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Asha Sandesh Gaikwad And Ors vs Shaikh Sarvar Nabi Patel And Ors
2017 Latest Caselaw 3027 Bom

Citation : 2017 Latest Caselaw 3027 Bom
Judgement Date : 9 June, 2017

Bombay High Court
Asha Sandesh Gaikwad And Ors vs Shaikh Sarvar Nabi Patel And Ors on 9 June, 2017
Bench: V.K. Jadhav
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD.


                        97 FIRST APPEAL NO. 1644 OF 2015

                     ASHA SANDESH GAIKWAD AND ORS
                                   VERSUS
                    SHAIKH SARVAR NABI PATEL AND ORS
                                       ...
                  Advocate for Appellants : Mr. A.B. Gaikwad
                   AGP for Respondents: Mr. S.N. Morampalle
                Advocate for Respondent No.2 : Mr. H.A. Patankar
                                       ...
                            CORAM : V.K. JADHAV, J.

Dated: June 09, 2017 ...

PER COURT :-

1 Applicant/appellant to take steps as against unserved respondent/s within a period of four weeks.

2 Stand over to 7.7.2017.

( V.K. JADHAV, J. )

vbd

 
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