Walchand Peoplefirst Ltd. And Anr vs Municipal Corporation Of Greater ...
2017 Latest Caselaw 3301 Bom

psv                                     1                                   35-wp 1946-15


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION 

                       WRIT PETITION NO.1946 OF 2015


Walchand Peoplefirst Ltd. & Anr.                                   ...Petitioners
     Versus
Municipal Corporation of Greater Mumbai & Ors.                     ...Respondents


Mr. Sahil Bijliwalla i/b M/s. FZB & Associates for the Petitioners.
Ms. Geeta Shastri, Addl. G.P. for the Respondent No.5.
Ms. Pallavi Thakar for the Respondent Nos.1 to 4.


                               CORAM  :   A.S. OKA & 
                                          SMT. VIBHA KANKANWADI, JJ.

                               DATE      :   16th JUNE, 2017
         
P.C.

1. Perused paragraph 5 of the order dated 4 th December 2013 passed by a Division Bench of this Court. The order passed by the concerned officer in terms of the said order shall be placed on record within a period of two weeks. A copy thereof shall be served on the parties.

2. Place the petition under the caption 'Fresh Admission' on 7 th July 2017.

(SMT. VIBHA KANKANWADI, J) (A.S. OKA, J)