH
WRIT PETITION NO.4660 OF 2017
Tilottama Chandrashekhar Sunape
Age: major, occu: Service
R/o Chincholi Tq. Nilanga
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
5 The Block Education Officer
Panchayat Samiti
Nilanga, Dist. Latur Respondents
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WITH
WRIT PETITION NO.4638 OF 2017
Rasika D/o Mahadev Gudmewad
Age: 44 years, occu: Service
R/o Rohina, Tq. Udgir
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
5 The Block Education Officer
Panchayat Samiti
Udgir, Dist. Latur Respondents
WITH
WRIT PETITION NO.4657 OF 2017
Ramrao S/o Sopanrao Sonewad
Age: 49 years, occu: Service
R/o Takalgaon, Tq.Ahemadpur
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
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Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
5 The Block Education Officer
Panchayat Samiti
Ahemadpur, Dist. Latur Respondents
WITH
WRIT PETITION NO.4570 OF 2017
Pundlik S/o Vitthalrao Bhuttewad
Age: 45 years, occu: Service
R/o Takalgaon, Tq. Ahemadpur
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai 32
Through its Secretary
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Division
Aurangabad
Through : Its Member Secretary
3 The Chief Executive Officer,
Zilha Parishad, Latur
4 The Education Officer (Primary)
Zilha Parishad, Latur
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5 The Block Education Officer
Panchayat Samiti
Ahmedpur, Dist. Latur Respondents
WITH
WRIT PETITION NO.6458 OF 2017
Venkat S/o Sambhaji Surywad
Age: 53 years, occu: Service
R/o Jalkot, Tq. Jalkot
Dist. Latur Petitioner
Versus
1 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through : Its Member Secretary
2 The Sub Divisional Officer, Biloli
Tq. Biloli, Dist. Nanded
3 The Collector, Latur
District : Latur Respondents
WITH
WRIT PETITION NO.6457 OF 2017
Shobabai Baburao Mankole
Age: 45 years, occu: Service
R/o Takali, Tq. Udgir,
Dist. Latur Petitioner
Versus
1 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through : Its Member Secretary
2 The Sub Divisional Officer, Udgir
Tq. Udgir, Dist. Latur
3 Deputy Director, Health Department,
Latur Division, Latur
'Aryogya Sankul'
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Barshi Road, Latur
Dist. Latur Respondents
WITH
WRIT PETITION NO.5501 OF 2017
Kalpana D/o Narsimlu Gattuwar,
age: 23 years, occu: Education
R/o Kundalwadi, Tq. Bilili,
District; Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through Its Member Secretary
2 Sub Divisional Officer, Biloli,
Tq. Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION NO.5527 OF 2017
Bhagyashree D/o Hanmanalu Tondrod,
Age: 24 years, occu: service,
R/o Biloli, Tq. Biloli,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through Its Member Secretary
2 Sub Divisional Officer, Biloli,
Tq. Biloli, Dist. Nanded
3 Sub Divisional Officer,
Ichalkaranji, Tq. Ichalkaranji
Dist. Kolhapur Respondents
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WITH
WRIT PETITION NO.5503 OF 2017
Sanjeev S/o Gangaram Jagadmwar,
Age: 26 years, occu: service,
R/o Ratnali, Tq. Biloli,
Dist. Nanded Petitioner
versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through Its Member Secretary
2 Sub Divisional Officer, Biloli,
Tq. Biloli, Dist. Nanded
3 Pune Mhanagar Parivahan
Mahamandal Limited,
Through its Chief Officer,
Pune Respondents.
WITH
WRIT PETITION NO.5502 OF 2017
Gangasagar D/o Shriram Bhusewad
Age: 26 years, occu: service
R/o Lalwadi, Tq. Naigaon
Dist. Nanded Petitioner
versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through Its Member Secretary
2 Sub Divisional Officer, Biloli,
Tq. Biloli, Dist. Nanded
3 Divisional Joint Director of
Agricultural Development
Kolhapur, Dist. Kolhapur
through : Its Administrative Officer Respondents
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WITH
WRIT PEITTION NO.5505 OF 2017
Nagorao S/o Shankarrao Yelpalwad,
Age: 26 years, occu: service
R/o Naigaon, Tq. Biloli,
Dist. Nanded
versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through Its Member Secretary
2 Sub Divisional Officer, Biloli,
Tq. Biloli, Dist. Nanded
3 Maharashtra State Electricity
Distribution Company Limited
through : Its Executive Engineer
District : Beed Respondents
WITH
WRIT PETITION NO.5504 OF 2017
Shankar S/o Saynna Ungratwar
Age: 48 years, occu: service,
R/o Bhoigalli, Tq. Degloor
Dist. Nanded Petitioner
versus
1 Scheduled Tribe certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary
2 Sub Divisional Officer, Degloor
District; Nanded
3 Municipal Council, Degloor
Tq. Degloor, Dist. Nanded
through Its Chief Officer. Respondents
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WITH
WRIT PETITION NO.6459 OF 2017
Anusayabai Bhimrao Sonwane
Age: 53 years, occu: Service
R/o Rajegaon, Tq. Kaij
Dist. Beed Petitioner
Versus
1 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through : Its Member Secretary
2 The Sub Divisional Officer, Ambejogai
Tq. Ambejogai, Dist. Beed
3 The District Registrar,
Cooperative Societies, Beed
Dist. Beed Respondents
WITH
WRIT PETITION NO.6439 OF 2017
Padmakar Madhukar Survase
Age: 27 years, occu: Service
R/o Govardhanwadi, Tq.&
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra
Through : Its Secretary,
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through : Its Deputy Director(R)
3 The Sub Divisional Officer /Magistrate
Tq. Osmanabad, Dist. Osmanabad
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4 The Dean,
M.A. Potdar Govt. Hospital,
Varali, Mumbai Respondents
WITH
WRIT PETITION NO.6335 OF 2017
Keshav S/o Kondiba Jinkalwad
Age:40 years, occu: Service
R/o Kharatwadi, Tq. Hadgaon,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through : Secretary to
Tribal Development Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad
Through : Its Deputy Director(R)
Aurangabad
3 The Sub Divisional Officer, Hadgaon
Dist. Nanded Respondents
WITH
WRIT PETITION NO.6334 OF 2017
Gangadhar S/o Ramrao Mudiraj
Age: 31 years, occu: nil
R/o Bapu nagar, Degloor, Tq. Degloor
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through : Secretary to
Tribal Department,
Mantralaya, Mumbai - 32
{28}
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2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad
Through : Its Deputy Director(R)
Aurangabad
3 The Sub Divisional Officer
Tq. Degloor, Dist. Nanded Respondents
WITH
WRIT PETITION NO.6385 OF 2017
Sanjay S/o Iranna Sambutwad
Age: 42 years, occu: Agri
R/o Telipeth Galli, Mukhed, Tq.Mukhed
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through : Secretary to
Tribal Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad
Through : Its Deputy Director(R)
Aurangabad
3 The Sub Divisional Officer, Degloor,
Tq. Degloor, Dist. Nanded Respondents
WITH
WRIT PETITION NO.6366 OF 2017
Pranav S/o Suresh Narayankhedkar
Age: Minor, occu: Education
R/o Saiprasad, Near Firojidin Talkies
Degloor, Tq. Degloor
Dist. Nanded
Through : Father/Natural Guardian
Suresh Gunderao Narayankhedkar
Age: 52 years, occu: service,
R/o As above Petitioner
{29}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra
Through : Secretary to
Tribal Development Department,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad
Through : Its Deputy Director(R)
Aurangabad
3 The Sub Divisional Officer, Degloor,
Tq. Degloor, Dist. Nanded Respondents
WITH
WRIT PETITIOIN ST. NO.16783 OF 2017
Satish S/o Kundlik Pandhere,
Age: 50 years,occu: service
R/o Wadgaon, tq. & Dist.
Osmanabad Petitioner
Versus
1 The State of Maharashtra
(Through Principal Secretary,
Health Department, Mantralaya, Mumbai)
2 The Caste Certificate Verification Scrutiny
Committee, Scheduled Tribe
Near CIDCO Bus stand, Aurangabad
3 The Sub-divisional Magistrate,
Osmanabad, District; Osmanabad
4 The Executive Magistrate,
Osmanabad, District; Osmanabad
5 The Civil Hospital, Latur
Through: Civil Surgeon (District
Leprosy Officer)
Latur, Dist. Latur Respondents
{30}
wp 6263.17 & others.odt
WITH
WRIT PETITION ST. NO.16784 OF 2017
Shrihari S/o Shankar Survase
Age: 57 years,occu: service
R/o Keshegaon, Tq. & Dist.
Osmanabad Petitioner
Versus
1 The State of Maharashtra
(Through Principal Secretary,
Health Department, Mantralaya, Mumbai)
2 The Caste Certificate Verification Scrutiny
Committee, Scheduled Tribe
Near CIDCO Bus stand, Aurangabad
3 The Sub-divisional Magistrate,
Osmanabad, District; Osmanabad
4 The Executive Magistrate,
Osmanabad, District; Osmanabad
5 The Assistant Director,
Health Services (Malaria)
Latur, District; Latur Respondents
WITH
WRIT PETITION NO.5619 OF 2017
Vitthal S/o Gangadhar Anmod
Age: 30 years, occu: service,
R/o Jarikot, Tq. Dharmabad
Dis. Nanded Petitioner
Versus
1 The State of Maharashtra
through Secretary to Tribal Development
Department, Mantralaya, Mumbai
{31}
wp 6263.17 & others.odt
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Superintendent Engineer,
Maharashtra Electricity Distribution Company
Amrawati Circle, Amrawati
Dist. Amrawati
5 The Executive Engineer,
Maharashtra Electricity Distribution Company
Achalpur, Tq. Achalpur
Dist. Amravati Respondents
WITH
WRIT PETITION No.5620 OF 2017
Shriram S/o Yallappa Singarwad
Age: 29 years, occu: service,
R/o ND 120, House No.8/8
Guruwar Bajar, New CIDCO, Nanded
Tq. and Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Nanded
Dist. Nanded
{32}
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4 The Executive Engineer
Nanded Irrigation Circle,
Nanded Work Shop, Sinchan Bhavan,
Nanded, tQ. & Dist. Nanded Respondents
WITH
WRIT PETITION No.5621 OF 2017
Balaji S/o Ganpatrao Alladwad
Age: 29 years, occu: Service,
R/o Bapshetwadi, Tq. Mukhed
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra
through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Degloor
Dist. Nanded
4 The Superintendent of Post Office
Kolhapur Division, Kolhapur
Dist. Kolhapur Respondents.
WITH
WRIT PETITION No.5622 OF 2017
Santoshkumar S/o Balajirao Marakwar
Age: 44 years, occu: service,
R/o Pimpalkauta, tq. Bhokar,
Dist. Nanded Petitioner
Versus
{33}
wp 6263.17 & others.odt
1 The State of Maharashtra
through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Bhokar
Dist. Nanded
4 The Secretary,
Jijamata Shikshan Sanstha Nanded
Phule Nagar, Nanded
Tq. & District: Nanded
5 The Head Master
Jijamata Primary School Nanded
Phule Nagaqr, Nanded
Tq. & District: Nanded Respondents
WITH
WRIT PETITION No.5623 OF 2017
Prakash S/o Laxman Totewad
Age: 25 years, occu: service,
R/o Wadgaon (J), Tq. Himayatnagar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Hadgaon
Dist. Nanded
{34}
wp 6263.17 & others.odt
4 The Sub Divisional Officer, Degloor
Dist. Nanded Respondents
WITH
WRIT PETITION No.5624 OF 2017
Santosh S/o Ashokrao Sukre
Age: 27 years, occu: service,
R/o Telangwadi, Tq. Kandhar,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kandhar
Dist. Nanded Respondents
WITH
WRIT PETITION No.5625 OF 2017
Shivaji S/o Mallaji Gopulwad
Age: 44 years, occu: service,
R/o Aurala Tq. Naigaon Kh.
District: Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
{35}
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3 The Sub Divisional Officer Biloli
Dist. Nanded Respondents
WITH
WRIT PETITION No.5626 OF 2017
Rajnikant S/o Anandrao Pokle
Age: 28 years, occu: service,
R/o Telangwadi, Tq. Kandhar
District: Nanded
At present Soyagaon, Tq. Soyagaon
Dist. Aurangabad Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kandhar
Dist. Nanded
4 The Chief Executive Officer,
Zilla Parishad Aurangabad
Dist: Aurangabad
5 The Block Development Officer,
Panchayat Samiti Soyagaon
Dist. Aurangabad Respondents
WITH
WRIT PETITION No.5627 OF 2017
Shivkant S/o Gangadhar Ijjapwar
Age:25 years, occu: service,
R/o Hingni, Tq. Biloli,
District - Nanded Petitioner
{36}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilla Parishad Chandrapur,
Dist: Chandrapur
5 The Block Development Officer,
Panchayat Samiti Sindewahi,
Dist. Chandrapur Respondents
WITH
WRIT PETITION No.5628 OF 2017
Anandrao S/o Bansidas Andelwad
Age: 26 years, occu: service,
R/o Bhopala, Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
{37}
wp 6263.17 & others.odt
4 The Superintendent of State Excise
Nanded Division, Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION No.5630 OF 2017
Sandeep S/o Gangadhar Andelwad
Age: 26 years, occu: service,
R/o Bhopala, Tq. Naigaon Kh.
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Sub Divisional Officer Selu
Dist. Jalna
5 The Tahsildar Mantha
Dist. Jalna Respondents
WITH
WRIT PETITION No.5631 OF 2017
Gangadhar S/o Shankarrao Andelwad
Age: 46 years, occu: service
R/o Bhopala, tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
{38}
wp 6263.17 & others.odt
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilla Parishad Parbhani
Dist. Parbhani
5 The Head Master
Zilla Parishad Central Primary School,
Chudawa,
Tq. Purna, Dist. Parbhani Respondents
WITH
WRIT PETITION No.5632 OF 2017
Sainath S/o Digambar Bainwad
Age: 27 years, occu: service
R/o Shivangaon, Tq. Umri
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharamabad
Dist. Nanded
{39}
wp 6263.17 & others.odt
4 The Chief Executive Officer
Zilha parishad, Raigad
at Alibagh
Dist. Raigadh
5 The Medical Officer,
Primary Health Center, Gadab,
Tq.Pen, Dist. Raigad Respondents
WITH
WRIT PETITION No.5633 OF 2017
Babarao S/o Iranna Mundkar
Age: 55 years, occu: service
R/o Anjani, Tq. Biloli
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Head Master,
Venkatesh Nivasi Mukbadhir Vidyalaya
Dharmabad, Tq. Dharmabad
Dist. Nanded Respondents
WITH
WRIT PETITION No.5634 OF 2017
Sarjerao S/o Asaram Jukte
Age: 37 years, occu: service
R/o Lohagaon, Tq. Parbhani
{40}
wp 6263.17 & others.odt
Dist. Parbhani Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Parbhani
Dist. Parbhani
4 The District Malaria Officer,
Office of District Malaria
Parbhani, Dist.Parbhani Respondents
WITH
WRIT PETITION No.5635 OF 2017
Limbaji S/o Rajanna Padgi
Age: 44 years, occu: service
R/o Vilegaon(Dh) Tq. Dharmabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Chief Executive Officer
Zilha Parishad, Beed
{41}
wp 6263.17 & others.odt
District: Beed. Respondents
WITH
WRIT PETITION No.5636 OF 2017
Ramesh S/o Rajaram Parodwad
Age: 46 years, occu: service,
R/o Jangamwadi, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kandhar
Dist. Nanded
4 The Joint Director of Technical Education
Aurangabad Division, Aurangabad
Dist. Aurangabad
5 The Principal,
Government Engineering College,
Aurangabad
Dist. Aurangabad Respondents
WITH
WRIT PETITION No.5637 OF 2017
Ramdas S/o Gangadhar Jawadwad
Age: 28 years, occu: service,
R/o Bahaddarpura, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
{42}
wp 6263.17 & others.odt
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kandhar
Dist. Nanded
4 The Superintendent Engineer
Maharashtra Electricity Distribution Company
Latur, Circle, Sale Galli, Power House Latur
Dist. Latur
5 The Executive Engineer
Maharashtra Electricity Distribution Company
Sale Galli, Power House, Latur
Dist. Latur Respondents
WITH
WRIT PETITION No.5638 OF 2017
Suresh S/o Gangaram Poradwar
Age: 41 years, occu: service,
R/o Naragali Kundalwadi, Tq. Biloli
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
{43}
wp 6263.17 & others.odt
4 The Secretary
Shankar Education Society
Pornima Nagar Nanded
Dist. Nanded
5 The Head Master,
Shankar Vidhyalaya Primary School,
Pornima Nagar Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION No.5657 OF 2017
Vidya D/o Hashenna Galewar
Age: 32 years, occu: service,
R/o Madnapur, Tq. Mahur
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kinwat
Dist. Nanded
4 The Superintendent Engineer
Maharashtra Electricity Distribution Company
Parbhani Circle, Parbhani
Dist. Parbhani Respondents
WITH
WRIT PETITION No.5658 OF 2017
Ramdasrao S/o Dattatray Machanwad
Age: 31 years, occu: service,
R/o Chandoli, Tq. Mukhed
Dist. Nanded Petitioner
{44}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Degloor
Dist. Nanded
4 The Chief Executive Officer,
Zilha Parishad, Palghar
Dist. Palghar
5 The Block Education Officer
Education Department,
Panchayat Samiti
Talsari, Dist. Palghar Respondents
WITH
WRIT PETITION No.5659 OF 2017
Ashok S/o Linganna Lankewad
Age: 54 years, occu: service,
R/o Bhisi, Tq. Kinwat
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kinwat
Dist. Nanded
{45}
wp 6263.17 & others.odt
4 The Executive Engineer,
Quality Control Division (UPP)
Chaitanya Nagar, Nanded
Tq. & Dist. Nanded Respondents
WITH
WRIT PETITION No.5660 OF 2017
Naresh S/o Laxman Sandulwar
Age:31 years, occu: service,
R/o Ambadi, Tq. Kinwat
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kinwat
Dist. Nanded
4 The Divisional Joint Director of Agriculture
Krushi Bhavan, University Road
Amravati, Tq. And Dist. Amravati Respondents
WITH
WRIT PETITION No.5661 OF 2017
Anandrao S/o Mahadeo Alpewad
Age: 58 years, occu: service,
R/o Walki, Tq. Kinwat
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
{46}
wp 6263.17 & others.odt
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kinwat
Dist. Nanded
4 The Project Officer,
Integrated Tribal Development Project
Office Kinwat, Tq. Kinwat
Dist. Nanded Respondents
WITH
WRIT PETITION No.5662 OF 2017
Babu S/o Kishan Yalpalwad
Age: 47 years, occu: service,
R/o Vanjarwadi, Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilha Parishad, Nanded
District : Nanded
5 The Block Education Officer
Education Department,
{47}
wp 6263.17 & others.odt
Panchayat Samiti, Naigaon Kh
Dist. Nanded Respondents
WITH
WRIT PETITION No.5663 OF 2017
Balaji S/o Gangadhar Gantod
Age: 36 years, occu: service,
R/o Jarikot, Tq. Dharambad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Secretary,
Dharmabad Shikshan Sanstha
Dharmabad
Tq. Dharmabad, Dist. Nanded
5 The Principal,
Lal Bahaddur Shashtri College Dharmabad
Tq. Dharmabad, Dist. Nanded Respondents
WITH
WRIT PETITION No.5664 OF 2017
Manisha D/o Namdevrao Gorthe
Age: 28 years, occu: service,
R/o Islapur, Tq. Kinwat
Dist. Nanded Petitioner
{48}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kinwat
Dist. Nanded
4 The Executive Engineer,
Water Conservation Department
Purna Irrigation Division, Wasmatnagar
Dist. Hingoli Respondents
WITH
WRIT PETITION No.5665 OF 2017
Sanjay S/o Narsingrao Sidhewad
Age: 43 years, occu: service,
R/o Degaon, Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer
Zilla Parishad, Nanded
{49}
wp 6263.17 & others.odt
Dist. Nanded
5 The Block Education Officer,
Education Department
Panchayat Samiti, Naigaon
Dist. Nanded
6 The Block Education Officer,
Education Department
Panchayat Samiti Umri
Dist. Nanded Respondents
WITH
WRIT PETITION No.5666 OF 2017
Ganesh S/o Gangadhar Koskewad
Age: 42 years, occu: service,
R/o 1-10-223, Dewai Nivas,
Balaji Nagar, Nanded,
Tq. & Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Nanded
Dist. Nanded
4 The Chief Executive Officer,
Zilla Parishad, Nanded
Dist. Nanded
5 The Block Education Officer,
Education Department,
Panchayat Samiti
Ardhapur, Dist. Nanded Respondents
{50}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.5667 OF 2017
Pralhad S/o Marotirao Akulwar
Age: 30 years, occu: service,
R/o Kalaskar Galli, Degloor, Tq. Degloor
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Degloor
Dist. Nanded
4 The Superintendent of Police
Solapur - rural
Police Head Quarter Solapur
Dist. Solapur
5 The Reserve Police Inspector,
Police Head Quarter, solapur
Dist. Solapur Respondents
WITH
WRIT PETITION No.5668 OF 2017
Pushpalata D/o Dattatray Dandewad
Age: 29 years, occu: service,
R/o Kalika Galli, Himayatnagar,
Tq. Himayatnagar, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
{51}
wp 6263.17 & others.odt
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Hadgaon,
Dist. Nanded Respondents
WITH
WRIT PETITION No.5669 OF 2017
Sainath S/o Nagorao Isankar
Age: 25 years, occu: Education,
R/o Patelnagar, Dharmabad
Tq. Dharmabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded Respondents
WITH
WRIT PETITION No.5670 OF 2017
Gajanan S/o Ramesh Kotlawar
Age: 28 years, occu: Service,
R/o Kundalwadi, Ta. Biloli
Dist. Nanded Petitioner
Versus
{52}
wp 6263.17 & others.odt
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Managing Director,
Maharashtra State Cooperative Tribal Development
Corporation, Nasik
II Floor Adivasi Vikas Bhavan Nasik
Agra Road, Nashik, Dist. Nashik
5 The General Manager
Maharashtra State Cooperative
Tribal Development Corporation, Nasik
Gondwan Officer, Nagpur
Dist. Nagpur Respondents
WITH
WRIT PETITION No.5671 OF 2017
Ashwinath S/o Anandrao Birkalwad
Age: 22 years, occu: Service,
R/o Shivangaon, Tq. Umri
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
{53}
wp 6263.17 & others.odt
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Commissioner of Police, Aurangabad
Dist: Aurangabad Respondents
WITH
WRIT PETITION No.5672 OF 2017
Ananda S/o Kerba Totewad
Age: 50 years, occu: Service,
R/o Teacher Colony, Dharmabad
Tq. Dharmabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Secretary,
Dharmabad Shikshan Sanstha Dharmabad
Tq. Dharmabad, Dist. Nanded
5 The Principal,
Lal Bahadur Shastri College Dharmabad
Tq. Dharmabad Dist. Nanded Respondents
WITH
WRIT PETITION No.5673 OF 2017
Laxman S/o Shankarrao Akulwar
Age: 34 years, occu: Service,
R/o Tamloor, Tq. Degloor
Dist. Nanded Petitioner
{54}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Degloor
Dist. Nanded
4 The Executive Engineer
Maharashtra Electricity Distribution Company
Kudal, Tq. Kudal
Dist. Sindhudurga
5 The Executive Engineer,
Maharashtra Electricity Distribution Company
Islampur Division, Sangli Circle
Dist. Sangli Respondents
WITH
WRIT PETITION No.5674 OF 2017
Gajanan S/o Venkatrao Totewad
Age: 29 years, occu: Service,
R/o Bhopala Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
{55}
wp 6263.17 & others.odt
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Commandant,
State Reserve Police Force
Group No.12, Hingoli,Dist. Hingoli Respondents
WITH
WRIT PETITION No.5675 OF 2017
Rajenna S/o Gangaram Totawar
Age: 56 years, occu: Service,
R/o Daheli, tq. Kinwat
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kinwat
Dist. Nanded
4 The Chief Executive Officer,
Zilla Parishad Hingoli,
Dist. Hingoli.
5 The Head Master,
Zilla Parishad Central Primary School,
Babhali, tq. Kalamnuri
Dist. Hingoli Respondents.
{56}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.5676 OF 2017
Balaji S/o Maroti Bastewad
Age: 26 years, occu: Service,
R/o Shivangaon, Tq. Umri
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Superintendent of Police,
Beed, Dist. Beed Respondents.
WITH
WRIT PETITION No.5677 OF 2017
Jayashri D/o Digamber Totewad
Age: 36 years, occu: Service,
R/o Shivangaon, Tq. Umri
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
{57}
wp 6263.17 & others.odt
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Chief Executive Officer,
Zilha Parishad, Aurangabad
Dist. Aurangabad Respondents
WITH
WRIT PETITION No.5678 OF 2017
Arvind S/o Digambar Bainwad
Age: 27 years, occu: Service,
R/o Shivangaon, Tq. Umri
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Chief Executive Officer
Zilha Parishad, Raigad at Alibagh
Dist. Raigad
5 The Block Development Officer,
Panchayat Samiti, Masla
Dist. Raigad Respondents
WITH
WRIT PETITION No.5679 OF 2017
Shankar S/o Gangaram Gandrod
Age: 34 years, occu: Service,
R/o Machnoor, Tq. Biloli
Dist. Nanded Petitioner
{58}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilha Parishad, Nanded
5 The Block Development Officer,
Education Department,
Panchayat Samiti, Dharmabad
Dist. Nanded Respondents
WITH
WRIT PETITION No. 5680 OF 2017
Savita D/o Sayanna Muttepod
Age: 33 years, occu: Service,
R/o Sagroli, Tq. Biloli
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
{59}
wp 6263.17 & others.odt
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer
Zilha Parishad, Pune
Dist. Pune
5 The Block Development Officer,
Panchayat Samiti, Bhor
Tq. Bhor, Dist. Pune Respondents
WITH
WRIT PETITION No.5681 OF 2017
Yogesh S/o Balaji Dasre
Age: 25 years, occu: Service,
R/o Shivkrupa Society,
Radhikanagar, Malegaon Road
Taroda Kh. , Nanded
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Nanded
Dist. Nanded
4 The Executive Engineer,
Maharashtra Electricity Distribution Company
Power House Chauk
Pimpri gaon,
Tq. & Dist. Pune Respondents
{60}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.5682 OF 2017
Ramlu S/o Nanaji Jagdamwar
Age: 56 years, occu: Service,
R/o Dundra, Tq. Kinwat
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kinwat
Dist. Nanded
4 The Divisional Controller,
Maharashtra State Road Transport Corporation,
Nanded division, Nanded
Dist. Nanded
5 The Depot Manager,
Maharashtra State Road Transport Corporation,
Kinwat Depot, Kinwat, Tq. Kinwat
Dist. Nanded Respondents
WITH
WRIT PETITION No.5683 OF 2017
Nilesh S/o Madhavrao Yadpalwar
Age: 26 years, occu: Service,
R/o Jarikot, Tq. Dharamabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
{61}
wp 6263.17 & others.odt
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The District Collector,
District Satara Respondents
WITH
WRIT PETITION NO.5684 OF 2017
Vishwanath S/o Laxamnrao Gadewad
Age: 29 years, occu: Service
R/o Vanjarwadi, Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through : Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Nanded
Dist. Nanded
4 The Director,
Directorate of Industries
New Administrative Building,
Opp. Mantralaya,
Mumbai Respondents
{62}
wp 6263.17 & others.odt
WITH
WRIT PETITION NO.5685 OF 2017
Ram S/o Madhavrao Totewad
Age: 21 years, occu: service,
R/o Bhopala, Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through : Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Nanded
Dist. Nanded
4 The Commandant,
State Reserve Police Force,
Group No.10, Solapur,
Dist. Solapur Respondents
WITH
WRIT PETITION No.5686 OF 2017
Babu S/o Gangadhar Singanwad
Age: 27 years, occu: Service,
R/o Chandola, Tq. Mukhed
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
{63}
wp 6263.17 & others.odt
Aurangabad
3 The Sub Divisional Officer Degloor
Dist. Nanded Respondents
WITH
WRIT PETITION No.5687 OF 2017
Govind S/o Kishanrao Kamthewad
Age: 29 years, occu: Service,
R/o Krushnoor, tq. Naigaon Kh.
