Vishnu S/O Vithal Gopane And ... vs The State Of Maharashtra And Anr
2017 Latest Caselaw 2743 Bom

Citation : 2017 Latest Caselaw 2743 Bom
Judgement Date : 5 June, 2017

Bombay High Court

Vishnu S/O Vithal Gopane And ... vs The State Of Maharashtra And Anr on 5 June, 2017

Bench: R.M. Borde

                                           {1}
                                                                  criappln194.17.odt

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                      BENCH AT AURANGABAD

            CRIMINAL APPLICATION NO. 194 OF 2017 
                               
 Vishnu s/o Vithal Gopane
 & others                                       Applicants

          Versus

 The State of Maharashtra
 & another                                                            Respondents

 Mr. G.J. Karne, advocate for the applicants. 
 Mr. K.D. Mundhe, A.P.P. for Respondent no. 1

  
                                           CORAM : R.M.BORDE &
                                                          K.K. SONAWANE, JJ.

DATE : 5th JUNE, 2017

PER COURT:

Leave to replace documents.

Stand over to 19th June, 2017.

  
  
        ( K. K. SONAWANE )                                ( R.M.BORDE )
                 JUDGE                                         JUDGE

 dyb

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