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Ananda Ramji Tathe, Died Thr. ... vs The State Of Mah And Anr
2017 Latest Caselaw 3024 Bom

Citation : 2017 Latest Caselaw 3024 Bom
Judgement Date : 9 June, 2017

Bombay High Court
Ananda Ramji Tathe, Died Thr. ... vs The State Of Mah And Anr on 9 June, 2017
Bench: V.K. Jadhav
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD.


                  98 FIRST APPEAL NO. 2070 OF 2015
       WITH FA/209/2015 WITH FA/245/2015 WITH FA/246/2015 WITH
           FA/2071/2015 WITH CA/7313/2017 IN FA/2071/2015

         ANANDA RAMJI TATHE, DIED THR. L.RS. DEUBAI AND ORS
                               VERSUS
                   THE STATE OF MAH AND ANR
                                   ...
              Advocate for Appellants : Mr. C.K. Sonawane
                 AGP for Respondents: Mr.S.S. Dande
                                   ...
                       CORAM : V.K. JADHAV, J.

Dated: June 09, 2017 ...

PER COURT :-

1 Applicant/appellant to take steps to bring on record the legal heirs of one of the deceased appellants.

2 Stand over to 7.7.2017.

( V.K. JADHAV, J. )

vbd

 
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