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilla Parishad, Nanded
District Nanded
5 The Block Development Officer,
Panchayat Samiti, Naigaon (kh)
Tq. Naigaon (Kh), Dist. Nanded Respondents
WITH
WRIT PETITION No.5688 OF 2017
Ramesh S/o Gangaram Mali
Age: 50 years, occu: Service,
R/o Takali (Kumbhakarn),
Tq. & Dist. Parbhani Petitioner
{64}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Parbhani
Dist. Parbhani
4 The Joint Director,
Accounts & Treasury
Near Collector Office
Aurangabad, Dist. Aurangabad
5 The District Treasury Officer,
Collector Office Premises
Hingoli, Dist. Hingoli Respondents
WITH
WRIT PETITION No.5689 OF 2017
Prakash S/o Santukrao Pallewad
Age: 49 years, occu: Service,
R/o Tuppa, Tq. Nanded
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Nanded
Dist. Nanded
{65}
wp 6263.17 & others.odt
4 The Superintendent Engineer
Maharashtra Electricity Distribution Company
Circle Office, Sathe Chauk
Nava Mondha, Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION No.5690 OF 2017
Shivaji S/o Bhujangrao Ambatwad
Age: 44 years, occu: Service,
R/o Vilegaon Dh Tq. Dharmabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Chief Executive Officer,
Zilla Parishad, Latur
Dist. Latur
5 The Education Officer (Primary),
Zilla Parishad, Latur
Dist. Latur Respondents
WITH
WRIT PETITION No.5691 OF 2017
Haridas S/o Purbhaji Tiparse
Age: 28 years, occu: Service,
R/o Rittha, Tq. Bhokar
Dist. Nanded Petitioner
{66}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Bhokar
Dist. Nanded
4 The Executive Engineer,
Water Resource Department,
Nanded Irrigation Circle (South),
Chaitanya Nagar, Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION No.5692 OF 2017
Vinayak S/o Shankar Tipparse
Age: 50 years, occu: Service,
R/o Tuppa, Tq. Nanded
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Nanded
Dist. Nanded
{67}
wp 6263.17 & others.odt
4 The Executive Engineer,
Vishnupuri Project Division No.2,
Jangamwadi, Nanded
Tq. & Dist. Nanded Respondents
WITH
WRIT PETITION No.5693 OF 2017
Pandurang S/o Kondiba Tiparse
Age: 35 years, occu: Service,
R/o Rittha, Tq. Bhokar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Bhokar
Dist. Nanded
4 The Director,
Directorate of Medical Education & Research
(DMER), 4th floor,
Govt. Dental College & Hospital
St. Jorges Hospital Area, P. Dimelo Road
Fort, Mumbai
5 The Dean,
Govt. Medical College & Hospital,
Dist. Latur Respondents
WITH
WRIT PETITION No.5694 OF 2017
Anil S/o Shankarrao Akulwar
Age: 27 years, occu: Service,
{68}
wp 6263.17 & others.odt
R/o Tamloor, Tq. Degloor
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Degloor
Dist. Nanded
4 The Factory Inspector,
Industrial Safety & Health,
Akola, 1st Floor,
Vinod Bhavan, Gorakshan Road,
Opp. New Power House,
Akola, Dist. Akola Respondents
WITH
WRIT PETITION No.5695 OF 2017
Baliram S/o Rajaram Parodwad
Age: 50 years, occu: Service,
R/o Jangamwadi, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
{69}
wp 6263.17 & others.odt
3 The Sub Divisional Officer Kandhar
Dist. Nanded
4 The District Superintending
Agriculture Officer,
Aurangabad,
Dist. Auangabad Respondents
WITH
WRIT PETITION No.5696 OF 2017
Vijay S/o Kishanrao Kanke
Age: 30 years, occu: Service,
R/o Shrisi Kh. Tq. Parbhani
Dist. Parbhani Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Parbhani
Dist. Parbhani
4 The District Collector,
District Beed Respondents
WITH
WRIT PETITION No.5697 OF 2017
Anil S/o Namdeorao Gorthe
Age: 25 years, occu: Service,
R/o Islapur, Tq. Kinwat,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
{70}
wp 6263.17 & others.odt
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kinwat
Dist. Nanded
4 The Superintendent of Police,
Hingoli, Dist. Hingoli Respondents
WITH
WRIT PETITION No.5698 OF 2017
Yeshwant S/o Sambhaji Maldode
Age: 43 years, occu: Service,
R/o Manjram, Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Head Master,
Janata High School, Kautha
Tq.Kandhar, Dist. Nanded Respondents
{71}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.5699 OF 2017
Ganpati S/o Nagorao Perke
Age: 49 years, occu: Service,
R/o Osmannagar, tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kandhar
Dist. Nanded
4 The Divisional Controller,
Maharashtra State Road Transport Corporation,
Nanded, Dist. Nanded Respondents
WITH
WRIT PETITION No.5700 OF 2017
Bhumanna S/o Shivanna Bontawar
Age: 47 years, occu: Service,
R/o Daheli, tq. Kinwat
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
{72}
wp 6263.17 & others.odt
Aurangabad
3 The Sub Divisional Officer Kinat
Dist. Nanded
4 The Superintendent Engineer
Maharashtra Electricity Distribution Company
Circle Office, Sathe Chauk
Nava Mondha, Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION No.5701 OF 2017
Sandhyarani D/o Devidas Perke
Age: 28 years, occu: Service,
R/o Manjram, Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Sub Divisional Officer,
Jat, Dist. Sangli Respondents
WITH
WRIT PETITION No.5702 OF 2017
Ramlu S/o Bashetti Bodhnapod
Age: 45 years, occu: Service,
R/o Bolegaon, Tq. Biloli
Dist. Nanded Petitioner
{73}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilla Parisahad, Osmanabad
Dist. Osmanabad Respondents
WITH
WRIT PETITION No.5703 OF 2017
Ramesh S/o Shankar Mamilwad
Age: 22 years, occu: Service,
R/o Rajura (bk), Tq. Mukhed
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Degloor
Dist. Nanded
4 The Superintendent of Post Office
Kolhapur Division,
Kolhapur, Dist. Kolhapur Respondents
{74}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.5704 OF 2017
Sadyabu S/o Mahajan Andelwad
Age:46 years, occu: Service,
R/o Bhopala, Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Joint Director of Technical Education,
Aurangabad division,
Aurangabad
Dist. Aurangabad
5 The Principal,
Govt. Polytechnic, Aurangabad
Aurangabad Respondents
WITH
WRIT PETITION No.5705 OF 2017
Rajeshwar S/o Chinappa Ainwad
Age: 44 years, occu: Service,
R/o Vilegaon (dh), Tq. Dharmabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
{75}
wp 6263.17 & others.odt
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Chief Executive Officer,
Zilla Parishad, Nanded
Dist. Nanded
5 The Block Education Officer,
Panchayat Samiti, Umri
Dist. Nanded Respondents
WITH
WRIT PETITION No.5720 OF 2017
Gangasagar D/o Ramchandra Ramod
Age: 29 years, occu: Service,
R/o Jarikot, Tq. Dharamabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Executive Engineer,
Water Resource Department,
Nanded Irrigation Circle (South)
{76}
wp 6263.17 & others.odt
Chaitanya Nagar, Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION No.5721 OF 2017
Vankati S/o Narayan Bondle
Age: 47 years, occu: Service,
R/o Osmannagar, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kandhar
Dist. Nanded
4 The District Superintending Agriculture Officer
Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION No.5722 OF 2017
Ashok S/o Narsingrao Sidhewad
Age: 50 years, occu: Service,
R/o Degaon, Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
{77}
wp 6263.17 & others.odt
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded Respondents
WITH
WRIT PETITION No.5723 OF 2017
Babu S/o Moglaji Bodhankar
Age: 45 years, occu: Service,
R/o Arjapur, Tq. Biloli
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilha Parishad, Nanded
Dist. Nanded
5 The Head Master,
Zilha Parishad High School,
Dharmabad, Tq. Dharmabad
Dist. Nanded Respondents
WITH
WRIT PETITION No.5724 OF 2017
Bapurao S/o Maroti Injewad
Age: 52 years, occu: Service,
{78}
wp 6263.17 & others.odt
R/o Wai, Tq. Mudkhed,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Bhokar
Dist. Nanded
4 The Divisional Controller,
Maharashtra State Road Transport Corporation,
Nanded Division,
Nanded, Dist. Nanded Respondents
WITH
WRIT PETITION No.5725 OF 2017
Manoj S/o Baburao Padalwar
Age: 25 years, occu: Service,
R/o Mangalsangvi, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kandhar
Dist. Nanded Respondents
{79}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.5726 OF 2017
Sudhakar S/o Basappa Koskewad
Age: 41 years, occu: Service,
R/o Bachegaon, Tq. Dharmabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Secretary,
New Jay Bharat Shikshan Prasarak Sanstha
Alluwadgaon, Tq. Naigaon Kh
Dist. Nanded
5 The Head Master
Shri Sant Dasganu Maharaj
Madhyamik Ashram School,
Umri, Tq. Umri
Dist. Nanded Respondents
WITH
WRIT PETITION No.5727 OF 2017
Manjusha D/o Pentaji Idapwar
Age: 40 years, occu: Service,
R/o Kundalwadi, Tq.Biloli
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
{80}
wp 6263.17 & others.odt
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilha Parishad, Nanded
Dist. Nanded
5 The Block Education Officer,
Education Department
Panchayat Samiti,
Ardhapur, Dist. Nanded Respondents
WITH
WRIT PETITION No.5728 OF 2017
Santuka S/o Devrao Andelwad
Age: 54 years, occu: Service,
R/o Bhopala, Tq. Naigaon Kh
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilha Parishad, Nanded
{81}
wp 6263.17 & others.odt
Dist. Nanded
5 The Education Officer (Primary),
Zilha Parishad, Nanded
Dist. Nanded
6 The Block Education Officer,
Panchayat Samiti, Bhokar
Dist. Nanded Respondents
WITH
WRIT PETITION No.5729 OF 2017
Suresh S/o Poshatti Paidiwar
Age: 43 years, occu: Service,
R/o Minki, Tq. Biloli
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilha Parishad, Jalna
Dist. Jalna Respondents
WITH
WRIT PETITION No.5730 OF 2017
Baliram S/o Khanderao Totawad
Age: 52 years, occu: Service,
R/o Ratnali, Gate No.2, Ganesh Nagar,
Dharmabad, Tq. Dharmabad
{82}
wp 6263.17 & others.odt
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Chief Executive Officer,
Zilla Parishad, Nanded
Dist. Nanded
5 The Block Education Officer,
Education Department,
Panchayat Samiti, Umri
Dist. Nanded Respondents
WITH
WRIT PETITION No.5731 OF 2017
Ananda S/o Laxman Bontawar
Age: 55 years, occu: Service,
R/o Daheli, Tq. Kinwat
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
{83}
wp 6263.17 & others.odt
3 The Sub Divisional Officer Kinwat
Dist. Nanded
4 The Chief Executive Officer,
Zilha Parishad, Nanded
Dist. Nanded
5 The Head Master,
Central Primary School,
Kanki Tanda, Tq. Kinwat
Dist. Nanded Respondents
WITH
WRIT PETITION No.5732 OF 2017
Arvind S/o Narsingrao Sidhewad
Age: 46 years, occu: Service,
R/o Degaon, Tq. Naigaon Kh,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Divisional Controller,
Maharashtra State Road Transport Corporation,
Nanded Division,
Dist. Nanded Respondents
{84}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.5733 OF 2017
Govind S/o Digambar Koskewad
Age: 40 years, occu: Service,
R/o Bhisi, Tq. Kinwat
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kinwat
Dist. Nanded
4 The Secretary,
Vasantrao Naik Ashramshala Sanstha,
Vasantnagar, Parlivaijinath
Tq. Parlivaijinath, Dist. Beed
5 The Head Master,
Prathamik Ashramshala,
Koudgaon (Huda), Tq. Parli Vaijinath
Dist. Beed Respondents
WITH
WRIT PETITION No.5744 OF 2017
Shankar S/o Chinappa Ushapod
Age: 46 years, occu: Service,
R/o Mangnali, Tq. Dharmabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
{85}
wp 6263.17 & others.odt
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Chief Executive Officer,
Zilha Parishad, Nanded
Dist. Nanded
5 The Head Master,
Zilla Parishad High School,
Biloli, Tq. Biloli,
Dist. Nanded Respondents
WITH
WRIT PETITION No.5745 OF 2017
Maheshwar S/o Potanna Mokmod
Age: 45 years, occu: Service,
R/o Yetala Tq. Dharmabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Dharmabad
Dist. Nanded
4 The Executive Engineer,
Maharashtra State
{86}
wp 6263.17 & others.odt
Electricity Distribution Company Limited
Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.5746 OF 2017
Minakshi D/o Madhavrao Medpalwar
Age: 55 years, occu: Service,
R/o House No.2-2-117, Bhatgalli,
Degloor, Tq. Degloor
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Degloor
Dist. Nanded
4 The Head Master,
Indira Gandhi High School (Jr. College)
CIDCO 2, New Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION No.5747 OF 2017
Balaji S/o Rajaram Dasre
Age: 54 years, occu: Service,
R/o Telangwadi, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra
{87}
wp 6263.17 & others.odt
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Kandhar
Dist. Nanded
4 The Executive Engineer,
Upper Pen Ganga Project (Land Development)
Jangamwadi, Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION No.5748 OF 2017
Vidhya D/o Suryakant Nagshettiwar
Age: 34 years, occu: Service,
R/o Saikrupa Clinic, Samratnagar,
Annabhau Sathe Chauk, Navamondha,
Nanded, Tq. Dist.Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Nanded
Dist. Nanded
4 The Commissioner of Women & Child
Development, Maharashtra State,
Pune
Near Circuit House, Queen Garden
{88}
wp 6263.17 & others.odt
Pune, Dist. Pune
5 The District Women & Child Development
Officer,
District Women & Child Development Office
Shastrinagar, Nanded
District: Nanded Respondents
WITH
WRIT PETITION No.5749 OF 2017
Bapurao S/o Bhumanna Jangam
Age: 48 years, occu: Service,
R/o Belkoni(bk), Tq. Biloli,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Principal,
Dayanand Science College, Latur
District: Latur Respondents
WITH
WRIT PETITION No.5750 OF 2017
Madhav S/o Ramchandra Kurewad
Age: 44 years, occu: Service,
R/o Ner, Tq. & Dist. Jalna Petitioner
Versus
{89}
wp 6263.17 & others.odt
1 The State of Maharashtra
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad
3 The Sub Divisional Officer Jalna
Dist. Jalna Respondents
WITH
WRIT PETITION No.6262 OF 2017
Mangesh S/o Ashokrao Sidhewad
Age:21 years,Occu-Education
R/o 205,Indraprasth Appartment,
Indraprastha Nagar,Nanded,
Tq.& Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6264 OF 2017
Vinit S/o Narsimlu Mokmod
Age:20 years,Occu-Education
R/o Yetala Tq.Dharmabad,
Dist.Nanded.
{90}
wp 6263.17 & others.odt
Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6265 OF 2017
Neha D/o Sayalu Poradwar
Age 21 yeras,Occ-Education
R/o Sahyadri Nagar,Taroda Bk,Nanded
Tq.& District: Nanded.
Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Dist.Nanded.
Respondents.
{91}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.6266 OF 2017
Vaibhav S/o Sayanna Poradwar
Age:19 yers,Occu-Education
R/o Kundalwadi,Tq.Biloli,
District:Nanded.
Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6267 OF 2017
Prashant S/o Narsimlu Mokmod
Age:21 years,Occu-Education
R/o Yetala Tq.Dharmabad,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{92}
wp 6263.17 & others.odt
3 The Sub-Divisional Officer,
Nanded,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6268 OF 2017
Kailas S/o Sahebrao Bacchewad
Age:21 years,Occu:Education
R/o Tuppa,Tq.Nanded,
District -Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6269 OF 2017
Balaji S/o Shankarrao Pupalwar
Age:20 years,Occu-Education
R/o Biloli,Tq.Boili,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
{93}
wp 6263.17 & others.odt
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6270 OF 2017
Savita D/o Swati Mamilwad
Age:21 Years,Occ.Education,
R/o Ambulga Bk.Tq.Mukhed
Dist.Degloor Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6271 OF 2017
Vyankati S/o Tukaram Mimpulwad
Age:25 years,Occu.Education
R/o Mahakali Galli,Mukhed,
Tq.Mukhed,District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
{94}
wp 6263.17 & others.odt
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6272 OF 2017
Ankit S/o Vyankatrao Pokle
Age:20 years,Occ.Education
R/o Telangwadi,Tq.Kandhar,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6273 OF 2017
Yograj S/o Ramkishan Lingalod
Age:21 years,Occu-Education
R/o Kandli,Tq.Bhokar
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
{95}
wp 6263.17 & others.odt
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6274 OF 2017
Sandhyarani D/o Shankarrao Pupalwar
Age:19 Years,Occu-Education
R/o Biloli,Tq.Boili,
Dist.Nanded.
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6275 OF 2017
Rakshita D/o Sheshrao Kaletwad
Age:21 years,Occ.Education
R/o Ambulga Bk.Tq.Mukhed
Dist.Degloor Petitioner
Versus
{96}
wp 6263.17 & others.odt
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6276 OF 2017
Vijay S/o Sahebrao Bacchewad
Age:20 years,Occu:Education
R/o Tuppa,Tq.Nanded,
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6289 OF 2017
Ramdas S/o Prakash Mantewad
Age:20 years,Occu-Education
R/o Rui(Bk)Tq.Naigaon kh,
District:Nanded Petitioner
{97}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6291 OF 2017
Shubham S/o Shankar Warkad
Age:21,Occ:Education.
R/o Telangwadi,Tq.Kandhar
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist.Nanded Respondents.
{98}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.6292 OF 2017
Shrikant S/o Baliram Totawad
Age:24 years,Occ.Education
R/o Ratnali Gate No.2,Ganesh Nagar,
Dharmabad Tq.Dharmabad
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6293 OF 2017
Jyoti D/o Santukrao Bhusewad
Age:37 years,Occ.House hold,
R/o Nandkheda,Tq.Parbhani
Dist.Parbhani Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{99}
wp 6263.17 & others.odt
3 The Sub-Divisional Officer,
Parbhani, Dist.Parbhani Respondents.
WITH
WRIT PETITION No.6294 OF 2017
Nagesh S/o Bhujang Nadamshetwar
Age:21 years,Occu-Education,
R/o Palaj,Tq.Bhokar
District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6295 OF 2017
Yogesh S/o Yadav Kolod
Age:18 years,Occ.Education,
R/o Mangnali,Tq.Dharmabad,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
{100}
wp 6263.17 & others.odt
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6296 OF 2017
Akshaykumar S/o Manikrao Cherkewad
Age:22, Occu.Education
R/o Kushnoor, Tq.Naigaonkar(Kh)
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6297 OF 2017
Balaji S/o Keshav Gurutwad
Age:21 Years,Occ. Education
R/o Plot No.B/3-18/8,Sambhaji Chowk,
New CIDCO,Nanded,
Tq.and Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
{101}
wp 6263.17 & others.odt
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6298 OF 2017
Ajay S/o Umakant Totawad
Age:19 years,Occu-Education
R/o Bhagya Nagar Nanded,
Tq.& District:Nanded.
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6299 OF 2017
Gajeshwari D/o Ramesh Nallamadge
Age:19 years,Occ. Education
R/o Plot No.39, Gajanan Nivas,
Jai Bhavani Nagar, Taroda Kh, Nanded
Tq. and Dist. Nanded Petitioner
Versus
{102}
wp 6263.17 & others.odt
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6300 OF 2017
Sainath S/o Gangadhar Birmod
Age:Minor, Occu-Education
R/o Kundalwadi, Tq.Degloor,
District-Nanded
Through father and natural guardian
Gangadhar S/o Pandharinath Birmod
Age:45 years, Occ. Service,
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist.Nanded Respondents.
{103}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.6301 OF 2017
Nishita D/o Bapurao Machewad
Age:22 years,Occu-Education
R/o Dholumri, Tq. Umri,
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6302 OF 2017
Nirmala D/o Hullappa Gajulwar
Age:30 years,Occu-Household
R/o Markhel, Tq. Degloor
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{104}
wp 6263.17 & others.odt
3 The Sub-Divisional Officer,
Degloor, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6303 OF 2017
1 Krantikumar S/o Venkatrao Darmod
Age:10 years,Occ. Education,
R/o Atkur Tq. Dharmabad
Dist. Nanded.
2 Bhavana D/o Venkatrao Darmod
Age:21 years,Occ. Education,
R/o Atkur Dh Tq. Dharmabad
Dist. Nanded.
Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6304 OF 2017
Sneha D/o Sanjay Dasare,
Age:16, Occ. Education
R/o Telangwadi Tq. Kandhar
Dist. Nanded Petitioner
Versus
{105}
wp 6263.17 & others.odt
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6305 OF 2017
Savita Narayan Kumarwad
Age:35 years, Occ. Household
R/o Palaj, Tq. Bhokar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6306 OF 2017
Namrata D/o Ramulu Gopod
Age:35 Years,Occ.Household
R/o Divshi Bk. Tq. Bhokar
Dist. Nanded. Petitioner
{106}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist. Nanded Respondents
WITH
WRIT PETITION No.6307 OF 2017
Shivkumar S/o Rajeshwar Ainwad
Age:19 years, Occu-Education
R/o Vilegaon(Dh) Tq. Dharmabad,
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents.
{107}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.6308 OF 2017
Pooja D/o Santukrao Andelwad
Age:26 years,Occ. Education
R/o Pomnalkar Colony, Bhokar
Tq. Bhokar, Dist. Nanded.
Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6309 OF 2017
Nilesh S/o Bapurao Alamwad
Age:21 years, Occ. Education
R/o Barbada, Tq. Naigaon (kh)
Dist. Nanded.
Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{108}
wp 6263.17 & others.odt
3 The Sub-Divisional Officer,
Biloli, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6310 OF 2017
Sandhya D/o Rajeshwar Ainwad
Age:22 years,Occu: Education
R/o Vilegaon(Dh) Tq. Dharmabad,
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6311 OF 2017
Tushar S/o Venkatrao Pokle
Age:21 Years,Occ. Education,
R/o Telangwadi, Tq. Kandhar,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
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Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6312 OF 2017
Saroja D/o Ramrao Palepwad
Age:18 years, Occ. Education
R/o Lamkani, Tq. Bhokar,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6313 OF 2017
1 Shrinivas S/o Govindrao Bodemwad
Age:23 years,Occ. Education,
R/o Datala, Tq. Kandhar
Dist. Nanded.
2 Shubham S/o Govindrao Bodemwad
Age:20, Occ. Education,
R/o Datala, Tq. Kandhar,
Dist. Nanded.
Petitioner
Versus
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6314 OF 2017
Sakshi D/o Narayan Akulwar
Age:18,Occ-Education
R/o Nalagadda Kinwat, Tq. Kinwat
District Nanded.
Through father and Power of Attorney Holder
Narayan S/o Mallaya Akulwar
Age:55 years, Occu: Service
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat, Dist. Nanded Respondents.
{111}
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WITH
WRIT PETITION No.6315 OF 2017
1 Manish S/o Govindrao Badhgire
Age:23 years, Occ. Education,
R/o Jangamwadi Tq. Kandhar,
Dist. Nanded.
2 Minakshi D/o Govind Bodhgire
Age:24 years, Occ. Education ,
R/o Jangamwadi, Tq. Kandhar
Dist. Nanded Petitioners
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6317 OF 2017
Ravina D/o Vinodkumar Nargulwar
Age:20 years, Occu-Education
R/o Kasrali Tq. Biloli
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
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2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6318 OF 2017
Gangadhar S/o Narayan Upuwar
Age:40 years,Occ.Agri
R/o Palaj, Tq. Bhokar,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6319 OF 2017
1 Madhuri D/o Vinayakrao Pallewad,
Age:23 Years, Occ. Education,
R/o Telangwadi, Tq. Kandhar
Dist. Nanded
2 Sowjanya D/o vinayakrao Pallewad
Age:21 years, Occ. Education,
R/o Telangwadi Tq. Kandhar
Dist. Nanded Petitioners
{113}
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Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6320 OF 2017
Shweta D/o Balaji Isankar
Age:18 years,Occu-Education,
R/o Jirona, Tq. Umri
District-Nanded,
Through father and Power of Attorney Holder
Balaji S/o Sambhaji Isankar
Age:50 years,Occ. Agri
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents.
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WITH
WRIT PETITION No.6321 OF 2017
Supriya D/o Suryakant Dasare
Age:19, Occ. Education
R/o Telangwadi, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6324 OF 2017
Madhuri D/o Tulshiram Tondakure
Age:21 years, Occu. Education
R/o Near Bank Colony, Ambajogai,
Tq. Ambajogai, Dist. Beed.
Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
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Aurangabad.
3 The Sub-Divisional Officer,
Ambajogai Dist. Beed Respondents.
WITH
WRIT PETITION No.6325 OF 2017
Snehalata D/o Ashokrao Ramod
Age:22 years, Occ. Education
R/o Jarikot, Tq. Dharmabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6326 OF 2017
Ramashish S/o Ganpatrao Anmod
Age:19 years, Occu. Education,
R/o Jarikot, Tq. Dharmabad
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
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2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6327 OF 2017
Lakshana D/o Laxman Shankrod
Age:19 year,Occu. Edcuation
R/o Yeoti, Tq. Dharmabad,
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6329 OF 2017
Nandini D/o Devanand Maldode
Age:19 years, Occu. Education
R/o Manjram, Tq. Naigaon Kh,
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
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Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R), Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6330 OF 2017
Mahesh S/o Mohan Akulwar
Age:20 years, Occ. Education
R/o Hungunda, Tq. Biloli
Dist:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist. Nanded Respondents.
WITH
WRIT PETITION NO.6417 OF 2017
Samarth S/o Shivshankar Hugge
Age: 19 years, occu: student,
Through his father
Shivshankar Dinkar Hugge,
Age: 45 years, occu: service,
R/o Tambari Vibhag, Barshi Road,
Osmanabad, tq. & Dist. Osmanabad Petitioner
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Versus
1 The State of Maharashtra,
Through its Principal Secretary,
Tribal Development Department,
Mantralaya, Mumbai 32
2 The Scheduled Tribe Caste Scrutiny
/Verification Committee, Aurangabad
3 Competent Authority/Sub Divisional Magistrate,
Osmanabad, Tq. And Dist. Osmanabad
4 The Associate Dean,
Govt. Agriculture College, Osmanabad
Tq. & Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6425 OF 2017
Anusaya D/o Datta Madewad
@ Anusaya W/o Shankar Rodewad,
Age: 31 years, occu: housewife
R/o Betak Beloli, Post Sujalegaon,
Tq. Biloli, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through its Principal Secretary,
Tribal Development Department,
Mantralaya, Mumbai 32
2 The Scheduled Tribe Caste Scrutiny
/Verification Committee, Aurangabad
3 Competent Authority/Executive Magistrate,
Biloli, Tq. And Dist. Nanded Respondents
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WITH
WRIT PETITION No.4810 OF 2017
Vaibhav Vitthal Totwad
Age:Minor,Occ.Student,
Under Guardian of father,
Vitthal Laxman Totwad,
Age:43.Occ.Nil,
R/o Umardari,Tq.Mukhed,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,Dist.Nanded Respondents
WITH
WRIT PETITION No.4811 OF 2017
Shobha Govindrao Tiparse,
Age:33 years,Occ:Nil,
R/o Barad,Tq.Mudkhed,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
{120}
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Through its Deputy Director.(R),
Aurangabad.
3 The District Supply Officer/
Sub Divisional Officer,
Collector Office,Nanded
Dist.Nanded Respondents
WITH
WRIT PETITION No.4812 OF 2017
Pranav Balaji Poshetti,
Age:19 years,Occ:Student,
R/o Mukramabad,Mukhed,
Tq.Mukhed,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded
4 The Principal,
Dr.Babasaheb Ambekdar
Technological University,Lonere,
Dist.Raigad Respondents
WITH
WRIT PETITION No.4813 OF 2017
Ajay Chandrapal Aspatwar,
Age:19 years,Occ:Student,
R/o Bhaktapur Road,Degloor,
Tq.Degloor,Dist.Nanded Petitioner
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Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4814 OF 2017
Sarita Balajirao Birkale,
Age:28 years,Occ:Nil,
R/o Shivniwas,Ravindra
Nagar,Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded Respondents
WITH
WRIT PETITION No.4815 OF 2017
Prashant Balaji Poshetti,
Age:21 years,Occ:Student,
R/o Mukramabad,Mukhed,
Tq.Mukhed,Dist.Nanded. Petitioner
{122}
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Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor, Dist.Nanded
4 The Director,
Virmata Jijau Technical Institute,
Mahajani Marg,Matunga,Mumbai Respondents
WITH
WRIT PETITION No.4858 OF 2017
Anil Rajanna Ravtod,
Age:27 Years,Occ:Service,
R/o Atkur, Tq.Dharmabad,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Dharmabad,Tq.Dharmabad
Dist.Nanded
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4 The Sub-District Registrar,
Class-I/Mudrank Jilhadhikari
Solapur,Tq.& Dist.Solapur. Respondents
WITH
WRIT PETITION No.4862 OF 2017
Madhav Digambar Bainwad,
Age:42 years,Occ:Service,
R/o Islapur,Tq.Kinvat,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Kinvat,Tq.Kinvat
Dist.Nanded
4 The Deputy Commissioner
(Head Office),Bhivandi,
Nizampur,City Corporation,
Bhivandi,Dist.Thane Respondents
WITH
WRIT PETITION No.4863 OF 2017
Vinayak Shankarrao Ramod,
Age:29 years,Occ:Nil,
R/o Jarikot,Tq.Dharmabad,
Dist.Nanded Petitioner
Versus
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1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Dharmabad,Tq.Dharmabad
Dist.Nanded
4 The Sub-Divisional Officer Dharmabad,
Tq.Dharmabad,Dist.Nanded Respondents
WITH
WRIT PETITION No.4902 OF 2017
Nayana Kishanrao Morilwad
Age:26 years,Occu.Service,
R/o Matul,Tq.Bhokar,
Dist.Nanded
Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Tq. Bhokar,
Dist. Nanded
4 The Collector,
Collector Office, Osmanabad
Tq.& Dist. Osmanabad Respondents
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WITH
WRIT PETITION No.4903 OF 2017
Aradhana Gangadhar Pudalwad,
Age:31 years,Occ:Nil,
R/o Mandala,Tq.Umari,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Tq. Bhokar,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4904 OF 2017
Madhav Govindrao Parodwad,
Age:37 years, Occ:Service,
R/o Jangamwadi, Tq. Kandhar,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The Sub-Divisional Officer,
Kandhar, Tq. Kandhar,
Dist. Nanded
4 The Dean,
Dr.Shankarrao Chavan
Government Medical College
And Hospital, Nanded Respondents
WITH
WRIT PETITION No.4905 OF 2017
Nayandip Gangadhar Pudalwad,
Age 35 years,Occ:Nil,
R/o Mandala,Tq. Umari,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Tq. Bhokar,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4906 OF 2017
Shailesh Omprakash Metekar,
Age:28 years,Occu:Service,
R/o New Nandwan Colony,
Padegaon, Aurangabad
Tq.& Dist.Aurangabad Petitioner
Versus
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1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Aurangabad, Tq. & Dist. Aurangabad.
4 The Executive Engineer,
Public Works Department,
Jalna,Tq.& Dist. Jalna.
5 The Superintendent of Engineer,
Public Works Department, Aurangabad
Tq.& Dist. Aurangabad Respondents
WITH
WRIT PETITION No.4907 OF 2017
Shubham Vyankatesh Mamilwad,
Age:21 years,Occ:Student,
R/o Ambulga(Bk), Tq. Mukhed,
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The Sub-Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded
4 The Director/Principal,
Deogiri Institute of Engineering and
Management Studies, Deogiri College
Campus,Station Raod,Aurangabad Respondents
WITH
WRIT PETITION No.4908 OF 2017
Govind Balaji Bogulwar,
Age:37 years,Occ:Service,
R/o Natkar Galli, Degloor,
Tq. Degloor, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor, Tq.Degloor,
Dist. Nanded
4 The Divisional Deputy Director
of Education, Latur Region,
Latur, Tq.& Dist. Latur Respondents
WITH
WRIT PETITION No.4909 OF 2017
Sumit Suryakant Alladwad,
Age:24 years,Occ:Student,
R/o Bapshewadi, Tq.Mukhed,
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Dist. Nanded.
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee ,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor ,Tq. Degloor,
Dist. Nanded
4 The Principal,
Vishawkarma Institute of Information
and Technology, Kondhava,
Pune,Tq. & Dist. Pune Respondents
WITH
WRIT PETITION No.4910 OF 2017
Preeti Nivruttirao Mittewad,
Age:22 years,Occu.Student,
R/o Dapka, Tq. Mukhed,
Dist. Nanded.
Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The Dean/Principal,
Hedgewar Dental Medical
College, Hingoli, Tq. & Dist. Hingoli.
4 The Registrar,
Health University, Nasik,
Tq. Dist. Nasik.
5 The Sub Divisional Officer,
Degloor, Tq. Degloor
Dist. Nanded. Respondents
WITH
WRIT PETITION No.4911 OF 2017
Pratiksha Balaji Poshetti,
Age:22 years, Occ:Student,
R/o Mukramabad, Mukhed
Tq. Mukhed, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor, Tq .Degloor
Dist. Nanded Respondents
WITH
WRIT PETITION No.4912 OF 2017
Pavankumar Avinashrao Kolhe,
Age:20 years,Occ:Student,
R/o Jamb,Tq. Mukhed,
Dist. Nanded Petitioner
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Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor
Dist. Nanded Respondents
WITH
WRIT PETITION No.4913 OF 2017
Prajakta Koneri Mutke,
Age:28 years, Occ:Service,
R/o Jangamwadi, Kandhar,
Tq. Kandhar, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Tq. Kandhar,
Dist. Nanded
4 The Deputy Chief Executive Officer,
Zilla Parishad, Nanded,
Tq.& Dist. Nanded.
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5 The Block Development Officer,
Panchayat Samiti, Kandhar,
Tq. Kandhar, Dist. Nanded Respondents
WITH
WRIT PETITION No.4914 OF 2017
Dattaprasad Pralhad Koskewad,
Age:21 years,Occ. Student,
R/o Bhishi, Tq. Kinvat,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinvat, Tq. Kinvat,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4915 OF 2017
Prathmesh Pralhad Koskewad,
Age:Minor,Occ:Student,
Under Guardianship of
Pralhad Vitthalrao Kosekewad,
Age:48 years,Occ:Service,
R/o Bhisi, Tq. Kinvat,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
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Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinvat, Tq. Kinvat,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4916 OF 2017
Chinmay Naidu S/o Anjayya Naidu Pasupuleti,
Age:21 years,Occu. Student,
R/o Vasant Nagar ,Nanded,
Tq. Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Dean/Principal,
Punjabrao Deshmukh Memorial Medical
College, Amravati.
4 The Registrar,
Health University, Nasik,
Tq. Dist. Nasik.
5 The Sub Divisional Officer,
Nanded, Tq. Dist. Nanded Respondents
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WITH
WRIT PETITION No.4917 OF 2017
Ganesh Rangnath Yellewad,
Age:30 years, Occ:Service,
R/o Godamgaon, Biloli,
Tq. Biloli, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Tq. Biloli,
Dist. Nanded.
4 The Headmaster,
Indira Gandhi Girls School,
Dindrud, Tq.Majalgaon
Dist. Beed Respondents
WITH
WRIT PETITION No.4802 OF 2017
Tulshiram S/o Govindrao Baste
Age:21 years, Occ:Education,
R/o Telangwadi,
Tq. Kandhar, Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
{135}
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2 Sub Divisional Officer,
Kandhar, Tq. Kandhar,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4803 OF 2017
Pravin S/o Narsing Surewad,
Age:21 years,Occ:Education,
R/o Mangalsvgni,
Tq. Kandhar, Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar, Tq. Kandhar,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4804 OF 2017
Dattatray S/o Gangaram Chatlod,
Age:40 years, Occ:Service,
R/o Sagroli,Tq.Biloli,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli, Dist.Nanded.
3 Rajarshi Shri Chhatrapati Shahu Sainiki Vidhyalya,
Sagroli,Tq.Biloli, Dist.Nanded.
Through Headmaster Respondents
{136}
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WITH
WRIT PETITION No.4805 OF 2017
Suraj S/o Laxman Aspatwad
Age:19 years, Occ:Education,
R/o Aurala, Tq. Naigaon,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli, Tq. Biloli,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4807 OF 2017
Priyanka D/o Narsing Surewad,
Age:22 years, Occ:Education,
R/o Mangalsvgni,
Tq. Kandhar, Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar, Tq. Kandhar,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4866 OF 2017
Mangesh S/o Govindrao Surewad,
Age:22 years, Occ:Education,
R/o Mangalsangvi,
Tq. Kandhar, Dist. Nanded Petitioner
{137}
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Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar, Tq. Kandhar,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4867 OF 2017
Varsha D/o Prabhatrao Surewad,
Age:22 years, Occ:Education,
R/o Mangalsangvi,
Tq. Kandhar, Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar, Tq. Kandhar,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4879 OF 2017
Ashok S/o Sayaram Bochatwar
Age 27 years,Occu.Education,
At. Manur Post. Hunghunda,
Tq. Dharmabad, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
{138}
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2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist. Nanded.
4 The Sub-Divisional Officer Dharmabad,
Tq. Dharmabad, Dist. Nanded Respondents
WITH
WRIT PETITION No.4884 OF 2017
Naresh S/o Hanmhanlu Madhikuntawar
Age 28 years, Occu-Education,
At Post Kundalwadi,
Tq. Biloli Dist. Nanded.
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist. Nanded.
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded Respondents
{139}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4680 OF 2017
Pooja D/o Vinayakrao Dasre
Age:25 years, Occ. Service,
R/o Telangwadi, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded. Respondents
WITH
WRIT PETITION No.4681 OF 2017
Girish S/o Balwantrao Pakalwad
Age:Minor, Occu. Education,
R/o Tuppa, Tq. Nanded
District Nanded.
Through father & natural guardian
Balwant S/o Shankarrao Pakalwad,
Age:43 years,Occ. Service
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
{140}
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2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist. Nanded. Respondents
WITH
WRIT PETITION No.4682/2017
Vikas S/o Manohar Bondle
Age:26 years, Occ. Service,
R/o Ghungrala Tq. Naigaon(Kh)
Dist. Nanded.
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist. Nanded.
4 The District Collector Raigad
Alibag, Tq. Alibag
Dist. Raigad Respondents
WITH
WRIT PETITION No.4683 OF 2017
Umesh S/o Hanmantrao Nainwad
Age: 20 years,Occ. Education.
R/o Lohgaon, Tq. Biloli,
Dist. Nanded Petitioner
{141}
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Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist.Nanded. Respondents
WITH
WRIT PETITION No.4684 OF 2017
Dipali D/o Dadarao Nallewad,
Age:19 years, Occu. Education,
R/o Tuppa, Tq. Nanded,
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist. Nanded Respondents
{142}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4685 OF 2017
Venkat S/o Jalba Metalwad
Age:31 years,Occu-Service,
R/o Karna, Tq. Mukhed,
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4686 OF 2017
Sunil S/o Parasram Deshatwad
Age:22 years, Occ. Education,
R/o Rittha, Tq. Bhokar
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{143}
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3 The Sub-Divisional Officer,
Bhokar, Dist. Nanded Respondents
WITH
WRIT PETITION No.4687 OF 2017
Sachin S/o Laxmanrao Kudade
Age:21 years, Occu. Education
R/o Jamb (Bk) Tq. Mukhed,
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist. Nanded. Respondents
WITH
WRIT PETITION No.4688 OF 2017
Shivraj S/o Vilasrao Bodhgire
Age:25 years, Occ. Service,
R/o Jangamwadi, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
{144}
wp 6263.17 & others.odt
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded Respondents
WITH
WRIT PETITION No.4689 OF 2017
Saujanya D/o Sanjay Nagamwad
Age:22 years, Occ. Eduction,
R/o Ambulga Bk. Tq. Mukhed
Dist. Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist. Nanded
4 The Principal,
MGM College of Engineering,
Near New Airport Nanded,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4690 OF 2017
Madhav S/o Murlidhar Bachewad
Age:22 years,Occu. Nil,
R/o Rittha, Tq. Bhokar,
District Nanded Petitioner
{145}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist. Nanded Respondents
WITH
WRIT PETITION No.4691 OF 2017
Ankush S/o Shankarrao Narawad
Age:21 years, Occ. Education,
R/o Kundalwadi, Tq. Biloli,
Dist. Nanded.
Through Father/Power of Attorney Holder
Shankar S/o Vitthal Narawad
Age:51 years,Occ. Service,
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist. Nanded Respondents
{146}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4692 OF 2017
Parasram S/o Mahajan Deshatwad
Age:48 years, Occ. Service,
R/o Rittha, Tq. Bhokar,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist. Nanded.
4 The Superintendent Engineer,
Maharashtra Electricity Distribution Company,
Circle Office, Sathe Chauk, Nawa Mondha,
Nanded, Dist.Nanded.
5 The Executive Engineer,
Maharashtra Electricity Distribution Company
Bhokar, Dist. Nanded Respondents
WITH
WRIT PETITION No.4693 OF 2017
Ramesh S/o Venkatrao Rautwar
Age:43 years, Occ. Service
R/o Kushnoor, Tq. Naigaon(Kh)
Dist. Nanded Petitioner
Versus
{147}
wp 6263.17 & others.odt
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist. Nanded.
4 The Divisional Controller,
Maharashtra State Road Transport Corporation,
Nanded Division Nanded,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4694 OF 2017
Krishna S/o Balaji Kolewad,
Age:18 years,Occu-Education
R/o Ravi Nagar Umri Tq.Umri
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents
{148}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4695 OF 2017
Kavita D/o Baburao Dantulwar
Age:30 years, Occ. Service,
R/o ND-42,J3-63/3,HUDCO,
New Nanded, Tq. Nanded
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist. Nanded.
4 The Commissioner of Social Welfare,
Maharashtra State, Pune,
Dist. Pune.
5 The Regional Deputy Commissioner,
Social Welfare, Latur Division, Latur
Dist. Latur.
6 The District Social Welfare Officer,
Zilla Parishad Nanded,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4696 OF 2017
Yogesh /o Vitthalrao Nagamwad
Age:27 years,Occ.Service
R/o Ambulga Bk, Tq. Mukhed
Dist. Nanded
Through Brother/Power of attorney holder
{149}
wp 6263.17 & others.odt
Sanjay S/o Vithalrao Nagamwad
Age:46 Years, Occu. Service
R/o:As above Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor, Dist. Nanded.
4 The Managing Director,
City and Industrial Development Corporation,
CIDCO Bhavan, CBD Belapur
New Mumbai Respondents
WITH
WRIT PETITION No.4697 OF 2017
Yadav S/o Vithoba Kolod,
Age:50 years, Occu-Service,
R/o Mangnali, Tq. Dharmabad,
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.4
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{150}
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3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded.
4 The Chief Executive Officer,
Education Department, Panchayat Samiti
Biloli, Dist. Nanded
5 The Block Education Officer
Education Department,
Panchayat Samiti
Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.4698 OF 2017
Manas S/o Balaji Bodhgire
Age:Minor, Occu-Education
R/o:Jangamwadi, Tq. Kandhar,
District-Nanded
Through father and natural guardian
Balaji S/o Kashiram Bodhgire
Age:42 years, Occ. Service
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded Respondents
{151}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4818 OF 2017
Balaji S/o Kishanrao Gopulwad
Age:21 yeras,Occu-Education,
R/o Chandola,Tq.Mukhed,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4819 OF 2017
Shweta D/o Ramrao Sunkawar
Age:Minor,Occ.Education,
R/o:SVM Colony Kinwat,Tq.Kinwat
Dist.Nanded.
Through Father & Natural Guardianship
Ramrao S/o Shankarrao Sunkawar
Age 51 yera,Occ.Service,
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
{152}
wp 6263.17 & others.odt
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat,Dist.Nanded Respondents
WITH
WRIT PETITION No.4820 OF 2017
Archana D/o Lokesh Yerdlawar
Age:18 yers,Occ.Education,
R/o Dundra,Tq.Kinwat,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat, Dist.Nanded. Respondents
WITH
WRIT PETITION No.4821 OF 2017
Sudhakar S/o Ramesh Buchalwar
Age:22 years,Occ.Education,
R/o Sagroli,Tq.Biloli
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
{153}
wp 6263.17 & others.odt
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist.Nanded Respondents
WITH
WRIT PETITION No.4822 OF 2017
Dayanand S/o Laxman Yerdlawar
Age:21 years, Occ.Education,
R/o Dundra,Tq.Kinwat,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat,Dist.Nanded Respondents
WITH
WRIT PETITION No.4823 OF 2017
Pravin S/o Anantrao Anmod
Age:22 years,Occu.Education,
R/o Jarikot,Tq.Dharmabad,
District Nanded Petitioner
Versus
{154}
wp 6263.17 & others.odt
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist.Nanded Respondents
WITH
WRIT PETITION No.4824 OF 2017
Dinesh S/o Krishna Jayewar
Age:22 years,Occ Education
R/o Kundalwadi,Tq.Biloli
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded Respondents
WITH
WRIT PETITION No.4825 OF 2017
Rakshanda D/o Buchanna Buchalwar
Age:20 years,Occ.Eduction,
R/o Sagroli,Tq.Biloli,
District.Nanded Petitioner
{155}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist.Nanded Respondents
WITH
WRIT PETITION No.4826 OF 2017
Shrutika D/o Lokesh Yerdlawar
Age:19 years,Occ.Education,
R/o Dundra,Tq.Kinwat,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat, Dist.Nanded Respondents
{156}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4827 OF 2017
Shailesh S/o Bhimrao Kongalwar
Age 31 years,Occ.Service
R/o Anand Nagar,Ambajogai,
Tq.Ambajogai,Dist.Beed Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Ambajogai, Dist.Nanded. Respondents
WITH
WRIT PETITION No.4828 OF 2017
Pramod S/o Piraji Bhusewad
Age:20 years,Occu-Education,
R/o Lalwandi,Tq.Naigaon Kh
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{157}
wp 6263.17 & others.odt
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded Respondents
WITH
WRIT PETITION No.4837 OF 2017
Switi D/o Shubhash Kankawar
Age:21 years,Occ. Education,
R/o Dundra,Tq. Kinwat,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat,
Dist. Nanded. Respondents
WITH
WRIT PETITION No.4838 OF 2017
Gangadhar S/o Hanmanlu Fulanwar
Age:28 years,Occu.Service
R/o Bhaktapur, Tq. Degloor
District: Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
{158}
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2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4839 OF 2017
Shruti D/o Sambhaji Undratwad
Age:18, Occ.Education,
R/o Near Mayur Talkies,Geeta Nagar
Nanded,Tq.& Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded.
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4840 OF 2017
Ashish S/o Pandurang Injewad
Age:18 years,Occ. Education,
R/o Wai, Tq. Mudkhed
Dist. Nanded Petitioner
Versus
{159}
wp 6263.17 & others.odt
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,
Dist. Nanded.
4 The Director,
College of Engineering Pune
Shivaji Nagar Pune,
Dist.Pune Respondents
WITH
WRIT PETITION No.4841 OF 2017
Subhash S/o Madhavrao Nirawar
Age:42 years,Occ.Service,
R/o 3-1064/43,Padmawati Nivas,
Shankar Ganj Dharmabad,
Tq.Dharmabad,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad,
Dist. Nanded.
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4 The Chief Officer,
Municipal Council Dharmabad
Dist. Nanded. Respondents
WITH
WRIT PETITION No.4842 OF 2017
Aakansha D/o Ramchandra Malshetwar
Age:21 years,Occu-Education
R/o Hatral,Tq. Mukhed
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4843 OF 2017
Akash S/o Gangadharrao Pokale
Age:22 years,Occu. Education,
R/o Telangwadi Tq.Kandhar
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
{161}
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2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded Respondents
WITH
WRIT PETITION No.4844 OF 2017
Krishna S/o Vitthalrao Buchalwar
Age:Minor,Occ.Education,
R/o Sagroli,Tq.Biloli
Dist.Nanded
Through father & natural
Guardian Vitthal S/o Sayyanna Bachalwar
Age 45 years, occ.Service
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.4845 OF 2017
Pranav S/o Gangadharrao Kumbharwad
Age:Minor,Occ-Education
R/o Chidgiri Tq.Bhokar
District: Nanded,
Through father & natural guardian
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Gangadhar S/o Satvaji Kumbharwad
Age 50 years,Occ.Agri
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist. Nanded Respondents
WITH
WRIT PETITION No.4846 OF 2017
1 Gairav S/o Ratnakar Perke
Age:20 years,Occ.Education,
R/o'Sundarai'Anand Nagar,
Nanded, Tq. Nanded,
Dist. Nanded.
2 Apurva D/o Ratnakar Perke
Age:18 years,Occ. Education,
R/o 'Sundarai', Anand Nagar,
Nanded, Tq. Nanded
Dist. Nanded Petitioners
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
{163}
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2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded.
Dist. Nanded Respondents
WITH
WRIT PETITION No.4847 OF 2017
Gajanan S/o Hanmantrao Marakwad
Age:30 years,Occ. Education,
R/o Honwadaj, Tq. Mukhed
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4848 OF 2017
Sangita D/o Baloji Bogulwar
Age:28 years,Occ.Education,
R/o Hottal Base Galli Degloor,Tq.Degloor
Dist.Nanded Petitioner
Versus
{164}
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1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.6079 OF 2017
Shubham S/o Vijaykumar Thakurwad
Age:Minor,Occu.Education
R/o Kundalwadi,Tq.Biloli,
District:Nanded
Through Father & Natural Guardian
Vijaykumar S/o Narsingrao Thakurwad
Age:49 years,Occu. Service
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded. Respondents
{165}
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WITH
WRIT PETITION No.6080 OF 2017
Vinayak S/o Ramesh Ambulgekar
Age:20 years,Occ.Education
R/o Wagh Galli,Mukhed,Tq.Mukhed
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor, Dist.Nanded Respondents
WITH
WRIT PETITION No.6082 OF 2017
Rohith S/o Gangadhar Thakurwar
Age:21 years,Occ.Education,
R/o Pochamma Galli,Kundalwadi,
Tq.Biloli,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The Sub-Divisional Officer,
Biloli,.Dist.Nanded Respondents
WITH
WRIT PETITION No.6024 OF 2017
Uttam Vikram Dandewad,
Age:36 Years,Occ:Service,
R/o.Ghungarala,Naigaon,
Tq.Naigaon,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded
4 The Collector,
Latur, Tq.& Dist.Latur Respondents
WITH
WRIT PETITION No.6025 OF 2017
Rajesh Anantram Dadewar,
Age:34 Years,Occu:Service,
R/o Kinvat,Tq.Kinvat,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
{167}
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2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Kinvat,Tq.Kinvat,
Dist.Nanded
4 The Dean,
Dr.Shankarrao Chavan
Government Medical College,
Nanded,Tq.& Dist.Nanded Respondents
WITH
WRIT PETITION No.6027 OF 2017
Vivek Vithal Shamante,
Age:Minor,Occ:Student,
Under Guardian of father
Vithal Poshetti Shamante
Age: 49 Years,Occ.Service,
R/o.Kotgayal,Biloli,
Tq.Biloli,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded. Respondents
{168}
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WITH
WRIT PETITION No.6031 OF 2017
Satish Kishan Dandewad,
Age:24 Years,Occu:Service,
R/o Ghungarala,Naigaon,
Tq.Naigaon, Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded
4 The Executive Engineer,
Public Works Department,
Division No.1,Thane,
Tq.& Dist.Thane Respondents
WITH
WRIT PETITION No.6121 OF 2017
Mrs. Narita D/o Maroti Kindawar
Age 36, Occu-Education,
R/o Kundalwadi Tq. Biloli,
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
{169}
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2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Nanded
Tq. Dist. Nanded
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.6076 OF 2017
Vitthal S/o Piraji Dasare
Age:50 years,Occu. Service,
R/o Mendka, Tq. Mudkhed,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist. Nanded.
4 The Chief Executive Officer,
Zilla Parishad Nanded,
Dist. Nanded.
5 The Block Education Officer
Panchayat Samiti Bhokar
Dist. Nanded. Respondents
{170}
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WITH
WRIT PETITION No.6077 OF 2017
Nilima D/o Pandurang Ambulgekar
Age:25 years,Occ. Service,
R/o Wagh Galli, Near old Police Station,
Mukhed, Tq. Mukhed
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor, Dist. Nanded
4 The Commissioner of Women & Child Development
Maharashtra State, Pune
Near Circuit House,Queen Garden,Pune
Dist. Pune.
5 The District Woman & Child Development Officer,
District Woman & Child Development Office
Shashtri Nagar Nanded Respondents
WITH
WRIT PETITION No. 5571 OF 2017
Rachita Ramesh Kantewar
Age:19 years,Occ:Student,
R/o Degloor, Tq.Degloor,
Dist.Nanded Petitioner
Versus
{171}
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1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor
Dist.Nanded Respondents
WITH
WRIT PETITION No.5572 OF 2017
Ramchandra Koneru Ravtod,
Age:28 years,Occu.Student,
R/o Atkur,Tq.Biloli,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.5575 OF 2017
Pratiksha Prakash Kantewar,
Age:20 years,Occ:Student,
R/o Degloor,Tq.Degloor,
Dist.Nanded. Petitioner
{172}
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Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded Respondents
WITH
WRIT PETITION No.5589 OF 2017
Shruti Suryankant Kongalwar,
Age:20 years,Occ:Student,
R/o Natkar Galli,Degloor
Tq.Degloor,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded Respondents
{173}
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WITH
WRIT PETITION No.5582 OF 2017
Priyanka Balasaheb Mittewad,
Age:20 years,Occ:Student,
R/o Dapaka,Mukhed
Tq.Mukhed,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded
4 The Principal/Dean,
Nanded Rural Dental
College and Research
Centre,Pangari Road,
Nanded,Tq.& Dist.Nanded
5 The Registrar,
Health University,Dindori
Road,Nasik,Tq.& Dist.Nasik Respondents
WITH
WRIT PETITION No.5581 OF 2017
Satish Balaji Kantewar,
Age:Minor,Occ.Student,
Under guardian of father
Balaji Marotirao Kantewar
Age:42 years,Occ:Service,
R/o Savarmal,Mukhed
Tq.Mukhed,Dist.Nanded Petitioner
{174}
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Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded
4 The Headmaster,
Shri.Chhatrapati Shahu Maharaj
Sainiki Vidyalaya,Udgir,
Tq.Udgir,Dist.Latur Respondents
WITH
WRIT PETITION No.5576 OF 2017
Ravikant Balajirao Padalwar
Age:19 years,Occ:Student,
R/o Eklara,Mukhed
Tq.Mukhed,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded
{175}
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4 The Principal,
Sinhgad Academy of Engineering,
Kondva,Pune,Tq.& Dist.Pune Respondents
WITH
WRIT PETITION No.6241 OF 2017
Shital Pratap Kolhe,
Age:22 years,Occ:Student,
R/o Jamb(Bk),Mukhed,
Tq.Mukhed,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq.Degloor,
Dist.Nanded
4 The Registrar,
Shri Gurugovind Singhji Institute
of Engineering and Technology
Government College,Nanded
Tq. & Dist.Nanded Respondents
WITH
WRIT PETITION No.5569 OF 2017
Dropadabai Iraba Bondale,
Age:27 years,Occ:Service,
R/o Ghungralal,Biloli
Tq.Biloli,Dist.Nanded Petitioner
Versus
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1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded.
