Citation : 2017 Latest Caselaw 3188 Bom
Judgement Date : 14 June, 2017
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE, BENCH AT AURANGABAD
_____________________________________________________
Office Notes, Office |
Memoranda of Coram, | Court's or Judge's orders
appearances, Court's |
orders or directions |
and Registrar's orders |
CRIMINAL APPLICATION NO. 3645/2016
IN
CRIMINAL APPLICATION 3717/2015
POORNAWADI NAGRIK SAHAKARI BANK LTD.
BEED
VERSUS
BABU S/O RAMCHANDRA GITTE
...
Advocate for Applicant:Mr. Ghayal Sanjay
Advocate for Respondents : Mr. S.S. Thombare
...
CORAM : V.L. ACHLIYA, J.
Dated: JUNE 14, 2017 ...
The application to be heard along with the appeal.
(V.L. ACHLIYA,J)
mkd/
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