Citation : 2017 Latest Caselaw 3025 Bom
Judgement Date : 9 June, 2017
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD.
95 CIVIL APPLICATION NO. 997 OF 2014
IN FAST/33644/2013
KAILASH RAMCHANDRA CHAVAN
VERSUS
SHEKHAR PANDURANG KARAD AND OTHERS
...
Advocate for Applicants : Mr. Shantanu Deshpande h/f Mr. N.V. Gaware
Advocate for Respondent No.2 : Mr. S.G.Chapalgaonkar
...
CORAM : V.K. JADHAV, J.
Dated: June 09, 2017 ...
PER COURT :-
1 Applicant/appellant to take steps as against unserved respondent/s within a period of four weeks.
2 Stand over to 7.7.2017.
( V.K. JADHAV, J. )
vbd
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