4 The Superintendent of Police,
Beed,Tq.& Dist.Beed Respondents
WITH
WRIT PETITION No.5570 OF 2017
Sujata Vitthalrao Chukabatle
Age:39 years,Occ:Service,
R/o Tamloor,Degloor,
Tq.Degloor,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq.Degloor,
Dist.Nanded
4 The Dean,
The Government Medical College,
(GHATI) Aurangabad,
Tq.& Dist.Aurangabad Respondents
{177}
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WITH
WRIT PETITION No.5579 OF 2017
Bhimrao Govindrao Parodwad,
Age:42 years, Occ.Service,
R/o Jangamwadi, Kandhar,
Tq. Kandhar, Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Kandhar, Tq.Kandhar,
Dist.Nanded
4 The Dean,
Dr.Shankarrao Chavan
Government Medical College,
Nanded, Tq.& Dist.Nanded Respondents
WITH
WRIT PETITION No.5580 OF 2017
Kishan Chandraji Apaswar,
Age:57 years,Occ:Service,
R/o Bapu Nagar,Degloor,
Tq.Degloor, Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
{178}
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2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded
4 The District Malaria Officer,
Nanded,Tq.& Dist.Nanded Respondents
WITH
WRIT PETITION No.5583 OF 2017
Gangadhar Venkoba Aklod,
Age:57 years,Occ.Service,
R/o Atkur,Dharmabad,
Tq.Dharmabad,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Dharmabad,Tq.Dharmabad,
Dist.Nanded
4 The Sub-Divisional Engineer,
Public Works Department,
Dharmabad,Tq.Dharmabad,
Dist.Nanded Respondents
{179}
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WITH
WRIT PETITION No.5588 OF 2017
Gangadhar Tukaram Bainwad,
Age:42 years,Occ:Service,
R/o Dholumri,Umari,
Tq.Umari,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Bhokar,Tq.Bhokar,
Dist.Nanded
4 The District Superintendent
of Agricultural, Agricultural
Department,Nanded,
Tq.& Dist.Nanded Respondents
WITH
WRIT PETITION No.5577 OF 2017
Chandrakant Govind Bainwad,
Age:25 years,Occ:Student,
R/o Dholumri,Umari
Tq.Umari,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
{180}
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2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Bhokar,Tq.Bhokar,
Dist.Nanded
4 The Principal,
Government Engineering College,
Aurangabad,Tq.& Dist.Aurangabad Respondents
WITH
WRIT PETITION No.5586 OF 2017
Shilpatai Shankar Bainewad,
Age:19 years,Occ:Student,
R/o Talbid,Naigaon,
Tq.Naigaon,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded
4 The Principal,
Shri.Guru Govindsingji Government
Engineering College,Vishnupuri,
Nanded Respondents
{181}
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WITH
WRIT PETITION No.5524 OF 2017
Madhav S/o Devidas Made,
Age:25 years,Occ.Service,
R/o Mangalsangvi Tq.Kandhar
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary,
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar,
Dist. Nanded Respondents
WITH
WRIT PETITION No.6181 OF 2017
Irrana S/o Sayaji Deshetwad
Age:58 years,Occu: Service,
R/o Ambulga Bk, Tq. Mukhed
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{182}
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3 The Sub-Divisional Officer,
Degloor, Dist. Nanded.
4 The Senior Treasury Officer,
Office of Senior Treasury, First Floor,
Lekha Kosh Bhavan, Fazilpura, Aurangabad,
Dist. Aurangabad Respondents
WITH
WRIT PETITION No.6182 OF 2017
Hanmamlu S/o Papanna Shankarod
Age:40 years, Occu. Service,
R/o Yeoti,Tq. Dharmabad,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad
Dist.Nanded Respondents
WITH
WRIT PETITION No.6184 OF 2017
Prashantkumar S/o Prakash Bandelwar,
Age:29 years, Occ. Service,
R/o Palaj Tq. Bhokar,
Dist. Nanded Petitioner
Versus
{183}
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1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist .Nanded.
4 The Director,
Directorate of Medical Education and
Research (DMER),St. Jorges Hospital Area,
Fort, Mumbai.
5 The Medical Superintendent
Dr. Babasaheb Ambedkar Hospital
& Research Centre, Kamthi Road Indora,
Nagpur Dist.Nagpur Respondents
WITH
WRIT PETITION No.6186 OF 2017
Babarao S/o Sayanna Tanure
Age:39 years,Occu. Service
R/o Machnoor Tq. Biloli,
Dist. Nanded.
Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{184}
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3 The Sub-Divisional Officer,
Biloli, Dist. Nanded Respondents
WITH
WRIT PEITTION NO.5589 OF 2017
Dinesh S/o Ramgopal Aadekar,
Age: 42 years, occu: service,
R/o Penshanpura, JES College Road,
Jalna Tq. Jalna, Dist. Jalna Petitioner
versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through Its Member Secretary
2 Sub Divisional Officer,
Jaln, Tq. Jalna
Dist. Jalna
3 Police Superintendent
Office of Police Superintendent
Jalna Respondents
WITH
WRIT PETITION NO.5507 OF 2017
Gopal S/o Tukaram Nagamwad,
Age: 48 years, occu: service,
R/o M/P, BK, Ambulga,
Tq. Mukhed, Dist. Nanded Petitioner
versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through Its Member Secretary
2 Sub Divisional Officer,
Mukhed, Tq. Mukhed
Dist.Nanded
{185}
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3 Godawari Marathwada Patbandhare
Vikas Mahamandal, Lendi Project
Division Degloor, Dist. Nanded
Through Its Executive Engineer Respondents
WITH
WRIT PETITION NO.5508 OF 2017
Balaji S/o Baliram Chalnewad,
age: 35 years, occu: service,
R/o M/P Vijapur, Pardi,
Tq. Mukhed, Dist. Nanded Petitioner
versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through Its Member Secretary
2 Sub Divisional Officer,
Degloor, Dist. Nanded
3 State Excise Department,
Aurangabad, Dist. Aurangabad Respondents
WITH
WRIT PETITION NO.5510 OF 2017
Nagrajan S/o Laxminarayan Kanse,
age: 55 years, occu: service
R/o At post Purna (Bk)
Tq. Purna, Dist. Parbhani Petitioner
versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through Its Member Secretary
2 Sub Divisional Officer,
Parbhani, Dist. Parbhani
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3 Block Education Officer,
Panchayat Samiti, Purna
Tq. Purna, Dist.Parbhani Respondents
WITH
WRIT PETITION NO.5509 OF 2017
Arun S/oTukaram Mittewad,
Age: 48 years, occu: service,
R/o At Kawangiri, Post Savli
Tq. Degloor, Dist. Nanded Petitioner
versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through Its Member Secretary
2 Sub Divisional Officer,
Degloor, Dist. Nanded
3 Zilla Parishad
Latur, Dist. Latur
through its Chief Executive Officer Respondents
WITH
WRIT PETITION No.6193 OF 2017
Ankush S/o Balaji Totewad
Age:28 years,Occu.S ervice,
R/o Mangalsangvi, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded.
4 The Superintendent of Police Beed,
Dist. Beed. Respondents
WITH
WRIT PETITION No.6204 OF 2017
Bhanudas S/o Tulsiram Parodwad
Age:46 years,Occ. Service,
R/o Jangamwadi,T q. Kandhar,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist. Nanded.
4 The Executive Engineer,
Nanded Irrigation Circle
Nanded, Dist. Nanded Respondents
WITH
WRIT PETITION No.6234 OF 2017
Ashok S/o Narayan Kannlwar
Age:45 Years, Occ. Service,
R/o Madnapur, Tq. Mahur
Dist. Nanded Petitioner
Versus
{188}
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1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat, Dist. Nanded.
4 The Joint Director,
Vocational Education & Training
Regional Officer, Near Bhatkal Gate Aurangabad
Dist. Aurangabad Respondents
WITH
WRIT PETITION No.6235 OF 2017
Naresh S/o Datta Pilangwad
Age:30 Years,Occ.Service,
R/o Shirur, Tq.Umri
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded.
4 The Superintendent of Police Nanded,
Dist. Nanded Respondents
{189}
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WITH
WRIT PETITION No.6236 OF 2017
Ushabai D/o Sambhaji Paddewad
Age:41 years, Occu. Service,
R/o Shivangaon Tq.Umri,
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents
WITH
WRIT PETITION No.5984 OF 2017
Rajendra S/o Damanna Narawad
Age-49 years, Occu. Service
At Post.Kundalwadi,
Tq.Biloli,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{190}
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3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.5985 OF 2017
Shivshankar S/o Ireshyam Konerwar
Age 22,Occu-Education,
R/o Kundalwadi Tq.Biloli,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded. Respondents
WITH
WRIT PETITION No.5986 OF 2017
Mahesh S/o Damanna Gattuwar
Age 20 years,Occu. Education
At Post Kundalwadi,
Tq. Biloli, Dist. Nanded Petitioner
Versus
{191}
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1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.5987 OF 2017
Gangadhar S/o Somanna Sunkewar
Age:50 years, Occu. Service,
At Post. Kundalwadi,
Tq. Biloli Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Block Education Officer, Panchayatsmiti,
Dharmabad, Tq.Dharmabad, Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded Respondents
{192}
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WITH
WRIT PETITION No.5988 OF 2017
Pranav S/o Bhumanna Alkondawar
Age 21 years, Occu. Education
H.No.1-15-187/2 Geetanagar, Nanded.
Tq.& District. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded Respondents
WITH
WRIT PETITION No.5989 OF 2017
Ireshyam S/o Ramalu Konerwar
Age 48 years, Occu. Service,
At Post Kundalwadi,
Tq. Biloli, Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The B.E.O.Officer, Panchayatsamiti,B iloli,
Tq. Biloli, Dist. Nanded.
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.5990 OF 2017
Nagnath S/o Vitthal Bhandare
Age 31 years, Occu. Education
R/o Kundalwadi Tq. Biloli,
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.5991 OF 2017
Sanjay S/o Gangadhar Gudlawar
Age:38 years, Occu. Service,
At Post. Kundalwadi,
Tq. Biloli, Dist. Nanded. Petitioner
Versus
{194}
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1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.5992 OF 2017
Shivpriya D/o Ireshyam Konerwar
Age 20 years,Occu-Education
R/o Kundalwadi Tq. Biloli,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded. Respondents
{195}
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WITH
WRIT PETITION No.5993 OF 2017
Meenatai D/o Wamanrao Pagalwad
Age 31 years, Occu.Education,
R/o Dholumri Post. Sindhi Tq. Umri
District Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded
4 The Sub-Divisional Officer Dharmabad,
Tq. Dharmabad, Dist. Nanded Respondents
WITH
WRIT PETITION No.5994 OF 2017
Rajatkumar S/o Rajendra Narawad
Age 19,Occu. Education
R/o Kundalwadi Tq. Biloli
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
{196}
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Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded
4 The Sub-Divisional Officer Biloli,
Tq. Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.5995 OF 2017
Laxman S/o Shivram Padgi
Age 36 years,Occu-Service
At Vilegaon(dh) Post,Karkheli,
Tq.Dharmabad,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded
4 The Sub-Divisional Officer Dharmabad,
Tq. Dharmabad, Dist. Nanded Respondents
WITH
WRIT PETITION No.5996 OF 2017
Smita D/o Ramesh Chappalwar
Age 28 years, Occu.Service,
At Post. Natkargali, Degloor,
Tq. Degloor, Dist. Nanded Petitioner
{197}
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Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded
4 The Sub-Divisional Officer Degloor,
Tq. Degloor, Dist. Nanded Respondents
WITH
WRIT PETITION No.5997 OF 2017
Balaji S/o Shivram Padgi
Age:30 years, Occu. Service,
At Vilegaon(dh) Post, Karkheli,
Tq. Dharmabad, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded
4 The Sub-Divisional Officer Dharmabad,
Tq. Dharmabad, Dist. Nanded Respondents
{198}
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WITH
WRIT PETITION No.5840 OF 2017
Jagankumar S/o Sayanna Mokmod
Age Minor, Occu-Education
R/o Yetala Tq. Dharmabad,
Dist.Nanded
Through mother/natural Guardian
Saraswati W/o Sayanna Mokmod
Age 43 years, Occ:House hold
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents
WITH
WRIT PETITION No.5526 OF 2017
Pratibha D/o Narayan Gudalod,
Age:20, Occu. Education,
R/o Magnali Tq. Dharmabad
District:Nanded
Through father/Power of Attorney Holder
Narayan S/o Sayanna Gudalod
Age 51 years, Occ Service
R/o As above Petitioner
Versus
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1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents
WITH
WRIT PETITION No.5839 OF 2017
Purshottam S/o Gangadharrao Kamthewad
Age 30 Years, Occu. Service
R/o Kushnoor, Tq. Naigaon Kh,
District- Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded
Dist. Nanded Respondents
WITH
WRIT PETITION No.5836 OF 2017
Gagankumar S/o Sayanna Mokmod
Age:19 years, Occu. Education
R/o Yetala Tq. Dharmabad,
Dist.Nanded Petitioner
{200}
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Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents
WITH
WRIT PETITION No.4944 OF 2017
Sachitanand S/o Premrao Sirsewad
Age 28 years,Occu.Service,
R/o Bhisi,Tq.Kinwat,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad Respondents
WITH
WRIT PETITION No.5013 OF 2017
Prasad S/o Premrao Sirsewad
Age:23 years,Occu.Pvt.Service
R/o Bhisi,Tq.Kinwat,Dist.Nanded. Petitioner
Versus
{201}
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1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad Respondents
WITH
WRIT PETITION No.4094 OF 2017
Dhananjay S/o Mahajan Uppalwad
Age:19 years,Occu.Education,
R/o Shivangaon, Tq.Umri, Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad Respondents
WITH
WRIT PETITION No.4397 OF 2017
Laxman S/o Suryakant Ramod
Age:17 years,Occu.Education
U/Guardian of his real uncle
Gangadhar S/o Laxman Ramod
Age:54 years,Occu.Service,
R/o Jarikot, Tq.Dharmabad, Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
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Mantralaya, Mumbai-32
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad Respondents
WITH
WRIT PETITION No.4408 OF 2017
Swapnil S/o Gangadhar Ramod
Age:17 Years,OCcu.Education
U/Guardian of his father
Gangadhar S/o Laxman Ramod
Age:54 years,Occ:Serive,
R/o Jarikot, Tq.Dharmabad, Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad Respondents
WITH
WRIT PETITION No.4918 OF 2017
Ganesh S/o Ashok Yerdlawar,
Age:24 years,Occ:Service,
R/o Dundra,Tq.Kinwat,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
{203}
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2 Sub Divisional Officer,
Kinwat, Dist.Nanded.
3 Superintendent of Police,
Beed, Dist.Beed Respondents
WITH
WRIT PETITION No.4919 OF 2017
Bhagyashri D/o Manik Mupde,
Age:20 years,Occu: Education,
R/o Shekapur,
Tq.Kandhar, Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar ,Tq.Kandhar,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4920 OF 2017
Vitthal S/o Gangadhar Rautwar
Age:33 years,Occ:Service,
R/o Naik Nagar,
Tq.& Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Nanded,Dist.Nanded Respondents
{204}
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WITH
WRIT PETITION No.4921 OF 2017
Pradip S/o Rameshrao Govindwar,
Age:19 years,Occ:Education,
R/o Sawarmal,Tq.Mukhed,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Degloor ,Tq.Degloor,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4922 OF 2017
Raman S/o Gangadhar Rautwar,
Age:27 years, Occ:Education,
R/o Naik Nagar,
Tq.& Dist.Nanded
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Nanded,Tq.& Dist.Nanded Respondents
WITH
WRIT PETITION No.4923 OF 2017
Sandip S/o Gangadhar Narod,
Age:28 years,Occ:Service,
R/o Biloli, Tq.Biloli,
Dist.Nanded Petitioner
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Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli,Tq.Biloli Dist.Nanded.
3 Maharashtra State Electricity
Distribution Company Ltd.
through its Executive Engineer,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4924 OF 2017
Narsappa S/o Narayanrao Raulwar,
Age :59 years, Occ:Pensioner,
R/o Degloor,Tq.Degloor,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Degloor ,Tq.Degloor Dist.Nanded Respondents
WITH
WRIT PETITION No.4925 OF 2017
Mangala D/o Govind Nagamwad,
Age:29 years, Occ:Education,
R/o Ambulga,
Tq.Mukhed,Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
{206}
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2 Sub Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4926 OF 2017
Nitin S/o Sudhakar Totawar,
Age:20 years, Occ:Education,
R/o Biloli,Tq.Biloli,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli, Tq.Biloli,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.6434 OF 2017
Laxman Shivaling Patwekar,
Age:56 years,Occ.Service,
R/o Biloli,Tq.Biloli,
Dist.Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded
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4 The Superintendent Engineer,
Public Works Department
Circle Nanded,Snehnagar,Nanded
Tq.& Dist.Nanded Respondents
WITH
WRIT PETITION No.6432 OF 2017
Sonali Narsimlu Gattuwar,
Age:18 years,Occ:Student,
R/o Kondalwadi, Tq.Biloli,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Tq.Biloli,
Dist. Nanded. Respondents
WITH
WRIT PETITION No.6402 OF 2017
Madhuri D/o Gangasagar Kalmurge,
Age: Major,Occu:Service,
R/o Deshmukh Nagar, Biloli, Tq. Biloli,
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
{208}
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2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad Division,
Aurangabad,through its Member Secretary.
3 The Asst. Dist. Registrar Class-I & Stamp Collector, Pune
City Pune, Dist.Pune.
4 The Sub-Divisional Officer,
Nanded,Dist.Nanded Respondents
WITH
WRIT PETITION No.5611 OF 2017
Santoshi D/o Nampelli Andelwar,
Age:31 years, Occ:Service,
R/o Dharmabad,Tq.Dharmabad,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee,Aurangabad,
Through its Member Secretary.
2 The Sub-Divisional Officer,
Dharmabad,Dist.Nanded
3 Superintending Engineer,
Quality Control Division,Nanded,
Chaitanya nagar,Nanded Respondents
WITH
WRIT PETITION No.6042 OF 2017
Govind S/o Madhavrao Kastewad,
Age:37 years,Occu.Homeguard,
R/o Honwadajwadi, Tq.Mukhed, Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
{209}
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2 The Scheduled Tribe Caste Certificate
Scrutiny Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad Respondents
WITH
WRIT PETITION No.6152 OF 2017
Gangaram S/o Poshetti Kondawar
Age:55 years,Occu.Service,
R/o H.No.1-15-1147,Near Hanuman Gadh Mandir
Taroda Bk.,Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Caste Certificate
Scrutiny Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad.
3 The Superintendent of Police
Superintendent of Police office,
Nanded Respondents
WITH
WRIT PETITION No.6154 OF 2017
Shweta D/o Sagar Jilkarwar
Age:19 years,Occu.Education,
R/o Kalmurge Galli,Biloli,
Tq.Biloli,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
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2 The Scheduled Tribe Caste Certificate
Scrutiny Committee,Aurangabad Region
Through its Deputy Director.(R),
Aurangabad.
3 The Principle,
Godavari Malhar Arts,Commerce and Science College,
Shankarnagar,Biloli,
Tq. Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.6381 OF 2017
Dattaprasad S/o Poshatti Dummalwad,
Age:28 years,Occ:Service,
R/o Kandli Tq.Bhokar
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,Tq. & Dist.Nanded
4 The Commandant,
Bharat Reserve Force No.3
Kolhapur, Dist. Kolhapur Respondents
WITH
WRIT PETITION NO.6357 OF 2017
Balaji S/o Vitthalrao Patange
Age: 42 years, occu: service,
R/o Sirshi, Post Babhalgaon
Tq. Dist. Latur Petitioner
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Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai - 32
Through Its Secretary
2 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary
3 The Executive Magistrate, Latur
Tq. Dist. Latur
4 Maharashtra Labour Welfare Board,
Kamghar Krida Bhavan, Senapati Bapat Marg,
Elphinstone Road, Mumbai 400 013
Through its Commissioner of Labour Welfare
5 Maharashtra Labour Welfare Board,
Labour Welfare Center, Kalamb
Tq. Kalamp, Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6423 OF 2017
Rohit S/o Ranjeet Patil,
Age:24 years, occu: Education,
R/o S.T. Colony, Near Vitthal Rukhmini Mandir
Bhavani Chowk, Osmanabad Petitioner
Versus
1 The State of Maharashtra,
Through Its Principal Secretary
Tribal Development Department
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Caste Scrutiny
/Verification Committee, Aurangabad
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3 Competent Authority / Sub Divisional Officer,
Osmanabad
4 The Principal,
Govt. Polytechnic College,
Osmanabad Respondents
WITH
WRIT PETITION NO.6455 OF 2017
Shravan S/o Dhondiba Jampawad
Age: 31 years, occu: service,
R/o Kodali, Tq. Udgir
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Department of Tribal Development
Mantralaya, Mumbai - 32
Through Its Secretary
2 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary
3 The Taluka Executive Magistrate, Udgir
Dist. Latur
4 Primary Ashram School,
Chavanwadi,Tq. Mukhed,
Dist. Nanded Respondents
WITH
WRIT PETITION NO.6481 OF 2017
Ashok Tukaram Jatewad,
Age: 43 years, occu: service,
R/o Borbada, Tq. Biloli,
Dist. Nanded Petitioner
Versus
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1 The State of Maharashtra,
Through Its Secretary
Tribal Department
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Deputy Director (R)
3 The Sub Divisional Officer / Magistrate,
Biloli, Tq. Biloli, Dist. Nanded
4 The Block Education Officer,
Panchayat Samiti, Mukhed,
Tq. Mukhed, Dist. Nanded Respondents
WITH
WRIT PETITION NO.6482 OF 2017
Kamini Suryakant Dhadewad
Age: 29 years, occu: service,
R/o Shirur-Anantpal, Tq. Shirur-Anantpal
Dist. Latur Petitioner
Versus
1 The State of Maharashtra,
Through Its Secretary
Tribal Department
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Deputy Director (R)
3 The Sub Divisional Officer / Magistrate,
Nilanga, Tq. Nilanga, Dist. Latur
4 The Medical Officer,
Primary Health Centre,
Koproli, Tq. Uran, Dist. Raigad Respondents
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WITH
WRIT PETITION NO.6486 OF 2017
Alka Machindra Kamble
Age: 43 years, occu: service,
R/o Yermala, Tq. Kallam
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra,
Through Its Secretary
Tribal Department
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Deputy Director (R)
3 The Sub Divisional Officer / Magistrate,
Kalam, Tq. Kalam, Dist. Osmanabad
4 The Health Officer,
Rural Hospital, Mhada,
Tq. Mhada, Dist. Solapur Respondents
WITH
WRIT PETITION NO.6489 OF 2017
Surekha Limbraj Adatrao,
Age: 42 years, occu: service,
R/o Osmanabad, Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra,
Through Its Secretary
Tribal Department
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
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Through its Deputy Director (R)
3 The Sub Divisional Officer / Magistrate,
Osmanabad, Tq. & Dist. Osmanabad
4 The Head Master,
Chhatrapati Shivaji Secondary
And Higher Secondary School,
Osmanabad, tq. & Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6504 OF 2017
Mahadeo S/o Dashrath Adatrao,
Age: 50 years, occu: service,
R/o Karajkheda
Tq. & Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra,
Through Its Principal Secretary
Tribal Development Department
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Caste Scrutiny
/Verification Committee, Aurangabad
3 Competent Authority/Executive Magistrate,
Osmanabad
4 Executive Engineer, Small Scale Irrigation (WC)
Division, Osmanabad,
Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6499 OF 2017
Nagorao S/o Vitthalrao More,
Age: 51 years, occu: service,
R/o Bramhanwada, Tq.Aundha(N),
Dist. Hingoli ` Petitioner
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Versus
1 The State of Maharashtra,
Through Its Principal Secretary
Tribal Development Department
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Caste Scrutiny
/Verification Committee, Aurangabad
3 Competent Authority/Executive Magistrate,
Parbhani
4 Superintendent of Police,
Police Head Quarters, Hingoli,
Dist. Hingoli Respondents
WITH
WRIT PETITION NO.6483 OF 2017
Sarjerao Uttamrao More
Age: 48 years, occu: service,
R/o Apegaon, Tq. Paithan,
Dist. Aurangabad Petitioner
Versus
1 The State of Maharashtra,
Through Its Secretary
Tribal Department
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R),
3 The Sub Divisional Officer / Magistrate,
Paithan, Tq. Paithan, Dist. Aurangabad
4 The Superintendent of Police,
Ahmednagar, Tq. & Dist
Ahmednagar Respondents
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WITH
WRIT PETITION NO.6487 OF 2017
Nitin Ramesh Dudhambe,
Age: 22 years, occu: service,
R/o Karajkheda, Tq. &
Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra,
Through Its Secretary
Tribal Department
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R),
3 The Sub Divisional Officer / Magistrate,
Osmanabad Tq. & Dist. Osmanabad Respondents
WITH
WRIT PETITION NO.6488 OF 2017
Omkar Vishwambhar Mane,
Age: 19 years, occu: student
R/o Bhi. Sarola,
Tq. & Dist. Osmanabad Petitioner
Versus
1 The State of Maharashtra,
Through It's Secretary
Tribal Department
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R),
3 The Sub Divisional Officer / Magistrate,
Osmanabad Tq. & Dist. Osmanabad Respondents
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WITH
WRIT PETITION No.6262 OF 2017
Mangesh S/o Ashokrao Sidhewad
Age:21 years,Occu-Education
R/o 205, Indraprasth Apartment,
Indraprastha Nagar, Nanded,
Tq.& Dist.Nanded.
Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6264 OF 2017
Vinit s/o Narsimlu Mokmod
Age:20 years,Occu-Education
R/o Yetala Tq.Dharmabad,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The Sub-Divisional Officer,
Dharmabad,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6265 OF 2017
Neha D/o Sayalu Poradwar
Age 21 years,Occ-Education
R/o Sahyadri Nagar, Taroda Bk, Nanded
Tq.& District: Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6266 OF 2017
Vaibhav S/o Sayanna Poradwar
Age:19 years, Occu-Education
R/o Kundalwadi, Tq.Biloli,
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
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2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6267 OF 2017
Prashant S/o Narsimlu Mokmod
Age:21 years,Occu-Education
R/o Yetala Tq.Dharmabad,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharamabad, Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6268 OF 2017
Kailas S/o Sahebrao Bacchewad
Age:21 years,Occu:Education
R/o Tuppa,Tq.Nanded,
District -Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
{221}
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Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6269 OF 2017
Balaji S/o Shankarrao Pupalwar
Age:20 years,Occu-Education
R/o Biloli,Tq.Boili,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6270 OF 2017
Savita D/o Satwaji Mamilwad
Age:21 Years,Occ.Education,
R/o Ambulga Bk.Tq.Mukhed
Dist.Degloor Petitioner
Versus
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1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor, Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6271 OF 2017
Vyankati S/o Tukaram Mimpulwad
Age:25 years,Occu: Education
R/o Mahakali Galli, Mukhed,
Tq.Mukhed,District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6272 OF 2017
Ankit S/o Vyankatrao Pokle
Age:20 years, Occ: Education
R/o Telangwadi,Tq.Kandhar,
Dist.Nanded Petitioner
{223}
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Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6273 OF 2017
Yograj S/o Ramkishan Lingalod
Age:21 years,Occu-Education
R/o Kandli,Tq.Bhokar
District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,Dist.Nanded Respondents.
{224}
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WITH
WRIT PETITION No.6274 OF 2017
Sandhyarani D/o Shankarrao Pupalwar
Age:19 Years,Occu-Education
R/o Biloli,Tq.Boili,
Dist.Nanded.
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6275 OF 2017
Rakshita S/o Sheshrao Kaletwad
Age:21 years,Occ: Education
R/o Ambulga Bk. Tq.Mukhed
Dist.Degloor. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The Sub-Divisional Officer,
Degloor, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6276 OF 2017
Vijay S/o Sahebrao Bacchewad
Age:20 years,Occu:Education
R/o Tuppa,Tq.Nanded,
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6289 OF 2017
Ramdas S/o Prakash Mantewad
Age:20 years,Occu-Education
R/ o Rui(Bk)Tq.Naigaon kh,
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
{226}
wp 6263.17 & others.odt
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6291 OF 2017
Subham S/o Shankar Warkad
Age:21,Occ:Education.
R/o Telangwadi,Tq.Kandhar
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6292 OF 2017
Shrikant S/o Baliram Totawad
Age:24 years,Occu:Education
R/o Ratnali Gate No.2,Ganesh Nagar,
Dharmabad Tq.Dharmabad
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
{227}
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2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6293 OF 2017
Jyoti D/o Santukrao Bhusewad
Age:37 years,Occ.House hold,
R/o Nandkheda,Tq.Parbhni
Dist.Parbhani Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Parbhani,Dist.Parbhani Respondents.
WITH
WRIT PETITION No.6294 OF 2017
Nagesh S/o Bhujang Nadamshetwar
Age:21 years,Occu-Education,
R/o Palaj,Tq.Bhokar
District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
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Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6295 OF 2017
Yogesh S/o Yadav Kolod
Age:18 years,Occ:Education,
R/o Mangnali,Tq.Dharmabad,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6296 OF 2017
Akshaykumar S/o Manikrao Cherkewad
Age:22, Occu.: Education
R/o Kushnoor, Tq. Naigaonkar(Kh)
Dist.Nanded. Petitioner
Versus
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6297 OF 2017
Balaji S/o Keshav Gurutwad
Age:21 Years,Occ:Education
R/o Plot No.B OF 3-18 OF 8,
Sambhaji Chowk,
New CIDCO,Nanded,
Tq.and Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Dist.Nanded. Respondents.
