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The State Of Maharashtra vs Balasaheb Sopan Jagatkar
2017 Latest Caselaw 3189 Bom

Citation : 2017 Latest Caselaw 3189 Bom
Judgement Date : 14 June, 2017

Bombay High Court
The State Of Maharashtra vs Balasaheb Sopan Jagatkar on 14 June, 2017
Bench: V.L. Achliya
                               FARAD CONTINUATION SHEET NO.

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   APPELLATE SIDE, BENCH AT AURANGABAD

  _____________________________________________________
 Office Notes, Office   |
 Memoranda of Coram,    | Court's or Judge's orders
 appearances, Court's   |
 orders or directions   |
 and Registrar's orders |

                      CRIMINAL APPLICATION NO. 2215/2017       
                                      

                               THE STATE OF MAHARASHTRA  
                                         VERSUS
                               BALASAHEB SOPAN JAGATKAR 
                                            ...

                  APP for Applicant/State : Miss. S.S. Raut. 

                                             ...
                                  CORAM : V.L. ACHLIYA, J.

Dated: JUNE 14, 2017 ...

1) Issue notice to respondent making it returnable on 12.7.2017.

2) In the meanwhile, call for record & proceedings of the case.

(V.L. ACHLIYA,J) mkd/

 
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