Citation : 2017 Latest Caselaw 3193 Bom
Judgement Date : 14 June, 2017
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE, BENCH AT AURANGABAD
_____________________________________________________
Office Notes, Office |
Memoranda of Coram, | Court's or Judge's orders
appearances, Court's |
orders or directions |
and Registrar's orders |
CRIMINAL APPLICATION NO. 1775/2017
THE STATE OF MAHARASHTRA
VERSUS
MAHADEO BASWANT MANE
...
APP for Applicant/State : Mr. S.Y. Mahajan.
...
CORAM : V.L. ACHLIYA, J.
Dated: JUNE 14, 2017 ...
Issue notice to respondent making it returnable on 28.06.2017.
(V.L. ACHLIYA,J)
mkd/
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