{230}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.6298 OF 2017
Ajay S/o Umakant Totawad
Age:19 years,Occu-Education
R/o Bhagya Nagar Nanded,
Tq.& District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6299 OF 2017
Gajeshwari D/o Ramesh Nallamadge
Age:19 years,Occ:Education
R/o Plot No.39, Gajanan Nivas,
Jai Bhavani Nagar,Taroda Kh,Nanded
Tq.and Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The Sub-Divisional Officer,
Nanded,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6300 OF 2017
Sainath S/o Gangadhar Birmod
Age:Minor,Occu-Education
R /o Kundalwadi, Tq.Degloor,
District-Nanded
Through father and natural guardian
Gangadhar S/o Pandharinath Birmod
Age:45 years,Occ.Service,
R/o As above. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6301 OF 2017
Nishita D/o Bapurao Machewad
Age:22 years,Occu:Education
R/o Dholumri, Tq.Umri,
District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
{232}
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2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6302 OF 2017
Nirmala D/o Hullappa Gajulwar
Age:30 years,Occu-Household
R/o Markhel,Tq.Degloor
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6303 OF 2017
1 Krantikumar S/o Venkatrao Darmod
Age:19 years,Occ:Education,
R/o Atkur Tq.Dharmabad
Dist.Nanded.
2 Bhavana D/o Venkatrao Darmod
Age:21 years,Occ:Education,
R/o Atkur Dh Tq.Dharmabad
Dist.Nanded. Petitioners
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Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6304 OF 2017
Sneha D/o Sanjay Dasare,
Age:19, Occ:Education
R/o Telangwadi Tq.Kandhar
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar,Dist.Nanded Respondents.
{234}
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WITH
WRIT PETITION No.6305 OF 2017
Savita Narayan Kumarwad
Age:35 years,Occ.Household
R/o Palaj,Tq.Bhokar
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6306 OF 2017
Namrata D/o Ramulu Gopod
Age:35 Years,Occ:Household
R/o Divshi Bk. Tq.Bhokar
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{235}
wp 6263.17 & others.odt
3 The Sub-Divisional Officer,
Bhokar,Dist.Nanded. Respondents
WITH
WRIT PETITION No.6307 OF 2017
Shivkumar S/o Rajeshwar Ainwad
Age:19 years,Occu-Education
R/o Vilegaon (Dh) ,Tq.Dharmabad,
District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6308 OF 2017
Pooja D/o Santukrao Andelwad
Age:26 years,Occ:Education
R/o Pomnalkar Colony,Bhokar
Tq.Bhokar,Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
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2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6309 OF 2017
Nilesh S/o Bapurao Alamwad
Age:21 years,Occ:Education
R/o Barbada,Tq.Naigaon (kh)
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6310 OF 2017
Sandhya D/o Rajeshwar Ainwad
Age:22 years,Occu:Education
R/o Vilegaon(Dh) Tq.Dharmabad,
District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
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Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6311 OF 2017
Tushar S/o Venkatrao Pokle
Age:21 Years,Occ:Education,
R/o Telangwadi,Tq.Kandhar,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6312 OF 2017
Saroja D/o Ramrao Palepwad
Age:18 years,Occ:Education
R/o Lamkani,Tq.Bhokar,
Dist.Nanded. Petitioner
Versus
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6313 OF 2017
1 Shrinivas S/o Govindrao Bodemwad
Age:23 years,Occ:Education,
R/o Datala, Tq.Kandhar
Dist.Nanded.
2 Shubham S/o Govindrao Bodemwad
Age:20,Occ: Education,
R/o Datala,Tq.Kandhar,
Dist.Nanded. Petitioners
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist.Nanded. Respondents.
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WITH
WRIT PETITION No.6314 OF 2017
Sakshi D/o Narayan Akulwar
Age:18, Occ:Education
R/o Nalagadda Kinwat,Tq.Kinwat
District Nanded.
Through father and Power of Attorney Holder
Narayan S/o Mallaya Akulwar
Age:55 years,Occu: Service
R/o As above. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat, Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6315 OF 2017
1 Manish S/o Govindrao Bodhgire
Age:23 years,Occ:Education,
R/o Jangamwadi Tq.Kandhar,
Dist.Nanded.
2 Minakshi D/o Govind Bodhgire
Age:24 years,Occ:Education ,
R/o Jnagamwadi,Tq.Kandhar
Dist.Nanded. Petitioners
Versus
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar,Dist.Nanded.
WITH
WRIT PETITION No.6317 OF 2017
Ravina D/o Vinodkumar Nargulwar
Age:20 years,Occu-Education
R/o Kasrali Tq.Biloli
District Nanded.
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6318 OF 2017
Gangadhar S/o Narayan Upuwar
Age:40 years,Occ.Agri
R/o Palaj,Tq.Bhokar,
Dist.Nanded. Petitioner
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Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6319 OF 2017
1 Madhuri D/o Vinayakrao Pallewad,
Age:23 Years,Occ:Education,
R/o Telangwadi,Tq.Kandhar
Dist.Nanded
2 Sowjanya D/o Vinayakrao Pallewad
Age:21 years,Occ:Education,
R/o Telangwadi Tq.Kandhar
Dist.Nanded. Petitioners
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar,Dist.Nanded Respondents.
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WITH
WRIT PETITION No.6320 OF 2017
Shweta D/o Balaji Isankar
Age:18 years,Occu-Education,
R/o Jirona,Tq.Umri
District-Nanded,
Through father and Power of Attorney Holder
Balaji S/o Sambhaji Isankar
Age:50 years,Occ.Agri
R/o As above. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad ,Dist.Nanded. Respondents.
WITH
WRIT PETITION No.6321 OF 2017
Supriya D/o Suryakant Dasare
Age:19, Occ:Education
R/o Telangwadi,Tq.Kandhar
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
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2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6324 OF 2017
Madhuri D/o Tulshiram Tondakure
Age:21 years,Occu:Education
R/o Near Bank Colony,Ambajogai,
Tq.Ambajogai,Dist.Beed Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Ambajogai Dist.Beed Respondents.
WITH
WRIT PETITION No.6325 OF 2017
Snehlata D/o Ashokrao Ramod
Age:22 years,Occu:.Education
R/o Jarikot, Tq.Dharmabad
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
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Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6326 OF 2017
Ramashish S/o Ganpatrao Anmod
Age:19 years,Occu:Education,
R/o Jarikot,Tq.Dharmabad
District Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6327 OF 2017
Lakshana D/o Laxman Shankrod
Age:19 year,Occu:Edcuation
R/o Yeoti, Tq.Dharmabad,
Dist.Nanded Petitioner
Versus
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist.Nanded Respondents.
WITH
WRIT PETITION No.6329 OF 2017
Nandini D/o Devanand Maldode
Age:19 years,Occu:Education
R/o Manjram, Tq.Naigaon Kh,
District-Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded Respondents.
WITH
WRIT PETITION No.6330 OF 2017
Mahesh S/o Mohan Akulwar
Age:20 years,Occ:Education
R/o Hungunda,Tq.Biloli
Dist:Nanded. Petitioner
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Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded Respondents.
WITH
WRIT PETITION No.4810 OF 2017
Vaibhav Vitthal Totwad
Age:Minor,Occ.Student,
Under Guardian of father,
Vitthal Laxman Totwad,
Age:43. Occ. Nil,
R/o Umardari, Tq. Mukhed,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor, Dist. Nanded Respondents
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WITH
WRIT PETITION No.4811 OF 2017
Shobha Govindrao Tiparse,
Age:33 years,Occ:Nil,
R/o Barad, Tq. Mudkhed,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The District Supply Officer OF
Sub Divisional Officer,
Collector Office, Nanded
Dist. Nanded. Respondents
WITH
WRIT PETITION No.4812 OF 2017
Pranav Balaji Poshetti,
Age:19 years, Occ:Student,
R/o Mukramabad, Mukhed,
Tq. Mukhed, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
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3 The Sub-Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded
4 The Principal,
Dr. Babasaheb Ambekdar
Technological University, Lonere,
Dist. Raigad Respondents
WITH
WRIT PETITION No.4813 OF 2017
Ajay Chandrapal Aspatwar,
Age:19 years,Occ:Student,
R/o Bhaktapur Road, Degloor,
Tq. Degloor, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4814 OF 2017
Sarita Balajirao Birkale,
Age:28 years, Occ:Nil,
R/o Shivniwas, Ravindra
Nagar, Nanded.
Tq. & Dist. Nanded Petitioner
Versus
{249}
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1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Nanded, Tq. & Dist. Nanded Respondents
WITH
WRIT PETITION No.4815 OF 2017
Prashant Balaji Poshetti,
Age:21 years, Occ:Student,
R/o Mukramabad, Mukhed,
Tq. Mukhed, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor, Dist. Nanded
4 The Director,
Virmata Jijau Technical Institute,
Mahajani
Marg, Matunga, Mumbai Respondents
{250}
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WITH
WRIT PETITION No.4858 OF 2017
Anil Rajanna Ravtod,
Age:27 Years, Occ:Service,
R/o Atkur, Tq. Dharmabad,
Dist. Nanded.
Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Dharmabad, Tq. Dharmabad
Dist. Nanded
4 The Sub-District Registrar,
Class-I OF Mudrank Jilhadhikari
Solapur, Tq. & Dist. Solapur. Respondents
WITH
WRIT PETITION No.4862 OF 2017
Madhav Digambar Bainwad,
Age:42 years, Occ:Service,
R/o Islapur, Tq. Kinvat,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
{251}
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2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinvat, Tq. Kinvat
Dist. Nanded
4 The Deputy Commissioner
(Head Office), Bhivandi,
Nizampur, City Corporation,
Bhivandi, Dist. Thane Respondents
WITH
WRIT PETITION No.4863 OF 2017
Vinayak Shankarrao Ramod,
Age:29 years, Occ:Nil,
R/o Jarikot, Tq. Dharmabad,
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad,Tq.Dharmabad
Dist.Nanded
4 The Sub-Divisional Officer Dharmabad,
Tq.Dharmabad,Dist.Nanded. Respondents
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WITH
WRIT PETITION No.4902 OF 2017
Nayana Kishanrao Morilwad
Age:26 years,Occu.Service,
R/o Matul,Tq.Bhokar,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Bhokar,Tq.Bhokar,
Dist.Nanded
4 The Collector,
Collector Office, Osmanabad
Tq.& Dist. Osmanabad. Respondents
WITH
WRIT PETITION No.4903 OF 2017
Aradhana Gangadhar Pudalwad,
Age:31 years,Occ:Nil,
R/o Mandala,Tq.Umari,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya, Mumbai-32.
{253}
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2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,Tq.Bhokar,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4904 OF 2017
Madhav Govindrao Parodwad,
Age:37 years, Occ:Service,
R/o Jangamwadi, Tq.Kandhar,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Kandhar,Tq.Kandhar,
Dist.Nanded
4 The Dean,
Dr. Shankarrao Chavan
Government Medical College
And Hospital, Nanded Respondents
WITH
WRIT PETITION No.4905 OF 2017
Nayandip Gangadhar Pudalwad,
Age 35 years,Occ:Nil,
R/o Mandala,Tq.Umari,
Dist.Nanded. Petitioner
{254}
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Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Bhokar, Tq. Bhokar
Dist.Nanded Respondents
WITH
WRIT PETITION No.4906 OF 2017
Shailesh Omprakash Metekar,
Age:28 years,Occu:Service,
R /o New Nandwan Colony,
Padegaon,Aurangabad
Tq.& Dist.Aurangabad Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Aurangabad,Tq. & Dist.Aurangabad.
4 The Executive Engineer,
Public Works Department,
Jalna,Tq.& Dist.Jalna.
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5 The Superintendent of Engineer,
Public Works Department,Aurangabad
Tq.& Dist.Aurangabad. Respondents
WITH
WRIT PETITION No.4907 OF 2017
Shubham Vyankatesh Mamilwad,
Age:21 years,Occ:Student,
R /o Ambulga(Bk),Tq.Mukhed,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded
4 The Director OF Principal,
Deogiri Institute of Engineering and
Management Studies, Deogiri College
Campus,Station Raod,Aurangabad. Respondents
WITH
WRIT PETITION No.4908 OF 2017
Govind Balaji Bogulwar,
Age:37 years,Occ:Service,
R/o Natkar Galli,Degloor,
Tq.Degloor,Dist.Nanded. Petitioner
Versus
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1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded
4 The Divisional Deputy Director
of Education,Latur Region,
Latur,Tq.& Dist.Latur Respondents
WITH
WRIT PETITION No.4909 OF 2017
Sumit Suryakant Alladwad,
Age:24 years,Occ:Student,
R/o Bapshewadi,Tq.Mukhed,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded
{257}
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4 The Principal,
Vishawkarma Institute of Information
& Technology, Kondhava,
Pune,Tq.& Dist.Pune. Respondents
WITH
WRIT PETITION No.4910 OF 2017
Preeti Nivruttirao Mittewad,
Age:22 years,Occu.Student,
R/o Dapka,Tq.Mukhed,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Medical Education & Drugs Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Dean OF Principal,
Hedgewar Dental Medical
College,Hingoli,Tq.& Dist.Hingoli.
4 The Registrar,
Health University,Nasik,
Tq.Dist.Nasik.
5 The Sub Divisional Officer,
Degloor,Tq.Degloor
Dist.Nanded Respondents
WITH
WRIT PETITION No.4911 OF 2017
Pratiksha Balaji Poshetti,
Age:22 years, Occ:Student,
R/o Mukramabad, Mukhed
Tq.Mukhed,Dist.Nanded. Petitioner
{258}
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Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor
Dist.Nanded Respondents
WITH
WRIT PETITION No.4912 OF 2017
Pavankumar Avinashrao Kolhe,
Age:20 years, Occ:Student,
R/o Jamb, Tq.Mukhed,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor,Tq.Degloor
Dist.Nanded Respondents
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WITH
WRIT PETITION No.4913 OF 2017
Prajakta Koneri Mutke,
Age:28 years,Occ:Service,
R/o Jangamwadi,Kandhar,
Tq.Kandhar,Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Kandhar,Tq.Kandhar,
Dist.Nanded
4 The Deputy Chief Executive Officer,
Zilla Parishad,Nanded,
Tq.& Dist.Nanded.
5 The Block Development Officer,
Panchayat Samiti,Kandhar,
Tq.Kandhar,Dist.Nanded Respondents
WITH
WRIT PETITION No.4914 OF 2017
Dattaprasad Pralhad Koskewad,
Age:21 years,Occu:Student,
R/o Bhishi,Tq.Kinvat,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
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Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Kinvat,Tq.Kinvat,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4915 OF 2017
Prathmesh Pralhad Koskewad,
Age:Minor,Occ:Student,
Under Guardianship of
Pralhad Vitthalrao Kosekewad,
Age:48 years,Occ:Service,
R/o Bhisi,Tq.Kinvat,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Kinvat,Tq.Kinvat,
Dist.Nanded Respondents
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WITH
WRIT PETITION No.4916 OF 2017
Chinmay Naidu S/o Anjayya Naidu Pasupuleti,
Age:21 years,Occu.Student,
R/o Vasant Nagar,Nanded,
Tq.Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Medical Education & Drugs Department
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Dean OF Principal,
Punjabrao Deshmukh Memorial Medical
College,Amravati.
4 The Registrar,
Health University,Nasik,
Tq.Dist.Nasik.
5 The Sub Divisional Officer,
Nanded,Ta.Dist.Nanded. Respondents
WITH
WRIT PETITION No.4917 OF 2017
Ganesh Rangnath Yellewad,
Age:30 years, Occ:Service,
R/o Godamgaon,Biloli,
Tq.Biloli,Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
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Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded.
4 The Headmaster,
Indira Gandhi Girls School,
Dindrud,Tq.Majalgaon
Dist.Beed. Respondents
WITH
WRIT PETITION No.4802 OF 2017
Tulshiram S/o Govindrao Baste
Age:21 years,Occ:Education,
R/o Telangwadi,
Tq.Kandhar,Dist.Nanded. Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar,Tq.Kandhar,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4803 OF 2017
Pravin S/o Narsing Surewad,
Age:21 years,Occ:Education,
R/o Mangalsvgni,
Tq.Kandhar,Dist.Nanded. Petitioners
Versus
{263}
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1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar,Tq.Kandhar,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4804 OF 2017
Dattatray S/o Gangaram Chatlod,
Age:40 years,Occ:Service,
R/o Sagroli,Tq.Biloli,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli, Dist.Nanded.
3 Rajarshi Shri Chhatrapati Shahu Sainiki Vidhyalya,
Sagroli,Tq.Biloli, Dist.Nanded.
Through Headmaster. Respondents
WITH
WRIT PETITION No.4805 OF 2017
Suraj S/o Laxman Aspatwad
Age:19 years,Occ:Education,
R/o Aurala, Tq.Naigaon,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
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2 Sub Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4807 OF 2017
Priyanka D/o Narsing Surewad,
Age:22 years, Occ:Education,
R/o Mangalsvgni,
Tq.Kandhar,Dist.Nanded. Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar,Tq.Kandhar,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4866 OF 2017
Mangesh S/o Govindrao Surewad,
Age:22 years, Occ:Education,
R/o Mangalsangvi,
Tq.Kandhar,Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar,Tq.Kandhar,
Dist.Nanded Respondents
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WITH
WRIT PETITION No.4867 OF 2017
Varsha D/o Prabhatrao Surewad,
Age:22 years, Occ:Education,
R/o Mangalsangvi,
Tq.Kandhar,Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar,Tq.Kandhar,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4879 OF 2017
Ashok S/o Sayaram Bochatwar
Age 27 years,Occu.Education,
At.Manur Post.Hunghunda,
Tq.Dharmabad,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist.Nanded.
4 The Sub-Divisional Officer Dharmabad,
Tq.Dharmabad,Dist.Nanded Respondents
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WITH
WRIT PETITION No.4884 OF 2017
Naresh S/o Hanmhanlu Madhikuntawar
Age 28 years,Occu-Education,
At Post Kundalwadi,
Tq.Biloli Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist.Nanded.
4 The Sub-Divisional Officer Biloli,
Tq.Biloli, Dist.Nanded Respondents
WITH
WRIT PETITION No.4680 OF 2017
Pooja D/o Vinayakrao Dasre
Age:25 years,Occ.Service,
R/o Telangwadi,Tq.Kandhar
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
{267}
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Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar, Dist.Nanded.
4 The District Collector, Kolhapur,
Dist. Kolhapur
5 The Resident Deputy Collector,
Kolhapur, Dist. Kolhapur Respondents
WITH
WRIT PETITION No.4681 OF 2017
Girish S/o Balwantrao Pakalwad
Age:Minor,Occu. Education,
R/o Tuppa,Tq.Nanded
District Nanded.
Through father & natural guardian
Balwant S/o Shankarrao Pakalwad,
Age:43 years,Occ.Service
R/o As above. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist.Nanded. Respondents
{268}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4682 OF 2017
Vikas S/o Manohar Bondle
Age:26 years,Occ.Service,
R/o Ghungrala Tq.Naigaon(Kh)
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,Dist.Nanded.
4 The District Collector, Raigad
Alibag, Tq. Alibag,
District: Raigad Respondents
WITH
WRIT PETITION No.4683 OF 2017
Umesh S/o Hanmantrao Nainwad
Age: 20 years,Occ.Education.
R/o Lohgaon,Tq.Biloli,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
{269}
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2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist.Nanded Respondents
WITH
WRIT PETITION No.4684 OF 2017
Dipali D/o Dadarao Nallewad,
Age:19 years,Occu. Education,
R/o Tuppa,Tq.Nanded,
District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist.Nanded Respondents
WITH
WRIT PETITION No.4685 OF 2017
Venkat S/o Jalba Metalwad
Age:31 years,Occu-Service,
R/o Karna,Tq.Mukhed,
District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
{270}
wp 6263.17 & others.odt
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Degloor
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4686 OF 2017
Sunil S/o Parasram Deshatwad
Age:22 years,Occ.Education,
R/o Rittha,Tq.Bhokar
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Bhokar,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4687 OF 2017
Sachin S/o Laxmanrao Kudade
Age:21 years,Occu.Education
R/o Jamb (Bk)Tq.Mukhed,
District Nanded. Petitioner
Versus
{271}
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Degloor
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4688 OF 2017
Shivraj S/o Vilasrao Bodhgire
Age:25 years,Occ.Service,
R/o Jangamwadi,Tq.Kandhar
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Kandhar
Dist.Nanded
4 The Divisional Controller,
Maharashtra State Road Transport Corporation,
Nanded Division,
District: Nanded Respondents
{272}
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WITH
WRIT PETITION No.4689 OF 2017
Saujanya D/o Sanjay Nagamwad
Age:22 years, Occ.Education,
R/o Ambulga Bk.Tq.Mukhed
Dist.Nanded. Petitioner.
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist.Nanded.
4 The Principal,
MGM College of Engineering,
Near New Airport Nanded,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4690 OF 2017
Madhav S/o Murlidhar Bachewad
Age:22 years,Occu.Nil,
R/o Rittha,Tq.Bhokar,
District: Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
{273}
wp 6263.17 & others.odt
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Bhokar
Nanded, Dist.Nanded. Respondents
WITH
WRIT PETITION No.4691 OF 2017
Ankush S/o Shankarrao Narawad
Age:21 years,Occ.Education,
R /o Kundalwadi,Tq.Biloli,
Dist.Nanded.
Through Father OF Power of Attorney Holder
Shankar S/o Vitthal Narawad
Age:51 years,Occ: Service,
R/o As above. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist.Nanded
4 The Director,
Veermata Jijabai Technology Institute,
H.R. Mahajan Marg, Matunga Road,
Mumbai - 19 Respondents
{274}
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WITH
WRIT PETITION No.4692 OF 2017
Parasram S/o Mahajan Deshatwad
Age:48 years,Occ.Service,
R/o Rittha,Tq.Bhokar,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Bhokar
Dist.Nanded.
4 The Superintendent Engineer,
Maharashtra Electricity Distribution Company,
Circle Office, Sathe Chauk, Nawa Mondha,
Nanded,Dist.Nanded.
5 The Executive Engineer,
Maharashtra Electricity Distribution Company
Bhokar,Dist.Nanded. Respondents
WITH
WRIT PETITION No.4693 OF 2017
Ramesh S/o Venkatrao Rautwar
Age:43 years,Occ.Service
R/o Kushnoor,Tq.Naigaon(Kh)
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
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Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Biloli
Dist.Nanded.
4 The Divisional Controller,
Maharashtra State Road Transport Corporation,
Nanded Division Nanded,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4694 OF 2017
Krishna S/o Balaji Kolewad,
Age:18 years,Occu-Education
R/o Ravi Nagar Umri Tq.Umri
District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist.Nanded Respondents
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WITH
WRIT PETITION No.4695 OF 2017
Kavita D/o Baburao Dantulwar
Age:30 years,Occ.Service,
R/o ND-42,J3-63 OF 3,HUDCO,
New Nanded,Tq.Nanded
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded, Dist.Nanded.
4 The Commissioner of Social Welfare,
Maharashtra State,Pune,
Dist.Pune.
5 The Regional Deputy Commissioner,
Social Welfare,Latur Division,Latur
Dist.Latur.
6 The District Social Welfare Officer,
Zilla Parishad Nanded,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4696 OF 2017
Yogesh S/o Vitthalrao Nagamwad
Age:27 years,Occ.Service
R/o Ambulga Bk,Tq.Mukhed
Dist.Nanded
Through Brother, Power of attorney holder
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Sanjay S/o Vithalrao Nagamwad
Age:46 Years,Occu.Service
R/o:As above. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Degloor
Dist.Nanded.
4 The Managing Director,
City and Industrial Development Corporation,
CIDCO Bhavan,CBD Belapur
New Mumbai. Respondents
WITH
WRIT PETITION No.4697 OF 2017
Yadav S/o Vithoba Kolod,
Age:50 years,Occu-Service,
R/o Mangnali,Tq.Dharmabad,
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{278}
wp 6263.17 & others.odt
3 The Sub-Divisional Officer, Dharmabad
Dist.Nanded.
4 The Chief Executive Officer,
Zilha Parishad, Nanded
5 The Block Education Officer
Education Department, Panchayat Samiti
Biloli,Dist.Nanded Respondents
WITH
WRIT PETITION No.4698 OF 2017
Manas S/o Balaji Bodhgire
Age:Minor,Occu-Education
R/o:Jangamwadi,Tq.Kandhar,
District-Nanded
Through father and natural guardian
Balaji S/o Kashiram Bodhgire
Age:42 years,Occ.Service
R/o As above. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Kandhar
Dist.Nanded Respondents
{279}
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WITH
WRIT PETITION No.4818 OF 2017
Balaji S/o Kishanrao Gopulwad
Age:21 years, Occu-Education,
R/o Chandola,Tq.Mukhed,
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4819 OF 2017
Shweta D/o Ramrao Sunkawar
Age:Minor,Occ. Education,
R/o:SVM Colony Kinwat, Tq.Kinwat
Dist. Nanded.
Through Father & Natural Guardian
Ramrao S/o Shankarrao Sunkawar
Age 51 years, Occu: Service,
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
{280}
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2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat
Dist. Nanded Respondents
WITH
WRIT PETITION No.4820 OF 2017
Archana D/o Lokesh Yerdlawar
Age:18 years, Occ. Education,
R/o Dundra,Tq. Kinwat,
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4821 OF 2017
Sudhakar S/o Ramesh Buchalwar
Age:22 years,Occ: Education,
R/o Sagroli,Tq.Biloli
Dist. Nanded. Petitioner
Versus
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4822 OF 2017
Dayanand S/o Laxman Yerdlawar
Age:21 years, Occ:Education,
R/o Dundra,Tq.Kinwat,
Dist. Nanded.
Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat,
Dist. Nanded Respondents
{282}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4823 OF 2017
Pravin S/o Anantrao Anmod
Age:22 years,Occu. Education,
R/o Jarikot, Tq. Dharmabad,
District Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4824 OF 2017
Dinesh S/o Krishna Jayewar
Age:22 years,Occ Education
R/o Kundalwadi,Tq.Biloli
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The Sub-Divisional Officer,
Biloli,
Dist. Nanded
4 The Registrar Vishwakarma Institute
of Technology, Bibwewadi,
Pune, Dist. Pune. Respondents
WITH
WRIT PETITION No.4825 OF 2017
Rakshanda D/o Buchanna Buchalwar
Age:20 years,Occ: Education,
R/o Sagroli,Tq.Biloli,
District.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4826 OF 2017
Shrutika D/o Lokesh Yerdlawar
Age:19 years,Occ. Education,
R/o Dundra, Tq. Kinwat,
Dist. Nanded Petitioner
Versus
{284}
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kinwat,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4827 OF 2017
Shailesh S/o Bhimrao Kongalwar
Age 31 years, Occ: Service
R/o Anand Nagar,Ambajogai,
Tq.Ambajogai,Dist.Beed. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Ambajogai
Dist. Beed Respondents
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WITH
WRIT PETITION No.4828 OF 2017
Pramod S/o Piraji Bhusewad
Age:20 years,Occu-Education,
R /o Lalwandi,Tq.Naigaon Kh
District-Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli,
Dist. Nanded Respondents
WITH
WRIT PETITION No.4837 OF 2017
Switi D/o Shubhash Kankawar
Age:21 years,Occ. Education,
R/o Dundra,Tq.Kinwat,
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
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3 The Sub-Divisional Officer,
Kinwat,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4838 OF 2017
Gangadhar S/o Hanmanlu Fulanwar
Age:28 years,Occu. Service
R/o Bhaktapur, Tq.Degloor
District: Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4839 OF 2017
Shruti D/o Sambhaji Undratwad
Age:18,Occ. Education,
R/o Near Mayur Talkies,Geeta Nagar
Nanded,Tq.& Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
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2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded.
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4840 OF 2017
Ashish S/o Pandurang Injewad
Age:18 years,Occ. Education,
R/o Wai, Tq.Mudkhed
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,
Dist.Nanded.
4 The Director,
College of Engineering Pune
Shivaji Nagar Pune,
Dist.Pune. Respondents
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WITH
WRIT PETITION No.4841 OF 2017
Subhash S/o Madhavrao Nirawar
Age:42 years,Occ.Service,
R/o 3-1064 OF 43,Padmawati Nivas,
Shankar Ganj, Dharmabad,
Tq.Dharmabad,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad,
Dist.Nanded.
4 The Chief Officer,
Municipal Council Dharmabad
Dist.Nanded Respondents
WITH
WRIT PETITION No.4842 OF 2017
Aakansha D/o Ramchandra Malshetwar
Age:21 years,Occu-Education
R/o Hatral,Tq.Mukhed
District:Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
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2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4843 OF 2017
Akash S/o Gangadharrao Pokale
Age:22 years,Occu. Education,
R/o Telangwadi Tq.Kandhar
District:Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar,Dist.Nanded. Respondents
WITH
WRIT PETITION No.4844 OF 2017
Krishna S/o Vitthalrao Buchalwar
Age:Minor,Occ.Education,
R/o Sagroli,Tq.Biloli
Dist.Nanded
Through father & natural
Guardian Vitthal S/o Sayyanna Buchalwar
Age 45 years, occu: Service
R/o As above. Petitioner
{290}
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Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Biloli, Dist.Nanded. Respondents
WITH
WRIT PETITION No.4845 OF 2017
Pranav S/o Gangadharrao Kumbharwad
Age:Minor,Occ-Education
R/o Chidgiri Tq.Bhokar
District:Nanded,
Through father & natural guardian
Gangadhar S/o Satvaji Kumbharwad
Age 50 years,Occ.Agri
R /o As above. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist.Nanded. Respondents
{291}
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WITH
WRIT PETITION No.4846 OF 2017
1 Gaurav S/o Ratnakar Perke
Age:20 years, Occ.Education,
R/o'Sundarai' Anand Nagar,
Nanded,Tq.Nanded,
Dist.Nanded.
2 Apurva D/o Ratnakar Perke
Age:18 years,Occ. Education,
R/o 'Sundarai', Anand Nagar,
Nanded,Tq.Nanded
Dist.Nanded. Petitioners
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded.
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4847 OF 2017
Gajanan S/o Hanmantrao Marakwad
Age:30 years,Occ. Education,
R /o Honwadaj, Tq.Mukhed
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
{292}
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Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.4848 OF 2017
Sangita D/o Baloji Bogulwar
Age:28 years,Occ.Education,
R /o Hottal Base Galli, Degloor,Tq.Degloor
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor,
Dist.Nanded. Respondents
WITH
WRIT PETITION No.6079 OF 2017
Shubham S/o Vijaykumar Thakurwad
Age:Minor,Occu.Education
R/o Kundalwadi, Tq. Biloli,
District:Nanded
Through Father & Natural Guardian
{293}
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Vijaykumar S/o Narsingrao Thakurwad
Age:49 years, Occu. Service
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.6080 OF 2017
Vinayak S/o Ramesh Ambulgekar
Age:20 years, Occ. Education
R/o Wagh Galli, Mukhed, Tq. Mukhed
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Degloor, Dist.Nanded. Respondents
{294}
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WITH
WRIT PETITION No.6082 OF 2017
Rohith S/o Gangadhar Thakurwar
Age:21 years, Occ. Education,
R/o Pochamma Galli, Kundalwadi,
Tq.Biloli, Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION No.6024 OF 2017
Uttam Vikram Dandewad,
Age:36 Years, Occ:Service,
R/o.Ghungarala, Naigaon,
Tq. Naigaon, Dist . Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R)
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3 The Sub-Divisional Officer,
Biloli, Tq. Biloli,
Dist. Nanded
4 The Collector,
Latur, Tq.& Dist.Latur Respondents
WITH
WRIT PETITION No.6025 OF 2017
Rajesh Anantram Dadewar,
Age:34 Years, Occu:Service,
R/o Kinvat,Tq. Kinvat,
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Kinvat, Tq. Kinvat,
Dist. Nanded
4 The Dean,
Dr.Shankarrao Chavan
Government Medical College,
Nanded, Tq.& Dist. Nanded Respondents
WITH
WRIT PETITION No.6027 OF 2017
Vivek Vithal Shamante,
Age:Minor,Occ:Student,
Under Guardian of father
Vithal Poshetti Shamante
Age: 49 Years,Occ .Service,
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R/o Kotgayal, Biloli,
Tq. Biloli ,Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli, Tq. Biloli,
Dist. Nanded. Respondents
WITH
WRIT PETITION No.6031 OF 2017
Satish Kishan Dandewad,
Age:24 Years,Occu:Service,
R/o Ghungarala, Naigaon,
Tq. Naigaon, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli, Tq.Biloli,
Dist. Nanded
{297}
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4 The Executive Engineer,
Public Works Department,
Division No.1,Thane,
Tq.& Dist. Thane Respondents
WITH
WRIT PETITION No.6121 OF 2017
Mrs. Narita D/o Maroti Kondawar
Age 36, Occu-Education,
R/o Kundalwadi, Tq.Biloli,
District-Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad
3 The Sub-Divisional Officer,
Nanded
Tq. Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded Respondents
WITH
WRIT PETITION No.6076 OF 2017
Vitthal S/o Piraji Dasare
Age:50 years,Occu.Service,
R/o Mendka, Tq.Mudkhed,
Dist.Nanded. Petitioner
Versus
{298}
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar, Dist.Nanded.
4 The Chief Executive Officer,
Zilla Parishad Nanded,
Dist.Nanded.
5 The Block Education Officer
Panchayat Samiti Bhokar
Dist.Nanded. Respondents
WITH
WRIT PETITION No.6077 OF 2017
Nilima D/o Pandurang Ambulgekar
Age:25 years,Occ.Service,
R/o Wagh Galli, Near old Police Station,
Mukhed, Tq.Mukhed
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
{299}
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3 The Sub-Divisional Officer,
Degloor,
Dist.Nanded
4 The Commissioner of Women & Child Development
Maharashtra State, Pune
Near Circuit House,Queen Garden,Pune
Dist.Pune.
5 The District Woman & Child Development Officer,
District Woman & Child Development Office
Shashtri Nagar Nanded, Respondents
WITH
WRIT PETITION No. 5571 OF 2017
Rachita Ramesh Kantewar
Age:19 years, Occ:Student,
R/o Degloor, Tq. Degloor,
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor
Dist. Nanded Respondents
WITH
WRIT PETITION No.5572 OF 2017
Ramchandra Koneru Ravtod,
Age:28 years,Occu. Student,
R/o Atkur, Tq. Biloli,
Dist. Nanded. Petitioner
{300}
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Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli, Tq. Biloli,
Dist. Nanded. Respondents
WITH
WRIT PETITION No.5575 OF 2017
Pratiksha Prakash Kantewar,
Age:20 years,Occ:Student,
R/o Degloor, Tq. Degloor,
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded. Respondents
{301}
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WITH
WRIT PETITION No.5589 OF 2017
Shruti Suryankant Kongalwar,
Age:20 years,Occ:Student,
R/o Natkar Galli, Degloor
Tq. Degloor, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor ,Tq. Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.5582 OF 2017
Priyanka Balasaheb Mittewad,
Age:20 years,Occ:Student,
R/o Dapaka, Mukhed
Tq. Mukhed, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R)
{302}
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3 The Sub-Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded
4 The Principal/Dean,
Nanded Rural Dental
College and Research
Centre, Pangari Road,
Nanded, Tq.& Dist. Nanded
5 The Registrar,
Health University, Dindori
Road, Nasik, Tq.& Dist. Nasik. Respondents
WITH
WRIT PETITION No.5581 OF 2017
Satish Balaji Kantewar,
Age:Minor, Occ. Student,
Under guardian of father
Balaji Marotirao Kantewar
Age:42 years,Occ:Service,
R/o Savarmal, Mukhed
Tq. Mukhed, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded
4 The Headmaster,
Shri .Chhatrapati Shahu Maharaj
Sainiki Vidyalaya, Udgir,
Tq. Udgir, Dist. Latur Respondents
{303}
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WITH
WRIT PETITION No.5576 OF 2017
Ravikant Balajirao Padalwar
Age:19 years,Occ:Student,
R/o Eklara,Mukhed
Tq. Mukhed, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded
4 The Principal,
Sinhgad Academy of Engineering,
Kondva, Pune, Tq.& Dist.Pune Respondents
WITH
WRIT PETITION No.6241 OF 2017
Shital Pratap Kolhe,
Age:22 years,Occ:Student,
R/o Jamb(Bk),Mukhed,
Tq. Mukhed, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
{304}
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2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded
4 The Registrar,
Shri Gurugovind Singhji Institute
of Engineering and Technology
Government College, Nanded
Tq.& Dist. Nanded Respondents
WITH
WRIT PETITION No.5569 OF 2017
Dropadabai Iraba Bondale,
Age:27 years,Occ:Service,
R /o Ghungralal,Biloli
Tq. Biloli, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli, Tq. Biloli,
Dist. Nanded.
4 The Superintendent of Police,
Beed, Tq. & Dist. Beed. Respondents
{305}
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WITH
WRIT PETITION No.5570 OF 2017
Sujata Vitthalrao Chukabatle
Age:39 years,Occ:Service,
R /o Tamloor, Degloor,
Tq. Degloor, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded
4 The Dean,
The Government Medical College,
(GHATI) Aurangabad,
Tq.& Dist. Aurangabad Respondents
WITH
WRIT PETITION No.5579 OF 2017
Bhimrao Govindrao Parodwad,
Age:42 years,Occ.Service,
R/o Jangamwadi, Kandhar,
Tq. Kandhar, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
{306}
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2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Kandhar, Tq. Kandhar,
Dist. Nanded
4 The Dean,
Dr .Shankarrao Chavan
Government Medical College,
Nanded,Tq.& Dist. Nanded. Respondents
WITH
WRIT PETITION No.5580 OF 2017
Kishan Chandraji Apaswar,
Age:57 years,Occ:Service,
R/o Bapu Nagar, Degloor,
Tq. Degloor, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded
4 The District Malaria Officer,
Nanded, Tq.& Dist. Nanded Respondents
{307}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.5583 OF 2017
Gangadhar Venkoba Aklod,
Age:57 years, Occ.Service,
R/o Atkur, Dharmabad,
Tq. Dharmabad, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Dharmabad, Tq. Dharmabad,
Dist .Nanded
4 The Sub-Divisional Engineer,
Public Works Department,
Dharmabad,Tq. Dharmabad,
Dist. Nanded. Respondents
WITH
WRIT PETITION No.5588 OF 2017
Gangadhar Tukaram Bainwad,
Age:42 years,Occ:Service,
R/o Dholumri,Umari,
Tq. Umari, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
{308}
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Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Bhokar, Tq. Bhokar,
Dist. Nanded
4 The District Superintendent
of Agricultural, Agricultural
Department, Nanded,
Tq.& Dist. Nanded. Respondents
WITH
WRIT PETITION No.5577 OF 2017
Chandrakant Govind Bainwad,
Age:25 years,Occ:Student,
R/o Dholumri,Umari
Tq. Umari, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Bhokar, Tq. Bhokar,
Dist. Nanded
4 The Principal,
Government Engineering College,
Aurangabad, Tq. & Dist. Aurangabad Respondents
{309}
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WITH
WRIT PETITION No.5586 OF 2017
Shilpatai Shankar Bainewad,
Age:19 years,Occ:Student,
R/o Talbid,Naigaon,
Tq. Naigaon, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli, Tq. Biloli,
Dist. Nanded
4 The Principal,
Shri. Guru Govindsingji Government
Engineering College, Vishnupuri,
Nanded. Respondents
WITH
WRIT PETITION No.5524 OF 2017
Madhav S/o Devidas Made,
Age:25 years,Occ.Service,
R/o Mangalsangvi Tq.Kandhar
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
{310}
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2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Kandhar,
Dist.Nanded Respondents
WITH
WRIT PETITION No.6181 OF 2017
Irrana S/o Sayaji Deshetwad
Age:58 years,Occ.Service,
R/o Ambulga Bk,Tq.Mukhed
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub-Divisional Officer,
Degloor, Dist. Nanded.
4 The Senior Treasury Officer,
Office of Senior Treasury,First Floor,
Lekha Kosh Bhavan, Fazilpura, Aurangabad,
Dist.Aurangabad Respondents
WITH
WRIT PETITION No.6182 OF 2017
Hanmamlu S/o Papanna Shankarod
Age:40 years,Occu.Service,
R/o Yeoti,Tq.Dharmabad,
Dist.Nanded Petitioner
{311}
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Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub-Divisional Officer,
Dharmabad, Dist. Nanded Respondents
WITH
WRIT PETITION No.6184 OF 2017
Prashantkumar S/o Prakash Bandelwar,
Age:29 years,Occ.Service,
R/o Palaj Tq.Bhokar,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,Dist.Nanded.
4 The Director,
Directorate of Medical Education and
Research (DMER), St. Jorges Hospital Area,
Fort, Mumbai.
{312}
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5 The Medical Superintendent
Dr. Babasaheb Ambedkar Hospital
& Research Centre,Kamthi Road Indora,
Nagpur Dist.Nagpur. Respondents
WITH
WRIT PETITION No.6186 OF 2017
Babarao S/o Sayanna Tanure
Age:39 years,Occu. Service
R/o Machnoor Tq.Biloli,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Biloli, Dist.Nanded. Respondents
WITH
WRIT PETITION No.6193 OF 2017
Ankush S/o Balaji Totewad
Age:28 years,Occu.Service,
R/o Mangalsangvi, Tq.Kandhar
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
{313}
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2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Kandhar, Dist.Nanded
4 The Superintendent of Police Beed,
Dist.Beed Respondents
WITH
WRIT PETITION No.6204 OF 2017
Bhanudas S/o Tulsiram Parodwad
Age:46 years,Occ.Service,
R/o Jangamwadi,Tq.Kandhar,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Kandhar, Dist.Nanded.
4 The Executive Engineer,
Nanded Irrigation Circle
Nanded,Dist.Nanded Respondents
{314}
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WITH
WRIT PETITION No.6234 OF 2017
Ashok S/o Narayan Kannlwar
Age:45 Years,Occ.Service,
R/o Madnapur,Tq.Mahur
Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Kinwat, Dist.Nanded.
4 The Joint Director,
Vocational Education & Training
Regional Officer, Near Bhatkal Gate
Aurangabad
Dist.Aurangabad Respondents
WITH
WRIT PETITION No.6235 OF 2017
Naresh S/o Datta Pilangwad
Age:30 Years,Occ.Service,
R /o Shirur,Tq.Umri
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
{315}
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2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Dharmabad, Dist.Nanded.
4 The Superintendent of Police Nanded,
Dist.Nanded Respondents
WITH
WRIT PETITION No.6236 OF 2017
Ushabai D/o Sambhaji Paddewad
Age:41 years,Occu.Service,
R/o Shivangaon Tq.Umri,
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Dharmabad Dist.Nanded Respondents
WITH
WRIT PETITION No.5984 OF 2017
Rajendra S/o Damanna Narawad
Age:49 years,Occu: Service
At Post. Kundalwadi,
Tq.Biloli,Dist.Nanded. Petitioner
Versus
{316}
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Nanded
Tq. & Dist. Nanded
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded. Respondents
WITH
WRIT PETITION No.5985 OF 2017
Shivshankar S/o Ireshyam Konerwar
Age 22 years Occu: Education,
R/o Kundalwadi Tq.Biloli,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded Respondents
{317}
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WITH
WRIT PETITION No.5986 OF 2017
Mahesh S/o Damanna Gattuwar
Age 20 years, Occu: Education
At Post Kundalwadi,
Tq.Biloli,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer, Nanded
Tq. & Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded. Respondents
WITH
WRIT PETITION No.5987 OF 2017
Gangadhar S/o Somanna Sunkewar
Age:50 years, Occu: Service,
At Post.Kundalwadi,
Tq.Biloli Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
{318}
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Through its Deputy Director.(R),
Aurangabad.
3 The Block Education Officer,
Panchayatsmiti,
Dharmabad,Tq.Dharmabad,
Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded. Respondents
WITH
WRIT PETITION No.5988 OF 2017
Pranav S/o Bhumanna Alkondawar
Age 21 years,Occu:Education
H.No.1-15-187 OF 2 Geetanagar, Nanded.
Tq.& District. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded Respondents
WITH
WRIT PETITION No.5989 OF 2017
Ireshyam S/o Ramalu Konerwar
Age 48 years, Occu:Service,
At Post Kundalwadi,
Tq.Biloli,Dist.Nanded Petitioner
Versus
{319}
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The B.E.O.Officer, Panchayatsamiti, Biloli,
Tq.Biloli,Dist.Nanded.
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded. Respondents
WITH
WRIT PETITION No.5990 OF 2017
Nagnath S/o Vitthal Bhandare
Age 31 years, Occu:Education
R/o Kundalwadi Tq.Biloli,
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded Respondents
{320}
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WITH
WRIT PETITION No.5991 OF 2017
Sanjay S/o Gangadhar Gudlawar
Age:38 years, Occu:Service,
At Post.Kundalwadi,
Tq.Biloli,Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded Respondents
WITH
WRIT PETITION No.5992 OF 2017
Shivpriya D/o Ireshyam Konerwar
Age 20 years,Occu:Education
R/o Kundalwadi Tq.Biloli,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
{321}
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Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded Respondents
WITH
WRIT PETITION No.5993 OF 2017
Meenatai D/o Wamanrao Pagalwad
Age 31 years,Occu: Education,
R/o Dholumri Post. Sindhi Tq.Umri
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded Respondents
WITH
WRIT PETITION No.5994 OF 2017
Rajatkumar S/o Rajendra Narawad
Age 19,Occu:Education
R/o Kundalwadi Tq.Biloli
District-Nanded Petitioner
Versus
{322}
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded
4 The Sub-Divisional Officer Biloli,
Tq.Biloli,Dist.Nanded Respondents
WITH
WRIT PETITION No.5995 OF 2017
Laxman S/o Shivram Padgi
Age 36 years,Occu:Service
At Vilegaon(dh) Post: Karkheli,
Tq.Dharmabad, Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded
4 The Sub-Divisional Officer Dharamabad,
Tq.Dharmabad,Dist.Nanded Respondents
{323}
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WITH
WRIT PETITION No.5996 OF 2017
Smita D/o Ramesh Chappalwar
Age 28 years,Occu: Service,
At Post Natkargali, Degloor,
Tq.Degloor, Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded
4 The Sub-Divisional Officer Degloor,
Tq.Degloor, Dist.Nanded. Respondents
WITH
WRIT PETITION No.5997 OF 2017
Balaji S/o Shivram Padgi
Age:30 years, Occu:Service,
At Vilegaon(dh) Post: Karkheli,
Tq.Dharmabad,Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
{324}
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2 The Scheduled Tribe Certificate
Verification Committee, Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Nanded,Tq. & Dist.Nanded
4 The Sub-Divisional Officer Dharamabad,
Tq.Dharamabad,Dist.Nanded Respondents
WITH
WRIT PETITION No.5840 OF 2017
Jagankumar S/o Sayanna Mokmod
Age Minor,Occu-Education
R/o Yetala Tq.Dharmabad,
Dist.Nanded
Through mother OF natural Guardian
Saraswati W OF o Sayanna Mokmod
Age 43 years,Occ:House hold
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Dharmabad, Dist.Nanded. Respondents
{325}
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WITH
WRIT PETITION No.5526 OF 2017
Pratibha D/o Narayan Gudalod,
Age:20,Occu. Education,
R/o Magnali Tq. Dharmabad
District:Nanded
Through father OF Power of Attorney Holder
Narayan S/o Sayanna Gudalod
Age 51 years,Occ Service
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Dharmabad, Dist.Nanded. Respondents
WITH
WRIT PETITION No.5839 OF 2017
Purshottam S/o Gangadharrao Kamthewad
Age 30 Years,Occu.Service
R/o Kushnoor,Tq.Naigaon Kh,
District- Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
{326}
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2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer, Nanded
Dist.Nanded. Respondents
WITH
WRIT PETITION No.5836 OF 2017
Gagankumar S/o Sayanna Mokmod
Age:19 years, Occu.Education
R/o Yetala Tq.Dharmabad,
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate
Verification Committee,Aurangabad,
Through its Deputy Director (R),
Aurangabad.
3 The Sub Divisional Officer,
Dharmabad, Dist.Nanded Respondents
WITH
WRIT PETITION No.4944 OF 2017
Sachitanand S/o Premrao Sirsewad
Age 28 years, Occu. Service,
R/o Bhisi, Tq. Kinwat, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya, Mumbai-32
{327}
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2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad Respondents
WITH
WRIT PETITION No.5013 OF 2017
Prasad S/o Premrao Sirsewad
Age:23 years, Occu. Pvt. Service
R/o Bhisi, Tq. Kinwat, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad Respondents
WITH
WRIT PETITION No.4094 OF 2017
Dhananjay S/o Mahajan Uppalwad
Age:19 years, Occu. Education,
R/o Shivangaon, Tq. Umri, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya, Mumbai-32
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee, Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad. Respondents
{328}
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WITH
WRIT PETITION No.4397 OF 2017
Laxman S/o Suryakant Ramod
Age:17 years, Occu. Education
R/o Guardian of his real uncle
Gangadhar S/o Laxman Ramod
Age:54 years, Occu. Service,
R/o Jarikot, Tq. Dharmabad, Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya, Mumbai-32
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad. Respondents
WITH
WRIT PETITION No.4408 OF 2017
Swapnil S/o Gangadhar Ramod
Age:17 Years, OCcu. Education
R/o Guardian of his father
Gangadhar S/o Laxman Ramod
Age:54 years, Occ:Serive,
R/o Jarikot, Tq. Dharmabad, Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary to
Tribal Development Department,
Mantralaya,Mumbai-32
2 The Scheduled Tribe Caste Certificate Scrutiny
Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad Respondents
{329}
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WITH
WRIT PETITION No.4918 OF 2017
Ganesh S/o Ashok Yerdlawar,
Age:24 years, Occ:Service,
R/o Dundra, Tq. Kinwat,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kinwat, Dist. Nanded.
3 Superintendent of Police,
Beed, Dist. Beed Respondents
WITH
WRIT PETITION No.4919 OF 2017
Bhagyashri D/o Manik Mupde,
Age:20 years,Occ.Education,
R/o Shekapur,
Tq.Kandhar,Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Kandhar, Tq.Kandhar,
Dist.Nanded. Respondents
{330}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4920 OF 2017
Vitthal S/o Gangadhar Rautwar
Age:33 years,Occ:Service,
R/o Naik Nagar,
Tq.& Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Nanded, Dist. Nanded.
3 Maharashtra Industrial Development
Corporation, Mumbai
Head Office Udyog Sarthi,
Mahakali Gupha Road, Andheri(E)
Mumbai - 23
through: Its Administrative Officer Respondents
WITH
WRIT PETITION No.4921 OF 2017
Pradip S/o Rameshrao Govindwar,
Age:19 years, Occ:Education,
R/o Sawarmal, Tq. Mukhed,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Degloor,Tq. Degloor,
Dist. Nanded Respondents
{331}
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WITH
WRIT PETITION No.4922 OF 2017
Raman S/o Gangadhar Rautwar,
Age:27 years, Occ:Education,
R/o Naik Nagar,
Tq.& Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Nanded, Tq.& Dist. Nanded Respondents
WITH
WRIT PETITION No.4923 OF 2017
Sandip S/o Gangadhar Narod,
Age:28 years,Occ:Service,
R/o Biloli, Tq.Biloli,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli, Tq.Biloli Dist. Nanded.
3 Maharashtra State Electricity
Distribution Company Ltd.
through its Executive Engineer,
Dist. Nanded Respondents
{332}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4924 OF 2017
Narsappa S/o Narayanrao Raulwar,
Age :59 years, Occ:Pensioner,
R/o Degloor,Tq.Degloor,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Degloor, Tq.Degloor Dist. Nanded Respondents
WITH
WRIT PETITION No.4925 OF 2017
Mangala D/o Govind Nagamwad,
Age:29 years, Occ:Education,
R/o Ambulga,
Tq.Mukhed,Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Degloor,Tq.Degloor,
Dist.Nanded Respondents
WITH
WRIT PETITION No.4926 OF 2017
Nitin S/o Sudhakar Totawar,
Age:20 years, Occ:Education,
R/o Biloli,Tq.Biloli,
Dist.Nanded Petitioner
{333}
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Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli, Tq.Biloli,
Dist.Nanded Respondents
WITH
WRIT PETITION No.6434 OF 2017
Laxman Shivaling Patwekar,
Age:56 years,Occ.Service,
R/o Biloli,Tq.Biloli,
Dist.Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded
4 The Superintendent Engineer,
Public Works Department
Circle Nanded,Snehnagar,Nanded
Tq.& Dist.Nanded Respondents
WITH
WRIT PETITION No.6432 OF 2017
Sonali Narsimlu Gattuwar,
Age:18 years,Occ:Student,
R/o Kondalwadi, Tq.Biloli,
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Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad,
Through its Deputy Director.(R),
3 The Sub-Divisional Officer,
Biloli,Tq.Biloli,
Dist.Nanded Respondents
WITH
WRIT PETITION No.6402 OF 2017
Madhuri D/o Gangasagar Kalmurge,
Age: Major,Occu:Service,
R/o Deshmukh Nagar,Biloli,Tq.Biloli,
District Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee,Aurangabad Division,
Aurangabad,through its Member Secretary.
3 The Asst. Dist. Registrar Class-I
& Stamp Collector, Pune
City Pune,Dist.Pune.
4 The Sub-Divisional Officer,
Nanded,Dist.Nanded Respondents
{335}
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WITH
WRIT PETITION No.5611 OF 2017
Santoshi D/o Nampelli Andelwar,
Age:31 years, Occ:Service,
R/o Dharmabad,Tq.Dharmabad,
Dist.Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee,Aurangabad,
Through its Member Secretary.
2 The Sub-Divisional Officer,
Dharmabad,Dist.Nanded
3 Superintending Engineer,
Quality Control Division,Nanded,
Chaitanya nagar,Nanded Respondents
WITH
WRIT PETITION No.6042 OF 2017
Govind S/o Madhavrao Kastewad,
Age:37 years,Occu.Homeguard,
R/o Honwadajwadi,Tq.Mukhed,Dist.Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Caste Certificate
Scrutiny Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad Respondents
{336}
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WITH
WRIT PETITION No.6152 OF 2017
Gangaram S/o Poshetti Kondawar
Age:55 years,Occu.Service,
R/o H.No.1-15-1147,
Near Hanuman Gadh Mandir
Taroda Bk.,Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Caste Certificate
Scrutiny Committee,Aurangabad Region,
Through its Deputy Director.(R),
Aurangabad.
3 The Superintendent of Police
Superintendent of Police office,
Nanded Respondents
WITH
WRIT PETITION No.6154 OF 2017
Shweta D/o Sagar Jilkarwar
Age:19 years,Occu. Education,
R/o Kalmurge Galli,Biloli,
Tq.Biloli,Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through it's Secretary
Tribal Development Department,
Mantralaya,Mumbai-32.
2 The Scheduled Tribe Caste Certificate
Scrutiny Committee,Aurangabad Region
Through its Deputy Director.(R),
Aurangabad.
{337}
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3 The Principle,
Godavari Malhar Arts,Commerce and Science College,
Shankarnagar,Biloli,
Tq.Biloli,Dist.Nanded Respondents
WITH
WRIT PETITION No.6381 OF 2017
Dattaprasad S/o Poshatti Dummalwad,
Age:28 years,Occ:Service,
R/o Kandli Tq.Bhokar
Dist.Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya,Mumbai.
2 The Scheduled Tribe Certificate Verification
Committee,Aurangabad,
Through its Deputy Director.(R),
Aurangabad.
3 The Sub-Divisional Officer,
Bhokar,Tq. & Dist.Nanded
4 The Commandant,
Bharat Reserve Force No.3
Kolhapur,Dist.Kolhapur Respondents
WITH
WRIT PETITION No.6331 OF 2017
1 Gangadhar S/o Shivaji Ambatwad
Age : 21 years, Occ. Education,
R/o Vilegaon Dh Tq. Dharmabad
Dist. Nanded
2 Gangasagar D/o Shivaji Ambatwad
Age: 18 years, occu: education
R/o Vilegaon Dh Tq. Dharmabad
Dist. Nanded Petitioners
{338}
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Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Dharmabad
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6332 OF 2017
Ankita D/o Gangadhar Girod
Age : 18 years, Occu-Education
R/o ; Kandli, Tq. Bhokar
District : Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Bhokar
Dist. Nanded. Respondents.
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WITH
WRIT PETITION No.6333 OF 2017
Hrushikesh S/o Pralhad Pentewad
Age -20, Occu-Education
R/o 1-4-742, Near Milind Primary School,
Naik Nagar, Nanded, Tq. Nanded,
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Nanded
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6337 OF 2017
1 Sachin S/o Shankrrao Alewad,
Age : 20 years, Occ. Education
R/o Talbid,
Tq. Naigaon (Kh)
Dist. Nanded
2 Ashwini D/o Shankar Alewad,
Age :18 years, Occ. Education
R/o Talbid, Tq. Naigaon (Kh)
Dist. Nanded Petitioners
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
{340}
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2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Biloli,
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6338 OF 2017
Megha D/o Devanand Maldode
Age : 21 years, Occu-Education
R/o; Manjram, Tq. Naigaon kh,
District : Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Biloli,
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6360 OF 2017
Chittrajan S/o Gyanoba Dhemkewad
Age : 29 Years, Occ. Service
R/o : Sarsam Bk, Tq. Himayatnagar
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
{341}
wp 6263.17 & others.odt
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Hadgaon
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6361 OF 2017
Pallavi D/o Prakash Pallewad
Age : 21 Years, Occ. Education.
