Bombay High Court
Sanjay Tribakrao Kamble vs The State Of Maharashtra And ... on 7 June, 2017
Bench: Anoop V. Mohta
1
WP/7437/2017
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD
WRIT PETITION NO. 7437 OF 2017
Sanjay Tribakrao Kamble,
Age : 48 years, Occu. : Service,
R/o Yashwant Nagar Old, Ausa Road,
Behind Datta Mandir, Latur,
Dist. Latur. ... PETITIONER
VERSUS
1. The State of Maharashtra
Through its Secretary,
for Social welfare Ministry
Mantralaya Mumbai-32
2. The General Manager,
Sahityaratn Annabhau Sathe
Arthik Vikas Mahamandal,
3. The Managing Director,
Sahityaratn Annabhau Sathe
Arthik Vikas Mahamandal,
The respondents No.2 and 3 both
Head Office New Administrative
Building No.2, 3rd Floor, Ramkrishna
Chemburkar Marg, Chembur (East)
Mumbai. ... RESPONDENTS
(Copy to be served on the offence
of Government Pleader High Court
Bombay Bench at Aurangabad.)
.....
Shri B.R.Kedar, Advocate for petitioner
Shri A.B.Girase, G.P. for State
Shri P.P.Chavan, Advocate for respondent No.2 & 3
.....
____________________________________________________
WRIT PETITION NO. 6573 OF 2017
Vishnu S/o Sonaji Sonawane,
Age : 46 years, Occu. : Service,
R/o Anand Nagar, Reogaon Road,
Jalna. ... PETITIONER
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WP/7437/2017
VERSUS
1. The State of Maharashtra
Through its Secretary,
for Social welfare Department
Mantralaya Mumbai-32
2. The Managing Director,
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit), Mumbai,
New administrative building no.2,
3rd floor, B-wing, R.C. Marg,
Chembur (E) Mumbai.
3. The Dy. General Managing (Adm.),
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit), Mumbai,
New administrative building no.2,
3rd floor, B-wing, R.C.Marg,
Chembur (E) Mumbai.
4. The Regional Manager,
Aurangabad Regional Office of
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit),
Regional Office Aurangabad.
5. The District Manager / Office Assistant/Clerk,
District Branch Office of
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit),
At Aurangabad.
6. The District Manager/ Office Assistant/Clerk,
District Branch office of
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Maryadit),
At Jalna. ... RESPONDENTS
.....
Shri S.L.Bhapkar, Advocate for petitioner
Shri M.B.Bharswadkar, A.G.P. for State
Shri P.P.Chavan, Advocate for respondent No.6
.....
____________________________________________________
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WP/7437/2017
WRIT PETITION NO. 6574 OF 2017
Tarachand s/o Vishwanath Kasabe,
Age : 46 years, Occu. : Service,
R/o Jalgaon, Tal.and Dist. Jalgaon. ... PETITIONER
VERSUS
1. The State of Maharashtra
Through its Secretary,
for Social welfare Department
Mantralaya Mumbai-32
2. The Managing Director,
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit), Mumbai,
New administrative building no.2,
3rd floor, B-wing, R.C. Marg,
Chembur (E) Mumbai.
3. The Dy. General Managing (Adm.),
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit), Mumbai,
New administrative building no.2,
3rd floor, B-wing, R.C.Marg,
Chembur (E) Mumbai.
4. The Regional Manager,
Aurangabad Regional Office of
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit),
Regional Office Nashik.
5. The District Manager / Office Assistant/Clerk,
District Branch Office of
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit),
At Jalgaon. ... RESPONDENTS
.....
Shri S.L.Bhapkar, Advocate for petitioner
Shri A.V.Dheshmukh, A.G.P. for State
Shri P.P.Chavan, Advocate for respondents.
.....
____________________________________________________
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WP/7437/2017
WRIT PETITION NO. 6577 OF 2017
Usha w/o Shriram Sonone/
Usha d/o Shrirang Janjal
Age : 52 years, Occu. : Service,
R/o Bhimnagar, Bausingpura,
Aurangabad. ... PETITIONER
VERSUS
1. The State of Maharashtra
Through its Secretary,
for Social welfare Department
Mantralaya Mumbai-32
2. The Managing Director,
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit), Mumbai,
New administrative building no.2,
3rd floor, B-wing, R.C. Marg,
Chembur (E) Mumbai.
3. The Dy. General Managing (Adm.),
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit), Mumbai,
New administrative building no.2,
3rd floor, B-wing, R.C.Marg,
Chembur (E) Mumbai.
4. The Regional Manager,
Aurangabad Regional Office of
Sahityaratna Lokshahir Annabhau Sathe
Vikas Mahamandal (Marayadit),
Regional Office Aurangabad. ... RESPONDENTS
.....
Shri S.L.Bhapkar, Advocate for petitioner
Mrs M.A.Deshpande, A.G.P. for State
Shri P.P.Chavan, Advocate for respondents
____________________________________________________
CORAM: ANOOP V. MOHTA AND
SUNIL K. KOTWAL, JJ.
DATED: 7th June, 2017.
ORAL JUDGMENT (Per Anoop V. Mohta, J.)
WP/7437/2017
1. Rule. Rule made returnable forthwith and heard
finally by consent of learned counsel for the parties.
2. We are inclined to dispose of all these writ petitions
as similar points are agitated so also the grievances are basically
against impugned order dated 18.02.2017 / 28.04.2017. The
petitioners contend that, no show cause notice was given to them
prior to issuance of the impugned orders.
3. We are inclined to permit petitioners to make
representations to the concerned respondents within a period of
10 days. The respondents to deal with the same as early as
possible and preferably within a period of 2 weeks from the date
of receipt of the representations.
4. Considering the facts and the circumstances as also
the reasons recorded above, pending the decision on the
representations, we direct that no coercive steps be taken
against the petitioners based upon the impugned orders till the
communication of decision on their representations by the
concerned respondents to the petitioners. All points are kept
open.
WP/7437/2017
5. Petitions are accordingly disposed of with liberty to
the petitioners to challenge the decision if it is adverse. No costs.
(SUNIL K. KOTWAL) (ANOOP V. MOHTA)
JUDGE JUDGE
vmk/
