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Jayshree Sanjay Lakudzode And ... vs Shaikh Salim Mohammad Abdul ...
2017 Latest Caselaw 3026 Bom

Citation : 2017 Latest Caselaw 3026 Bom
Judgement Date : 9 June, 2017

Bombay High Court
Jayshree Sanjay Lakudzode And ... vs Shaikh Salim Mohammad Abdul ... on 9 June, 2017
Bench: V.K. Jadhav
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD.


                      96 CIVIL APPLICATION NO. 967 OF 2015
                                IN FAST/1475/2015

             JAYSHREE SANJAY LAKUDZODE AND OTHERS
                                  VERSUS
        SHAIKH SALIM MOHAMMAD ABDUL SATTAR AND ANOTHER
                                      ...
            Advocate for Applicants : Mr. M.A. Shaikh Jahagirdar
              Advocate for Respondent No.2 : Mr. A.B. Gatne
                                      ...
                         CORAM : V.K. JADHAV, J.

Dated: June 09, 2017 ...

PER COURT :-

1 Applicant/appellant to take steps as against unserved respondent/s within a period of four weeks.

2 Stand over to 7.7.2017.

( V.K. JADHAV, J. )

vbd

 
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