R/o : Tuppa, Tq. Nanded
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Nanded
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6362 OF 2017
Prerna D/o Devidas Pogulwad
Age : 21 years, Occu-Education
R/o; Ambulga Bk, Tq. Mukhed
District : Nanded. Petitioner
Versus
{342}
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer,
Degloor Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6363 OF 2017
Santosh S/o Sudhir Maldode
Age : 23 Years, Occ. Education
R/o : Manjaram, Tq. Naigaon Kh
District Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Biloli
Dist. Nanded Respondents.
WITH
WRIT PETITION No.6364 OF 2017
Ashok S/o Balaji Pallewad
Age : 27 Years, Occ. Education
R/o : Tuppa, Tq. Nanded
Dist. Nanded. Petitioner
{343}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Nanded
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6365 OF 2017
Onkareshwari D/o Ashokrao Lankewad
Age: 24 years, Occ. Education.
R/o : Bhisi, Tq. Kinwat
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Kinwat,
Dist. Nanded. Respondents.
{344}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.6367 OF 2017
Mamta d/o Raosaheb Lakhewad
Age : 20 years, Occu-Education
R/o Shriram Niwas, Samarth Nagar,
Nanded, Tq.& District : Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Nanded
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6368 OF 2017
1 Swapnil S/o Sahebrao Surewad
Age : 23, Occ. Education,
R/o Barbada, Tq. Naigaon kh,
Dist. Nanded
2 Shrinivas S/o Sahebrao Surewad
Age : 21, Occ.Education,
R/o Barbada, Tq. Naigaon kh,
Dist. Nanded. Petitioners
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
{345}
wp 6263.17 & others.odt
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Biloli,
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6369 OF 2017
Balaji S/o Maroti Kantewad
Age : 18, Occu-Education
R/o Vandgir, Tq. Mukhed,
District : Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Degloor
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6370 OF 2017
Sachin S/o Sayalu Buchalwar
Age : 27 Years, Occ. Agri
R/o : Sagroli, Tq. Biloli
Dist. Nanded. Petitioner
Versus
{346}
wp 6263.17 & others.odt
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Biloli,
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6375 OF 2017
Yogesh S/o Sanjayrao Satamwar
Age : 21 years, Occu-Education
R/o : Pala Tq. Mukhed,
Dist. Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Degloor
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6376 OF 2017
Shital D/o Bhanudas Parodwad
Age : 20 Years, Occ. Education.
R/o : Jagamwadi, Tq. Kandhar
Dist. Nanded. Petitioner
{347}
wp 6263.17 & others.odt
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Kandhar
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6377 OF 2017
Anuja S/o Linguram Tummod
Age :Minor, Occ-Education
R/o Jangamwadi, Tq. Kandhar,
District-Nanded
Through father and natural guardian
Linguram S/o Piraji Tummod
Age. 48 years, Occ; service
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Kandhar
Dist. Nanded. Respondents.
{348}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.6378 OF 2017
Shradha D/o Prakash Sarkalwad
Age : 20, Occ. Education.
R/o : Bahaddarpura Tq.Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Kandhar
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6379 OF 2017
Vidhya D/o Shivaji Metalwad
Age : 18, Occu-Education
R/o karna, Tq. Mukhed
District : Nanded
Through Father/power of Attorney holder
Shivaji S/o Laxman Metalwad
Age : 42 years, Occu : Service
R/o As Above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
{349}
wp 6263.17 & others.odt
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Degloor
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6380 OF 2017
Pratibha D/o Baliram Dasare
Age : 19, Occu-Education
R/o Talangwadi, Tq. Kandhar
District : Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Kandhar,
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6382 OF 2017
Rushikesh S/o Shivaji Anmulwad
Age : Minor, Occu-Education
R/o Kaparwadi, Tq. Mukhed District : Nanded
Through father & Natural Guardian
Shivaji S/o Mahajan Anmulwad
Age : 43 Years, Occu : Service
R/o As above Petitioner
Versus
{350}
wp 6263.17 & others.odt
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Degloor
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6383 OF 2017
1 Nagesh S/o Rajendra Machlod
Age : 25 years, occ. Education,
R/o Sawali Tq. Biloli
Dist. Nanded
2 Pushpa D/o Rajendra Machlod
Age :22 years, Occ. Education,
R/o Sawali Tq. Biloli
Dist.Nanded Petitioners
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Biloli
Dist. Nanded. Respondents.
{351}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.6384 OF 2017
Shubham S/o Sanjay Sunkwad
Age : Minor, Occu-Education
R/o Bahaddarpura, Tq. Kandhar
District : Nanded
Through father & Natural Guardian
Sanjay S/o Gangaram Sunkwad
Age : 45 Years, Occu : Service
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Kandhar
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6386 OF 2017
Aniket S/o Bhojram Itlod
Age : 18 years, Occu-Education
R/o Atkur, Tq. Dharmabad
District : Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32
{352}
wp 6263.17 & others.odt
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Dharmabad
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6387 OF 2017
Shraddha D/o Vitthalrao Deshatwad
Age : 20, Occu-Education
R/o Ambulga (BK), Tq. Mukhed
District-Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Degloor,
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6388 OF 2017
Kondiba S/o Manikrao Attamwad
Age : 59 years, Ocu-Retired From service
R/o : Nandkheda, Tq. Parbhani
District Parbhani. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
{353}
wp 6263.17 & others.odt
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Parbhani
Dist. Parbhani
4 The Joint Director,
Account and Treasuries
Aurangabad Division Aurangabad.
5 The District Treasury Officer
District Treasury Parbhani
Dist. Parbhani. Respondents.
WITH
WRIT PETITION No.6389 OF 2017
Snehal D/o Vitthal Satlawar
Age : Minor, Occu-Education
R/o Madnapur, Tq. Mahur District : Nanded
Through father & Natural Guardian
Vitthal S/o Shivanna Satlawar
Age : 54 Years, Occu : Private Service
R/o As above Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
{354}
wp 6263.17 & others.odt
3 The Sub Divisional Officer, Kinwat
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6390 OF 2017
Sanjiwani D/o Balanand Badewad
Age : 22 Years, Occ.Education
R/o Waghala, Tq. Umri
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Dharmabad
Dist. Nanded. Respondents
WITH
WRIT PETITION No.6391 OF 2017
Alka D/o Vishwanath Adbalwar
Age : 32 years, Occu-Household
R/o : Belkoni (Kh), Tq. Biloli
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
{355}
wp 6263.17 & others.odt
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Biloli,
Dist. Nanded Respondents.
WITH
WRIT PETITION No.6392 OF 2017
Vaishanvi D/o Renukadas Charke
Age:20 years, Occu-Education
R /o Bahaddarpura, Tq. Kandhar
District : Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Kandhar,
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6394 OF 2017
Shreya D/o Shivaji Kotlawar
Age : Minor, Occu-Education
R/o Kundalwadi, Tq. Biloli
District : Nanded
Through father & Natural Guardian
Shivaji S/o Linganna Kotlawar
Age : 42 Years, Occu : Service
R/o As above Petitioner
Versus
{356}
wp 6263.17 & others.odt
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Biloli
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.6395 OF 2017
Devrao S/o Narayanrao Jukte
Age: 63 years, Occu-Retired from service
R/o : Lohagaon, Tq. Parbhani.
District.Parbhani Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Parbhani
Dist. Nanded.
4 The Chief Executive Officer,
Zilla Parishad Hingoli
District. Hingoli Respondents.
{357}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.6396 OF 2017
Shivani D/o Govindrao Marakwad
Age : 20 years, Occu-Education
R/o : Umardhariowadi Tq. Mukhed,
District-Nanded. Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Degloor,
Dist. Nanded Respondents.
WITH
WRIT PETITION No.4046 OF 2017
Mayur S/o Ramesh Mupade,
Age : 21 years, Occ : Student,
R/o :At post : Jarikot, Taluka Dharmabad,
District. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through its Secretary,
Higher Technical Education Department,
Mantralaya, Mumbai-400 032.
2 The Committee for Scrutiny and
Verification of Tribe Claims,
Through its Dy. Director (Research),
Aurangabad.
{358}
wp 6263.17 & others.odt
3 The Sub Division Officer, Dharmabad,
Taluka Dharmabad, District Nanded.
4 The Savitribai Phule Pune University
Through its Registrar, Pune
5 The Vishwakarma Institute of Technology,
666, Upper Indiranagar, Bibwewadi
District : Pune Respondents.
WITH
WRIT PETITION No.4047 OF 2017
Rajiv S/o Prabhu Mutepod,
Age : 23 years, Occ : Student,
R/o : At post Sagroli, Tal : Biloli.
Dist. Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through its Secretary,
Higher Technical Education Department,
Mantralaya, Mumbai-400 032.
2 The Committee for Scrutiny and
Verification of Tribe Claims,
Through its Dy. Director (Research),
Aurangabad, Division Aurangabad.
3 The Sub Division Officer, Biloli
Taluka Biloli, District Nanded.
4 The Maharashtra University of
Health Sciences, Nasik, Dindori Road,
Mhasrul, District Nasik. Through its Registrar
5 Thane Municipal Corporation
The Rajiv Gandhi Medical College and
Chhatrapati Shivaji Maharaj College
Belapur Road, Kalwa, Thane 400605
Through its Registrar, Thane Respondents.
{359}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4048 OF 2017
Roshan S/o Prabhakar Mutyepod,
Age : 20 years, Occ : Student,
R/o : At post Sagroli, Tal: Biloli
Dist. Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through its Secretary,
Tribal Department,
Mantralaya, Mumbai-400 032.
2 The Committee for Scrutiny and
Verification of Tribe Claims,
Through its Dy. Director (Research),
Aurangabad, Division Aurangabad.
3 The Sub Division Officer, Biloli
Taluka Biloli, District Nanded.
4 The Director of Technical Education
Maharashtra State, 3 Mahapalika Marg,
Mumbai 400 001.
5 The Sinhgad College of Engineering,
S.No. 44/1, Vadgaon Budruk,
Off. Sinhgad Road, Pune,
Maharashtra 411041 Respondents.
WITH
WRIT PETITION No.4404 OF 2017
Priyanka D/o Balaji Pedewad,
Age : 21 Years, Occ. Education.
R/o : Latur Phata, Near Reliance Office,
Nanded, Tq.& Disy. Nanded Petitioner
Versus
{360}
wp 6263.17 & others.odt
1 The State of Maharashtra,
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai.
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer Nanded
Dist. Nanded.
4 The Principal,
Jawaharlal Neharu Engineering College
MGM Campus, CIDCO, Aurangabad
Dist. Aurangabad Respondents.
WITH
WRIT PETITION No.4553 OF 2017
Nemichand S/o Baburao Puranwad
Age : 56 Years, Occ. Service.
R/o : Nandkheda, Tq. Parbhani
Dist. Parbhani Petitioner.
Versus
1 The State of Maharashtra,
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai.
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer Parbhani
Dist. Parbhani.
4 The Chief Executive Officer,
Zilla Parishad Parbhani Dist. Parbhani. Respondents
{361}
wp 6263.17 & others.odt
WITH
WRIT PETITION No.4554 OF 2017
Arun S/o Venkatrao Ramod
Age : 27 Years, Occ.Service.
R/o: Jarikot, Tq. Dharmabad
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai.
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer Dharmabad
Dist. Nanded.
4 The Superintendent of Post Office
Ratnagiri Division, Ratnagiri,
Dist. Ratnagiri Respondents.
WITH
WRIT PETITION No.4555 OF 2017
Sudarshan S/o Sahebrao Ramod
Age : 42 years, Occu : Service
R/o : Saikhed, Tq. Dharmabad,
District-Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai.
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
{362}
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3 The Sub Divisional Officer Dharmabad
Dist. Nanded.
4 The Chief Executive Officer
Zilla Parishad Hingoli,
Dist : Hingoli.
5 The Block Education Officer
Education Department, Panchayat Samiti
Kalamnuri, Dist. Hingoli.
6 The Head Master,
Zilla Parishad High School Dongarkada
Tq. Kalamnuri, Dist. Hingoli Respondents
WITH
WRIT PETITION No.4556 OF 2017
Shankar S/o Sayanna Mundlod
Age : 48 years, Occu-Service
R/o : Jarikot, Tq. Dharmabad,
District Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai.
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer Dharmabad
Dist. Nanded.
4 The Chief Executive Officer
Zilla Parishad Hingoli,
Dist : Hingoli
{363}
wp 6263.17 & others.odt
5 The Block Education Officer
Education Department, Panchayat Samiti
Kalamnuri, Dist. Hingoli Respondents.
WITH
WRIT PETITION No.4557 OF 2017
Saheb S/o Mahadu Nallewad
Age : 49 Years, Occ. Service.
R/o : Tuppa, Tq. Nanded, Dist. Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through its Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer, Nanded
Dist. Nanded.
4 The Superintendent of Police Nanded,
Dist : Nanded Respondents.
WITH
WRIT PETITION No.4558 OF 2017
Ramesh S/o Khanderao Itlod
Age : 43 years, Occu-Service
R/o : Kandalwadi, Tq. Biloli,
District-Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
{364}
wp 6263.17 & others.odt
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer,Biloli
Dist. Nanded.
4 The Chief Executive Officer
Zilla Parishad Nanded, Dist :Nanded.
5 The Block Education Officer
Education Department, Panchayat Samiti
Dharmabad, Dist. Nanded Respondents.
WITH
WRIT PETITION No.4559 OF 2017
Satish S/o Poshetty Naguwad
Age : 43 years, Occu-Service
R/o : Chikhali (I), Tq. Kinwat,
District-Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny]
Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer,Kinwat
Dist. Nanded.
4 The Chief Executive Officer
Zilla Parishad Hingoli,
Dist : Hingoli
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5 The Block Education Officer
Education Department, Panchayat Samiti
Kalamnuri, Dist Hingoli Respondents.
WITH
WRIT PETITION No.4560 OF 2017
Madhav S/o Baliram Adabe
Age :37 Years, Occ. Service.
R/o : Telangwadi, Tq. Kandhar
Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer,Kandhar
Dist. Nanded.
4 The Executive Engineer,
Nanded Irrigation Division,
(Chaitanya Nagar) Nanded,
Dist : Nanded Respondents.
WITH
WRIT PETITION No.4561 OF 2017
Sahebrao S/o Rambhau Puranwad
Age :51 Years, Occ. Service.
R/o : Nandkheda, q. Parbhani
Dist. Parbhani Petitioner
Versus
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1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Verification
Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer,Parbhani
Dist. Parbhani.
4 The Executive Engineer,
Jayakwadi Irrigation Division No.2
Parbhani, Jayakwadi Vasahat, Parbhani
Dist : Parbhani Respondents.
WITH
WRIT PETITION No.4562 OF 2017
Sachin S/o Gajanan Tondewad
Age : 33 Years, Occu. Service.
R/o : House No.19, Anand Sagar Society
HUDCO, New Nanded
Tq. & Dist. Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Verification
Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer,Nanded
Dist. Nanded.
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4 The Chief Officer,
Municipal Council Dudhani
Tq. Akkalkot, Dist : Solapur Respondents.
WITH
WRIT PETITION No.4563 OF 2017
Sanjeev S/o Sayalu Buchalwar
Age : 31 Years, Occu: Service.
R/o : Sagroli, Tq. Biloli
Dist : Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through Secretary to
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Verification
Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer,Biloli
Dist. Nanded.
4 The Superintendent Engineer,
Maharashtra Electricity Distribution Company
Ratnagiri Circle, Ratnagiri
Dist : Ratnagiri.
5 The Executive Engineer,
Maharashtra Electricity Distribution Company
(Pag) Power House Chipalun, Tq. Chiplun
Dist : Ratnagiri Respondents.
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WITH
WRIT PETITION No.4890 OF 2017
Ashok S/o Hanmanlu Bogulwar,
Age : 29 years. Occu : Asst. Professor,
R/o Arjapur Tq.Biloli,
District Nanded Petitioner
Versus
1 The State of Maharashtra
Through its Secretary,
Tribal Development, Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad Division,
Aurangabad, through its Member Secretary.
3 Shri Swami Vivekanand Shikshan Sanstha, Kolhapur's
Arts & Commerce College, Kadepur,
Tq. Kadegaon, Dist. Sangli
Through its Principal.
4 The Sub-Divisional Officer,
Nanded, Dist. Nanded Respondents.
WITH
WRIT PETITION No.4891 OF 2017
Rahul S/o Sanjay Ramod,
Age : 20 years, Occu: Student,
R/o Jarikot Tq. Dharmabad
District Nanded Petitioner
Versus
1 The State of Maharashtra
Through its Secretary,
Tribal Development, Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad Division,
Aurangabad, through its Member Secretary.
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3 Indo German tool room,
Chikhalthana Industrial Area, Aurangabad.
Through its Principal.
4 The Sub-Divisional Officer,
Dharmabad Tq. Dharmabad
Dist. Nanded Respondents.
WITH
WRIT PETITION No.4892 OF 2017
Mahesh S/o Rajendra Mupde
Age: Major, Occu : Student,
R/o Atala Tq. Dharmabad
District Nanded Petitioner
Versus
1 The State of Maharashtra
Through its Secretary,
Tribal Development, Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad Division,
Aurangabad, through its Member Secretary.
3 Fergusson College, Pune,
F.C.Road, Shivajinagar, Pune.
Through its Principal.
4 The Sub-Divisional Officer,
Dharmabad Tq. Dharmabad
Dist. Nanded Respondents.
WITH
WRIT PETITION No.4893 OF 2017
Ashish S/o Sainath Kachakalwad,
Age : 23 years, Occu : Nil
R/o Golegaon Tq. Umri
District Nanded Petitioner
Versus
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1 The State of Maharashtra
Through its Secretary,
Tribal Development, Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad Division,
Aurangabad, through its Member Secretary.
3 The Sub-Divisional Officer,
Dharmabad Tq. Dharmabad
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.4894 OF 2017
Sanjaykumar S/o Tukaram Gunawad,
Age : 27 years, Occu : Nil
R/o Atkur Post Mangnali Tq. Dharmbad
District Nanded Petitioner
Versus
1 The State of Maharashtra
Through its Secretary,
Tribal Development, Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad Division,
Aurangabad, through its Member Secretary.
3 The Sub-Divisional Officer,
Dharmabad Tq. Dharmabad
Dist. Nanded Respondents.
WITH
WRIT PETITION No.4895 OF 2017
Sunil S/o Balwan Kachakalwad,
Age : 31 years, Occu : Nil
R/o Golegaon Tq. Umri
District Nanded Petitioner
Versus
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1 The State of Maharashtra
Through its Secretary,
Tribal Development, Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad Division,
Aurangabad, through its Member Secretary.
3 The Sub-Divisional Officer,
Dharmabad Tq. Dharmabad
Dist. Nanded. Respondents.
WITH
WRIT PETITION No.4896 OF 2017
Shwetang S/o Rajendra Mupde,
Minor through his father
Rajendra S/o Madhavrao Mupde
Age : Major, Occu : Service,
R/o Atala Tq. Dharmabad
District Nanded Petitioner
Versus
1 The State of Maharashtra
Through its Secretary,
Tribal Development, Mantralaya, Mumbai-32.
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad Division,
Aurangabad, through its Member Secretary.
3 Yashwant College, Nanded,
Through its Vice-Principal.
4 The Sub-Divisional Officer,
Dharmabad Tq. Dharmabad
Dist. Nanded Respondents.
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WITH
WRIT PETITION No.4897 OF 2017
Pravin S/o Rajanna Bajanwad,
Age : 26 years, Occu : Police Constable
R/o Ratnali Tq. Dharmabad
District Nanded Petitioner
Versus
1. The State of Maharashtra
Through its Secretary,
Tribal Development, Mantralaya, Mumbai-32.
2. The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad Division,
Aurangabad, through its Member Secretary.
3. The Commissioner of Police,
Head Office-2, Mumbai.
4. The Sub-Divisional Officer,
Dharmabad Tq. Dharmabad
Dist. Nanded Respondents.
WITH
WRIT PETITION NO.5514 OF 2017
Santosh S/o Poshatti Akulwar,
age: major, occu: service,
R/o Machnoor, Tq. Biloli,
District : Nanded Petitioner
versus
1 The State of Maharashtra
through its Secretary,
Tribal Development,
Mantralaya, Mumbai - 32
2 The Scheduled Tribe Certificate Scrutiny
Committee, Aurangabad Division,
Aurangabad, through its Member Secretary
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3 The Dist. Rural Development Agency
Nanded, Dist. Nanded
through its Project Director
4 The Sub-Divisional Officer,
Degloor, Dist. Nanded Respondents
WITH
WRIT PETITION No.6233 OF 2017
Anil Narsimalu Gattuwar,
Age : 25 years, Occu : service,
R/o, Kundalwadi, Tq. Biloli,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6197 OF 2017
Shankar S/o Bhimrao Mutke
Age : 33 years, Occu : Service,
R/o Bahadarpura, Tq. Kandhar,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary.
2 Sub Divisional Officer,
kandhar, Tq. Kandhar,
Dist. Nanded Respondents.
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WITH
WRIT PETITION No.6174 OF 2017
Narsimalu Hanmalu Gattuwar,
Age : 52 years, Occu : Service,
R/o Kundalwadi, Tq. Biloli,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary.
2 Sub Divisional Officer,
Nanded, Dist. Nanded.
3 Superintendent of Police,
Nanded, Dist. Nanded Respondents.
WITH
WRIT PETITION No.6170 OF 2017
Baliram Maroti Palepad,
Age : 52 years, Occu : Service,
R/o Ielangwadi, Tq. Kandhar,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary.
2 Sub Divisional Officer,
Nanded, Dist. Nanded.
3 Superintendent of Police,
Nanded, Dist. Nanded Respondents.
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WITH
WRIT PETITION No.6159 OF 2017
Swati D/o Vijayrao Rautwad,
Age : 21 years, Occu : Education,
R /o Jamb, Mukhed,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary.
2 Sub Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded Respondents.
WITH
WRIT PETITION No.6156 OF 2017
Satish S/o Vijayrao Rautwad.
Age : 22 years, Occu : Education,
R/o Jamb, Tq. Mukhed,
Dist Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary.
2 Sub Divisional Officer,
Degloor Tq. Degloor,
Dist. Nanded Respondents.
WITH
WRIT PETITION No.6133 OF 2017
Dattatry S/o Ganpat Andelwar,
Age: 36 years, Occ : Service,
R/o, Nekali, Tq. Bhokar
Dist. Nanded Petitioner.
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Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary.
2 Sub Divisional Officer,
Dist Nanded.
3 Sub Divisional Officer,
Tq. Bhokar Dist. Nanded Respondents
WITH
WRIT PETITION No.6134 OF 2017
Priya S/o Bharat Totavar,
Age : 23 years, Occu : Education,
R/0 Tamloor, Tq. Degloor,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad.
Through its Member Secretary.
2 Sub Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.6135 OF 2017
Sandesh S/o Bharat Totawar,
Age : 21years, Occu : Education,
R/o, Tamloor, Tq. Degloor,
Dist. Nanded Petitioner
versus
1 Schedule Tribe Certificate
Scrutiny Committee, Aurangabad
through its Member Secretary
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2 Sub Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded Respondents
WITH
WRIT PETITION No.6136 OF 2017
Sainath S/o Ganpat Andelwar,
Age : 35 years, Occ : Service,
R/o Nekali, Tq. Bhokar
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its member secretary.
2 Sub Divisional Officer
Dist. Nanded.
3 Tahasildar Tahasil Officer,
Tq & Dist. Solapur Respondents.
WITH
WRIT PETITION No.6137 OF 2017
Yogeshri S/o Bharat Totavar,
Age : 30 years, Occu : Service,
R/o Tamloor, Tq. Degloor,
Dist. Nanded Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad,
Through its member secretary.
2 Sub Divisional Officer,
Degloor, Dist. Nanded.
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3 Administrative Officer,
Divisional Deputy Director,
Tq. & Dist. Amarawati Respondents.
WITH
WRIT PETITION No.6138 OF 2017
Bablu S/o Narayanswami Gaval,
Age : 48 years, Occ : Service,
R/o Flat No.6 First Floor,
12-C Building, Dist.Aurangabad Petitioner
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary,
2 Executive Magistrate,
Aurangabad, Dist. Aurangabad.
3 Principle Shri. Juneshwar Secondary
and High School. Varud,
Tq & Dist. Aurangabad Respondents
WITH
WRIT PETITION NO.6185 OF 2017
Suresh S/o Murlidhar Perke
Age : 45 Years, Occ. Servce.
R/o : Ner, Tq. Jalna
Dist. Jalna Petitioner
Versus
1 The State of Maharashtra,
Through Secretary to Tribal Development
Department, Mantralaya, Mumbai.
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
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3 The Sub Divisional Officer Jalna
Dist. Jalna.
4 The Chief Executive Office
Zilla Parishad Beed
Dist. Beed. Respondents.
WITH
WRIT PETITION NO.6485 OF 2017
Saisuryateja Rajesh Ambulgekar,
Age: Minor, Occ: Student,
Under guardian of father
Rajesh Kishanrao Ambulgekar,
Age : 45 years, Occ. Service,
R/o. Near Hingoli Gate, Nanded,
Tq. & Dist. Nanded Petitioner
Versus
1 The State of Maharashtra,
Through its Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R)
3 The Sub Divisional Officer,
Nanded, Tq. Nanded,
Dist. Nanded Respondents.
WITH
WRIT PETITION NO. 6484 OF 2017
Nikitesh Gangadhar Anmod,
Age: 18 Years, Occ : Student,
R/o Jarikot, Dharmabad,
Tq. Dharmabad, Dist. Nanded Petitioner.
Versus
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1 The State of Maharashtra,
Through its Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate Scrutiny
Committee, Aurangabad
Through its Deputy Director (R)
3 The Sub Divisional Officer,
Degloor, Tq. Degloor,
Dist. Nanded Respondents.
WITH
WRIT PETITION NO.6501 OF 2017
Laxman Poshetti Balgmwad,
Age : 26 years, Occ : Service,
R/o, Lohagaon, Tq. Biloli
District: Nanded Petitioner.
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli, Dist. Nanded.
3 Commissioner of police,
Brihamumabai, Mumbai-400020 Respondents.
WITH
WRIT PETITION NO. 6497 OF 2017
Shivaji Digambar Anantwad,
Age :23 years, Occ : Service,
R/o Lohagaon, Tq. Biloli,
Dist. Nanded Petitioner
Versus
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1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli, Dist. Nanded.
3 Superintendent of police,
Osmanabad, Dist. Osmanabad Respondents.
WITH
WRIT PETITION NO. 6496 OF 2017
Ramesh Nagorao Nainawad,
Age : 32 years, Occ : Service,
R/o Lohagaon, Tq. Biloli,
Dist. Nanded Petitioner.
Versus
1 Scheduled Tribe Certificate
Scrutiny Committee, Aurangabad
Through its Member Secretary.
2 Sub Divisional Officer,
Biloli, Dist. Nanded Respondents
WITH
WRIT PETITION NO. 6493 OF 2017
Deepak S/o Ramdas Myatrekar
Age : 47 years, Occu : Deputy Accountant
With Zilla Parishad, Jalna.
R/o Jalna Tq District Jalna Petitioner
Versus
1 The State of Maharashtra,
Through its Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
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2 The Schedule Tribe Certificate Scrutiny
Committee, Aurangabad Division,
Aurangabad,Through its Member secretary.
3 Zilla Parishad Jalna.
Through its Chief Executive Officer Respondents
WITH
WRIT PETITION NO. 6473 OF 2017
Kailas S/o Sambhaji Kolamwad
Age : 29 Years, Occ. Service.
R/o : Talbid Tq. Naigaon kh
Dist. Nanded Petitioner.
Versus
1 The State of Maharashtra,
Through its Secretary,
Tribal Development Department,
Mantralaya, Mumbai-32.
2 The Schedule Tribe Certificate
Verification Committee, Aurangabad
Through its Deputy Director (R)
Aurangabad.
3 The Sub Divisional Officer Biloli
Dist. Nanded
4 The Superintendent of Police,
Beed, Dist. Beed Respondents.
WITH
WRIT PETITION NO. 4416 OF 2017
Shaikh Fazalur Rahman
s/o Mohd. Ashfaque
age 19 years, occ. student
r/o Plot No. 9, Lake View Society
Behind Lucky Ice Cream,
Himayatbaug
N-12, HUDCO, Aurangabad 431 003 Petitioner
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Versus
1. The State of Maharashtra
Department of Water Resources
Mantralaya, Mumbai 32.
2. The Scheduled Tribe Caste Certificate
Scrutiny Committee,
Aurangabad Division, Aurangabad
Through its Member Secretary
3. The Sub Divisional Officer
Vaijapur, Dist. Aurangabad.
4. MGM College of Engineering & Technology
Plot No. 1 and 2, Sector-18, Kamothe
Navi Mumbai 410 209
Through its Principal
5. Mumbai University,
Through its Registrar Respondents
Appearances:
Shri S.M. Vibhute Advocate for petitioners in Writ Petitions
No.4818, 4819, 4820, 4821, 4822, 4823, 4824, 4825, 4826,
4827, 4828, 5725, 5726, 5727, 5728, 5729, 5730, 5731, 5732,
5733, 5744, 5745, 5746, 5747, 5748, 5749, 5750, 5524, 5661,
5662, 5663, 5664, 5665, 5666, 5667, 5668, 5669, 5670, 5671,
5634, 5633, 5632, 5631, 5673, 5674, 5659, 5658,5657, 5637,
5638, 5680, 5681, 5682, 5683, 5684, 5685, 5687, 5686, 5688,
5689, 5690, 5691, 5692, 5672, 5660, 5635, 5636, 4680, 4682,
5683, 4681, 4684, 4685, 4686, 4687, 4688, 4689, 4690, 4691,
4692, 4693, 4694, 4695, 4696, 4697, 4698, 6269, 6268, 6267,
6266, 6265, 6264, 6262, 6270, 6272, 6271, 6273, 6274, 6276,
6292, 6291, 6289, 6275, 6300, 6299, 6298, 6297, 6296, 6295,
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6294, 6293, 6301, 6302, 6304, 6303, 6309, 6308, 6307, 6306,
6305, 6320, 6321, 6319, 6318, 6317, 6315, 6314, 6313, 6312,
6311, 6310, 6326, 6325, 6324, 6330, 6329, 6327, 6076, 6077,
6181, 6182, 6184, 6186, 6193, 6204, 6234, 6235, 6236, 5723,
5724, 5693, 5694, 5695, 5696, 5697, 5698, 5699, 5700, 5701,
5702, 5703, 5704, 5705, 5720, 5721, 5722, 6331, 6332, 6333,
6337, 6338, 6360, 6361, 6362, 6363, 6364, 6365, 6367, 6368,
6369, 6370, 6375, 6376, 6377, 6378, 6379, 6380, 6382, 6383,
6384, 6386, 6387, 6388, 6389, 6390, 6391, 6392, 6394, 6395,
6396, 4837, 4838, 4839, 4840, 4841, 4842, 4843, 4844, 4845,
4846, 4847, 4848, 5840, 5526, 5839, 5836, 6079, 6080, 6082,
5630, 5675, 5676, 5677, 5678, 5679, 5619, 5620, 5621, 5622,
5623, 5624, 5625, 5626, 5627, 5628, 6263, 6381, 6335, 6334,
6385, 6366, 6473, 6185, 4404, 4553, 4554, 4555, 4556, 4557,
4558, 4559, 4560, 4561, 4562, 4563 all of 2017.
Shri P.V. Jadhavar Advocate for petitioners in Writ Petitions
No. 6206, 6207, 6208, 6211, 6212, 6213, 6214, 6215, 6216,
6217, 6218, 6221, 6223, 6224, 6225, 6209, 6434, 6432, 4902,
4903, 4904, 4905, 4906, 4907, 4908, 4909, 4910, 4911, 4912,
4913, 4914,4915, 4916, 4917, 6241, 5569, 5570, 5579, 5580,
5583, 5588, 5577, 5586, 5571, 5572, 5575, 5589, 5582, 5581,
5576, 6024, 6025, 6027, 6031, 4863, 4862, 4858, 4815, 4814,
4813, 4812,4811, 4810, 6439, 6484, 6485 all of 2017.
Shri Sagar Phatale, advocate for petitioners in Writ Petition
Nos. 5501, 5502, 5503, 5504, 5505, 5527, 6459, 6457, 6458,
6131, 6155, 5611, 4867, 4866, 4807, 4805, 4804, 4803, 4802,
4918, 4919, 4920, 4921, 4922, 4923, 4924, 4925, 4926, 6233,
6197, 6174, 6170, 6159, 6156, 6501, 6496, 6497 all of 2017
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Shri C.A. Jadhav advocate for petitioners in Writ Petition Nos.
5984, 5985, 5986, 5987, 5988, 5989, 5990, 5991, 5992, 5993,
5994, 5995, 5996, 5997, 4879, 4884, 6121 of 2017
Shri V.U. Jadhav advocate for petitioners in Writ Petition Nos.
4658, 4611, 4663, 4580,4633, 4602, 4647, 4660, 4638, 4657,
4570, 4568 of 2017.
Smt. D.S. Patil with Shri A.P. Yenegure advocates for
petitioners in Writ Petition Nos.4890, 4891, 4892, 4893, 4894,
4895, 4896, 4897 of 2017.
Shri A.P. Piratwad advocate for petitioners in Writ Petition Nos.
6152, 6042, 6154, 5013, 4094, 4944, 4397 & 4408 of 2017
Shri S.C. Yeramwar advocate for petitioners in Writ Petition
Nos.6357, 6493 and 6455 of 2017.
Shri D.B. Shinde, advocate for petitioners in Writ Petition Nos.
5489, 5507, 5508, 5509, 5510, 6133, 6134, 6135, 6136, 6137
and 6138 of 2017
Shri O.B. Boinwad advocate for petitioners in Writ Petition Nos.
6071, 6417, 6425, 6423, 6504, 6499, 6483, 6484, 6485, 6487
and 6488 of 2017.
Shri A.H. Koralkar advocate for petitioners in Writ Petition Nos.
4047, 4048, 4046 of 2017.
Shri A.S. Golegaonkar advocate for petitioners in Writ Petition
Nos.5416 and 4416 of 2017.
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Shri V.H. Humbe advocate for petitioners in Writ Petition Stamp
Nos.16783 and 16784 of 2017 and Writ Petition No.5400 of 2017.
Shri A.P. Yenegure advocate for petitioner in Writ Petition No.
6402, 5514 of 2017.
Shri A.B. Girase, Government Pleader,
S/Shri A.S.Shinde, P.S. Patil, A.R. Kale, V.M. Kagne, S.B.
Joshi and Smt. M.A. Deshpande, Assistant Government
Pleaders for the respondent-State.
_____________
CORAM : R.M. BORDE &
K.L. WADANE, JJ
Reserved for orders from : 13.04.2017
Pronounced on : 20.06.2017
JUDGMENT
(Per: R.M. Borde, J)
1 Heard.
2 Rule. With the consent of the parties, petitions are taken up
for final disposal at the stage of admission.
3 This avoidable litigation is generated as a result of an
inadvertent error committed by the concerned authorities while
issuing tribe certificates to the petitioners. The scrutiny
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committee has also adopted a hyper technical approach and
directed invalidation of the tribe certificates on technical grounds
by compelling hundreds of petitioners to approach this Court and
thereby putting them to inconvenience including the financial loss
on account of approach to this Court by presenting the petitions.
The hyper technical approach adopted by the scrutiny committee,
apart from facilitating clearance of hundreds of matters pending
before the scrutiny committee, has added to number of dockets
before the High Court.
4 In most of the petitions, the tribe certificates issued to the
petitioners by the respective Sub-divisional Officers (SDOs) or the
Executive Magistrates, as the case may be, have been cancelled
and confiscated by the scrutiny committee on account of
occurrence of error in correctly recording the spelling of the
concerned tribe. In case of 'Mannervarlu 'tribe, the certificates
have been issued recording incorrect spelling as ' Mannerwarlu '.
Similarly in certain matters, while issuing certificates by the
concerned authority, in favour of the petitioners belonging to '
Kolimahadev ' scheduled tribe, an inadvertent error has occurred
in recording the name of the tribe as 'Kolimahadeo'. Similarly in
few matters, there is an inadvertent error in respect of recording
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of the name of the tribe 'Tadvi' by the concerned competent
authority. The tribe has been wrongly recorded as "Tadavi '.
5 While directing invalidation of the tribe certificates, the
scrutiny committee has placed reliance on the Judgment in the
matter of State of Maharashtra Vs. Milind & others (2001, 1
SCC 4). The Honourable Supreme Court observed in the aforesaid
matter that:-
"1 it is not at all permissible to hold any enquiry or
let in evidence to decide or declare that any tribe or
tribal community or part of or group within any tribe
or tribal community is included in the general name
even through it is not specifically mentioned in the
concerned entry in the Constitution (Scheduled Tribes)
Orders, 1950.
2 The Scheduled Tribe Order must be read as it is.
It is not even permissible to say that a tribe, sub-
tribe, part of or group of any tribe or tribal community
is synonymous to the one mentioned in the scheduled
tribes Order if they are not so specifically mentioned
in it. "
6 Reliance is also placed by the scrutiny committee on certain
observations made by the High Court in the matter of Ramakant
Bajirao More Vs. Member Secretary, Scheduled Tribe
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Certificate Scrutiny Committee, Nasik and others, (Writ
Petition No.7162 of 2010, decided on 14 th October,
2010), wherein, this Court has observed that, " it is a settled
position of law that entries in the Presidential Order are required
to be taken as it is and it is not permissible for any one to add,
alter or amend the said entries ".
7 In the matter of State of Maharashtra Vs. Milind and
others, reported in (2001) 1 SCC 4, there were two questions
taken up for consideration:
(1) Whether at all, it is permissible to hold enquiry
and let in evidence to decide or declare that any tribe
or tribal community or part of or group within any
tribe or tribal community is included in the general
name even though it is not specifically mentioned in
the concerned entry in the Constitution (Scheduled
Tribes) Order, 1950?
(2) Whether 'Halba Koshti' caste is a sub-tribe
within the meaning of Entry 19 (Halba/Halbi) of the
said Scheduled Tribes Order relating to State of
Maharashtra, even though it is not specifically
mentioned as such?
8 The Division Bench of this Court, in the matter, held that it
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was permissible to enquire as to whether the subdivision of a tribe
was part and parcel of the tribe mentioned therein and that
'Halba-Koshti' is a subdivision of main tribe 'Halba / Halbi' as per
Entry No.19 in the Scheduled Tribes Order, applicable to
Maharashtra. The State Government challenged the said decision
of the High Court in the Supreme Court. The Constitution Bench
in Milind's matter, referring to earlier Constitution Bench
judgment of the Supreme Court in the matter of B.
Basavalingappa Vs. D. Munichinappa, reported in AIR 1965
SC 1269 and in the matter of Bhaiya Lal Vs. Harikishan
Singh, reported in AIR 1965 SC 1557, in paragraphs no.16 to 19,
has observed thus:
16 In (B. Basavalingappa v.D. Munichinnappa) 3,
A.I.R. 1965 S.C. 1269 : 1965(1) S.C.R. 316, a
Constitution Bench of this Court has held thus:-
"It may be accepted that it is not open to
make any modification in the order by producing
evidence to show (for example) that though caste
A alone is mentioned in the Order, caste B is also a
part of caste A and therefore must be deemed to
be included in caste A. It may also be accepted that
wherever one caste has another name it has been
mentioned in brackets after it in the Order [see
Aray (Mala) Dakkal (Dokkhalwar) etc.] Therefore,
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generally speaking it would not be open to any
person to lead evidence to establish that caste
(in the example quoted above) is part of caste A
modified in the order. Ordinarily, therefore it would
not have been open in the present case to give
evidence that the Voddar caste was the same as
the Bhovi caste specified in the Order for Voddar
caste is not mentioned in brackets after the Bhovi
caste in the order."
(emphasis supplied)
17 Thereafter looking to the peculiar
circumstances of the case, the Court went on to
say that:
"The difficulty in the present case arises from the
fact (which was not disputed before the High Court)
that in the Mysore State as it was before the re-
organisation of 1956 there was no caste known as
Bhovi at all. The Order refers to a scheduled caste
known as Bhovi in the Mysore State as it was
before 1956 and therefore it must be accepted that
there was some caste which the President intended
to include after consultation with the Rajpramukh
in the Order when the Order mentions the caste
Bhovi as a scheduled caste. It cannot be accepted
that the President included the caste Bhovi in the
Order though there was no such caste at all in the
Mysore State as it existed before 1956. But when it
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is not disputed that there was no caste specifically
known as Bhovi in the Mysore State before 1956,
the only course open to courts to find out which
caste was meant by Bhovi is to take evidence in
that behalf. If there was a caste known as Bhovi as
such in the Mysore State as it existed before 1956,
evidence could not be given to prove that any other
caste was included in the Bhovi caste. But when
the undisputed fact is that there was no caste
specifically known as Bhovi in the Mysore State as
it existed before 1956 and one finds a caste
mentioned as Bhovi in the Order, one has to
determine which was the caste which was meant by
that word on its inclusion in the Order. It is this
peculiar circumstance therefore which necessitated
the taking of evidence to determine which was the
caste which was meant by the word 'Bhovi' used in
the Order when no caste was specifically known as
Bhovi in the Mysore State before the re-
organisation of 1956. "
18 Again a Constitution Bench of this Court in a
later decision in (Bhaiya Lal v. Harikishan Singh) 4,
A.I.R.1965 S.C. 1557 : 1965(2) S.C.R. 877, did not
accept the plea of the appellant that although he
was not a chamar, as such he could claim the same
status by reason of the fact that he belonged to
Dohar caste which is sub-caste of Chamar. Even
after referring to the case of Basavallingappa
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(supra) it was held that an enquiry of that kind
would not be permissible in the light of the
provisions contained in Article 341 of the
Constitution. In that case the appellant's election
was challenged inter alia on the ground that he
belonged to the Dohar caste which was not
recognized as a Scheduled Caste for the district in
question and so his declaration that he belonged to
the Chamar caste which was a Scheduled Caste
was improper and was illegally accepted by the
Returning Officer. The Election Tribunal declared
that the election was invalid. On appeal the High
Court confirmed the same. This Court also
dismissed the appeal pointing out that the plea that
the Dohar Caste is a sub-caste of the Chamar
Caste, could not be entertained in view of the
Constitution Scheduled Castes Order, 1950 issued
by the President under Article 341 of the
Constitution. It is also stated that in order to
determine whether or not a particular caste is a
Scheduled Caste within the meaning of Article 341,
one has to look at the public notification issued by
the President in that behalf. The notification
referred to Chamar, Jatav or Mochi. The Court
observed that the enquiry which the Election
Tribunal could hold was whether or not the
appellant is a Chamar, Jatav or Mochi and held
thus:-
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"The plea that though the appellant is not a
Chamar as such, he can claim the same status by
reason of the fact that he belongs to the Dohar
caste which is a sub-caste of the Chamar caste,
cannot be accepted. It appears to us that an
enquiry of this kind would not be permissible
having regard to the provisions contained in Article
341."
(emphasis supplied)
19 Referring to the case of Basavalingappa
(supra) the Court explained thus:
"In the case of B. Basavalingappa V D.
Munichinnapa & Ors., this Court had occasion to
consider a similar question. The question which
arose for decision in that case was whether
respondent No.1, though Voddar by caste,
belonged to the scheduled caste of Bhovi
mentioned in the Order, and while holding that an
enquiry into the said question was permissible, the
Court has elaborately referred to the special and
unusual circumstances which justified the High
Court in holding that Voddar caste was the same
as the Bhovi caste within the meaning of the Order,
otherwise the normal rule would be: "It may be
accepted that it is not open to make any
modification in the Order by producing evidence to
show, for example that though caste A alone is
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mentioned in the Order, caste B is also a part of
caste A and, therefore, must be deemed to be
included in caste A". That is another reason why the
plea made by the appellant that the Dohar caste is
a sub caste of the Chamar caste and as such must
be deemed to be included in the Order, cannot be
accepted."
(emphasis supplied) "
9 In the matter of Palghat Jilla Thandan Samudhaya
Samrakshna Samithi Vs. State of Kerala, reported in 1994
(1) SCC 359, the principle question that arose for consideration in
regard to the validity of the decision of the State of Kerala not to
treat members of Thandan community belonging to erstwhile
Malbar District including the present Palghat District of the State
of Kerala, as the members of the Scheduled Castes. In the Writ
Petition, petitioners prayed that the State Government should
continue to grant to members of the Thandan community
belonging to erstwhile Malbar District, including the present
Palghat District, all the benefits due to a caste included in the
Schedule to the Constitution (Schedule Caste) Order. The High
Court directed the State Government to conduct a public enquiry
to determine whether there was a community called 'Thandan'
distinct from Ezhavas/Thiyyas in Palghat District and in areas
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other than in the erstwhile Chittur Taluka. The Honourable
Supreme Court observed that the Thandan community in the
instant case having been listed in the Scheduled Castes Order, as
it now stands, it is not open for the State Government or, indeed,
to this Court to embark upon an enquiry to determine whether a
section of Ezhavas/Thiyas which was called Thandan in the Malbar
area of the State was excluded from the benefits of the Scheduled
castes order. In paragraph Nos.18 and 19 of the Judgment, the
Honourable Supreme court has observed thus:-
"18. These judgments have no doubt that the
Scheduled caste Orders has to be applied as it stands
and no enquiry can be held or evidence let in to
determine whether or not some particular community
falls within it or outside it. No action to modify the
plain effect of the Scheduled Caste Orders, except as
contemplated by Article 341, is valid.
19. The Thandan community in the instant case
having been listed in the Scheduled Caste Order as it
now stands, it is not o pen to the State Government
or, indeed, to this Court to embark upon an enquiry
to determine whether a section of Ezhavas/Thiyyas
which was called Thandan in the Malbar area of the
State was excluded from the benefits of the
Scheduled Caste Order. "
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10 In the matter of Nityanand sharma Vs. State of Bihar
(1996 (3) SCC 576), an important question of constitutional law
concerning the power of the Court to declare a particular tribe to
be Scheduled Tribe under Scheduled Castes and Scheduled Tribes
Order, 1950, as amended by the Scheduled Castes and Scheduled
Tribes (Amendment) Act, 1976 primarily arose for consideration.
The appellant before the Supreme Court was in service of State of
Bihar and belonging to Lohar caste and claims status as S.T.
under the Act and the Constitutional Order and sought promotion
on that basis, as a member belonging to S.T.. According to the
appellant, Lohar community was included in the Schedule under
the Act as reflected in the Hindi version of the Order and thereby
they are entitled to be recognized as ST. It was revealed that
Lohara or Lohras are different from Lohar in Bihar as Loharas as
noticed are ranked with Koiris and Kurmis whereas Lohra or
Loharas are merely sub-castes, a sept of Mundas in Chotanagpur
or sub-tribes or Assurs who are Scheduled Tribes. The supreme
Court has observed in paragraph Nos.18 and 19 of the judgment
as quoted below:-
" 18. It is seen that in the Second Schedule in part
III of the act, as extracted herein before, Lohar was
not included as a Scheduled Tribe. It is only, as
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evidenced from the translated version, that the
community Lohar came to be wrongly translated for
the word Lohra or Lohara and shown to have been
included in the Second Schedule, Part III, applicable
to Bihar State. Mr. B.B Singh, therefore, is right in
placing before us the original version in English and
the translated version.
19 Article 348(1)(b) of the Constitution provides
that notwithstanding anything in Part II (in Ch.II
Articles 346 and 347 relate to regional languages) the
authoritative text of all Bills to be introduced and
amendments thereto to be moved in either House of
Parliament .... of all ordinances promulgated by the
President .... and all orders, rules, regulations and
bye-laws issued under the Constitution or under any
law made by Parliament, shall be in the English
language. By operation of sub-article (3) thereof with
a non obstante clause, where the Legislature of a
State has prescribed any language other than the
English language for use in Bills introduced in, or Acts
passed by, the Legislature of the State or in
Ordinances promulgated by the governor of the State
or in any order, rule, regulation or bye-law referred to
in paragraph (iii) of that sub-clause, a translation of
the same in the English language published under the
authority of the governor of the State in the official
Gazette of that State shall be deemed to be the
authoritative text thereof in the English language
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under this article. Therefore, the act and the
Schedule thereto are part of the act, as enacted by
Parliament in English language. It is the authoritative
text. When the Schedules were translated into Hindi,
the translator, wrongly translated Lohara as Lohar
omitting the letter a while Lohra is written as
Mentioned in English version. It is also clear when we
compare Part XVI of the Second Schedule relating to
the State of West Bengal, the word Lohar both in
English as well as in the Hindi version was not
mentioned. Court would take judicial notice of Acts of
Parliament and would interpret the Schedule in the
light of the English version being an authoritative text
of the act and the Second Schedule. "
11 In the instant matters, it is not the contention of anybody
that the tribe Mannerwarlu or Koli Mahadeo or Tadavi are different
tribes or castes than the entries in respect of the tribe Manervarlu
or Koli Mahadev or Tadvi as recorded in the Constitutional Order.
Admittedly, there is an inadvertent spelling mistake committed by
the certificate issuing authority in recording the correct spelling of
the tribe in the caste certificate. The inadvertent error could have
been got corrected by keeping the matter pending by the scrutiny
committee.
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12 Section 4 of the Maharashtra Scheduled Castes, De-notified
Tribes (Vimukta Jatis), Nomadic tribes, Other Backward Classes
and Special Backward Category (Regulation of issuance and
Verification of ) Caste Certificate Act, 2000 (herein after referred
to as The Act of 2000) relates to issuance of caste certificate by
the competent authority. The competent authority may, on an
application made to it, under section 3, after satisfying itself
about the genuineness of the claim and by following the
procedure as prescribed, issue a Caste Certificate within such
time limit and in such form as may be prescribed or reject the
application for the reasons to be recorded in writing. It is thus
clear that the competent authority is liable to satisfy itself as
regards genuineness of the claim of the individual as belonging to
a particular caste or tribe. In the instant matters, there is no
objection raised as regards genuineness of the claim of any of the
petitioners. However, a defect in respect of recording of spelling
mistake in caste certificate is pointed out.
13 Section 5 of the Act of 2000 provides for an appeal against
an order of competent authority in rejecting the request for
issuance of the caste or tribe certificate. Under Rules i.e. The
Maharashtra Scheduled Tribes (Regulation of Issuance and
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Verification of ) Certificate Rules, 2003, the scrutiny committee is
empowered to decide the appeals against the orders passed by
the competent authority, rejecting requests for issuance of
caste/tribe certificate. The Scrutiny Committee constituted under
the Rules of 2003 is also empowered to verify the tribe certificate
and issue validation certificates. Rule 11 of the Rules 2003 relate
to verification of schedule tribe certificate by Scrutiny committee.
Section 6 of the Act of 2000 mandates the Government to
constitute, by notification in the official gazette, one or more
scrutiny committee(s) for verification of caste certificates issued
by the Competent authorities under sub-section (1) of section 4
specifying in the said notification the functions and the area of
jurisdiction of each of such scrutiny Committee or Committees.
The scrutiny committee is expected to take decision in respect of
validation claim as belonging to ST. Sub-rule 8 of Rule 12
provides that if the scrutiny committee on the basis of vigilance
cell report and other documents available, is not satisfied about
the claim of the applicant, the committee shall issue a show cause
notice to the appellant and also serve the copy of the report of
the vigilance officer by registered post with acknowledgment due.
A copy shall also be sent to the Head of the Department
concerned, if necessary. The notice shall indicate that the
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representation or reply, if any, should be made within fifteen days
from the date of receipt of the notice and in any case not more
than thirty days from the date of receipt of the notice. The
scrutiny committee, in view of sub rule 9 is expected, on being
satisfied regarding genuineness of the claim, to issue validation
certificate in form 'G'.
14 It is thus clear that Rules require the scrutiny committee to
consider the claim of an individual applicant as belonging to a
particular tribe. In the instant matters, the scrutiny committee
has not investigated as regards genuineness of claim of any of the
petitioners as belonging to ST, however, has proceeded to reject
the proposals on hyper technical reasons i.e. spelling mistakes
occurring in the tribe certificates issued by the Competent
Authority. It was open for the scrutiny committee to get the
errors, as regards the spelling of a particular tribe, corrected by
issuing directives to the concerned competent authority. The
petitioners could have been directed to get the errors ratified by
keeping the matters pending. There was absolutely no reason for
the scrutiny committee to reject the claim of each of the
petitioners on hyper technical grounds. The Judgments of the
Honourable supreme Court quoted by the scrutiny committee and
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referred as above, arise out of totally different set of facts and are
not relevant for determination of issue or the inadvertent error
that has crept in while issuing tribe certificates by competent
authority. The scrutiny committees are expected to deal with the
merits of the contentions and find out as to whether claim raised
by an individual applicant as belonging to a particular tribe is
correct or not. The scrutiny committee shall not reject the
matters on hyper technical grounds such as occurrence of spelling
mistake in recording the name of the tribe in the certificate. The
competent authority, while issuing certificate has correctly
recorded the entry number relating to a particular tribe occurring
in the schedule to the constitutional order. However, as regards
the inadvertent spelling mistake, the scrutiny committee ought to
have got it corrected by issuing directions to the concerned
competent authority or by granting liberty to the petitioners to
get mistake ratified by approaching concerned issuing authority.
It is noticed by us that, on earlier occasions also, the scrutiny
committee had rejected hundreds of proposals for such technical
error in recording the correct name of the tribe as Mahadevkoli
instead of Kolimahadev. This Court was required to issue
necessary directions to safeguard the interests of the certificate
holders. The practice adopted by the scrutiny committee in
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rejecting the claims for hyper technical errors cannot be
approved.
15 For the reasons recorded above, the writ petitions are
allowed. The orders passed by the scrutiny Committee directing
invalidation of the caste certificates are quashed and set aside.
16 The scrutiny committee shall return original tribe
certificates produced by the individual petitioners to them within
four weeks from today. Each of the petitioners shall tender an
undertaking to the scrutiny committee, that the concerned
petitioners would approach the concerned competent authority for
ratifying the spelling mistake occurred in recording name of the
tribe and shall produce the correct certificate within a period of
eight weeks from the date of receipt of the original certificate
(which has been produced to the scrutiny committee). The
concerned competent authorities/Sub Divisional Officers, on
receipt of an application together with the original tribe certificate
issued in favour of the individual petitioners, shall make
necessary correction in respect name of the tribe (correct the
spelling of Tribe) and record the same in consonance with the
relevant entry in respect of tribe in the schedule to the
Constitutional Order. The corrected certificate shall be issued by
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the Sub Divisional Officers/Competent Authorities within a period
of four weeks from the date of approach of the concerned
individual petitioner, without embarking upon any enquiry since
the holder of certificate had received the Tribe Certificates issued
by the competent authority after conducting due enquiry.
17 It is noticed that in certain cases, the tribe certificates are
issued by the Executive Magistrates and in accordance with rules,
the Sub Divisional Officers have been now authorized to issue
certificates. In such cases, the concerned Sub Divisional Officer,
exercising the jurisdiction over the area, shall issue the corrected
tribe certificate, on receipt of an application by the individual
petitioner, together with original tribe certificate issued by the
Executive Magistrates. The corrected certificate shall be issued as
above within a period of four weeks from the date of receipt of
the application/s, without embarking upon any fresh enquiry.
On receipt of the corrected tribe certificate, the concerned
petitioner shall submit the same to the scrutiny committee
forthwith. The scrutiny committee shall proceed to decide the
matter and take decision on the proposal in respect of verification
of the tribe certificates, on merits and in accordance with law, as
expeditiously as possible and preferably within a period of one
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year from the date of receipt of the corrected certificate from
each of the petitioners. The scrutiny committee, hence forth,
shall not reject the verification claims merely on the ground of
occurrence of spelling mistake in recording the name of the tribe
and shall proceed to decide the claim of an individual as
belonging to a particular tribe on merits. In such circumstances,
the scrutiny committee shall direct petitioners to produce
corrected tribe certificate and shall issue necessary directions for
recording corrections to the competent authority by keeping the
proposals pending.
18 Until the decision on the proposals for verification of the
tribe claims by the concerned scrutiny committee, no adverse
action shall be taken by the employer or the concerned
educational institution prejudicially affecting the interest of any of
the individual petitioner.
18 Rule is made absolute in above terms.
19 There shall be no order as to costs.
(K.L. WADANE, J) (R.M. BORDE, J)
vbd
