Sajid Pasha S/O. Gulam Jilani And ... vs The State Of Maharashtra
2017 Latest Caselaw 3190 Bom

                               FARAD CONTINUATION SHEET NO.

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   APPELLATE SIDE, BENCH AT AURANGABAD

  _____________________________________________________
 Office Notes, Office         |
 Memoranda of Coram,          |   Court's or Judge's orders
 appearances, Court's         |
 orders or directions         |
 and Registrar's orders       |
                       CRIMINAL APPLICATION NO. 2641/2017
                          IN CRIMINAL APPEAL NO. 217/2017       
                                       

                       SAJID PASHA GULAM JILANI AND OTHERS 
                                      VERSUS
                            THE STATE OF MAHARASHTRA 
                                        ...

                    Advocate for Applicant  : Mr. Ghanekar Nilesh S.
                     APP for Respondent/State : Mr. S.Y. Mahajan

                                            ...
                                 CORAM : V.L. ACHLIYA, J.

Dated: JUNE 14, 2017 ...

1 Issue notice to respondent.

2. Learned APP for the respondent-State accepted the notice of respondent-State

3. Adjourned to 27.6.2017.

(V.L. ACHLIYA,J)

mkd/