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The State Of Maharashtra vs Vishnu Sopan Chapke And Others
2017 Latest Caselaw 3191 Bom

Citation : 2017 Latest Caselaw 3191 Bom
Judgement Date : 14 June, 2017

Bombay High Court
The State Of Maharashtra vs Vishnu Sopan Chapke And Others on 14 June, 2017
Bench: V.L. Achliya
                               FARAD CONTINUATION SHEET NO.

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   APPELLATE SIDE, BENCH AT AURANGABAD

  _____________________________________________________
 Office Notes, Office   |
 Memoranda of Coram,    | Court's or Judge's orders
 appearances, Court's   |
 orders or directions   |
 and Registrar's orders |

                       CRIMINAL APPLICATION NO. 1762/2017       
                                       

                             THE STATE OF MAHARASHTRA 
                                       VERSUS
                          VISHNU SOPAN CHAPKE AND OTHERS  
                                         ...

                           APP  for Applicant/State : Miss. S.S. Raut. 

                                             ...
                                  CORAM : V.L. ACHLIYA, J.

Dated: JUNE 14, 2017 ...

Issue notice to respondent making it returnable on 28.06.2017.

(V.L. ACHLIYA,J)

mkd/

 
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