The State Of Mah.Thro.Collector ... vs Smita Sharad Pachure
2017 Latest Caselaw 4698 Bom

Citation : 2017 Latest Caselaw 4698 Bom
Judgement Date : 18 July, 2017

Bombay High Court

The State Of Mah.Thro.Collector ... vs Smita Sharad Pachure on 18 July, 2017

Bench: Sangitrao S. Patil

                                   1           208-sa 292.1992 

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                BENCH AT AURANGABAD
                          
           SECOND APPEAL NO. 292 OF 1992
                      
State of Maharashtra
Through the Collector, Beed         ..   APPELLANT

         VERSUS

Sow. Smita w/o Sharadchandra 
Parchure.                                              ..RESPONDENT

                         --
None present for the appellants.
Mr. Prasanna B. Barje Adv. for respondent.
                         --

                                   CORAM :  SANGITRAO S. PATIL, J.

DATE : 18th JULY, 2017

PER COURT :

On the request of the learned counsel for the respondent, stand over to 10.08.2017, as a last chance.

Sd/-

[SANGITRAO S. PATIL, J.]

shp

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