The Reliance General Insurance ... vs Sumermal Chandanmal Jain And ...
2017 Latest Caselaw 3028 Bom

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD.


                   990 FIRST APPEAL NO. 481 OF 2015
        WITH CA/2363/2015 IN FA/481/2015 WITH FA/2339/2015 WITH
          CA/2367/2015 IN FA/2339/2015 WITH FA/2985/2015 WITH
                     CA/2339/2015 IN FA/2985/2015

               THE RELIANCE GENERAL INSURANCE COMPANY
                                    VERSUS
                SUMERMAL CHANDANMAL JAIN AND OTHERS
                                        ...
                 Advocate for Appellant : Mr. S.G.Chapalgaonkar
               Advocate for Respondent No.7 : Mr. D.P.Deshpande
                 Advocate for Respondent No.4 : Mr. R.C. Patil
                                        ...
                            CORAM : V.K. JADHAV, J.

Dated: June 09, 2017 ...

PER COURT :-

1 Applicant/appellant to take steps as against unserved respondent/s within a period of four weeks.

2 Stand over to 7.7.2017.

vbd