Tuesday, 28, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dainik Sarvamat Of Shrirang ... vs Goraksh Dashrath Nehe
2017 Latest Caselaw 3192 Bom

Citation : 2017 Latest Caselaw 3192 Bom
Judgement Date : 14 June, 2017

Bombay High Court
Dainik Sarvamat Of Shrirang ... vs Goraksh Dashrath Nehe on 14 June, 2017
Bench: V.L. Achliya
                               FARAD CONTINUATION SHEET NO.

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   APPELLATE SIDE, BENCH AT AURANGABAD

  _____________________________________________________
 Office Notes, Office   |
 Memoranda of Coram,    | Court's or Judge's orders
 appearances, Court's   |
 orders or directions   |
 and Registrar's orders |

                      CRIMINAL APPLICATION NO. 2114/2017       
                                      

                   DAINIK SARVAMAT OF SHRIRANG PRAKASHAN 
                   THROUGH ITS PERSONAL MANAGER, PRAKASH 
                              SHANKAR ARKHADE 
                                   VERSUS
                           GORAKH DASHRATH NEHE 
                                     ...

                  Advocate for Applicant : Mr. Talhar Ajay G.

                                             ...
                                  CORAM : V.L. ACHLIYA, J.

Dated: JUNE 14, 2017 ...

1) Issue notice to respondent making it returnable on 12.7.2017.

2) In the meanwhile, call for record & proceedings of the case.

(V.L. ACHLIYA,J) mkd/

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter