The Executive Engineer, Minor ... vs Musa Mittu Attar And Others
2017 Latest Caselaw 3023 Bom

Citation : 2017 Latest Caselaw 3023 Bom
Judgement Date : 9 June, 2017

Bombay High Court

The Executive Engineer, Minor ... vs Musa Mittu Attar And Others on 9 June, 2017

Bench: V.K. Jadhav

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD.

                94 CIVIL APPLICATION NO. 13412 OF 2013
       IN FAST/19227/2013 WITH CA/13410/2013 IN FAST/19220/2013

        THE EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION,
                             OSMANABAD
                               VERSUS
                 MUSA MITTU ATTAR AND OTHERS
                                   ...
                Advocate for Applicant : Mr.V.M. Lomte
                 AGP for Respondents: Mr. A.M. Phule
                                   ...
                      CORAM : V.K. JADHAV, J.

Dated: June 09, 2017 ...

PER COURT :-

1 Applicant/appellant to take steps as against unserved respondent/s within a period of four weeks.

2 Stand over to 7.7.2017.

( V.K. JADHAV, J. )

vbd

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