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Madhav Hari Bhole (L.Rs.) ... vs Laxman Totaram Patil (L.Rs.) ...
2017 Latest Caselaw 4697 Bom

Citation : 2017 Latest Caselaw 4697 Bom
Judgement Date : 18 July, 2017

Bombay High Court
Madhav Hari Bhole (L.Rs.) ... vs Laxman Totaram Patil (L.Rs.) ... on 18 July, 2017
Bench: Sangitrao S. Patil
                                1           207-sa 281.1992   

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD
                             
              SECOND APPEAL NO. 281 OF 1992

                      
Madhav Hari Bhole (died)
through Saraswatibai Madhav Bhole
and ors.                        ... APPELLANTS.

       VERSUS

Laxman s/o Totaram Patil (died)
Arvind Laxman Patil (died)                           ...RESPONDENTS
through Jyotibai Arvind Patil


                         --
None present for appellants.

                                 CORAM :  SANGITRAO S. PATIL, J. 

DATE : 18th JULY, 2017

PER COURT :

None appeared for the appellants when the matter was called out. In order to extend an opportunity of hearing to the appellant, stand over to 01.08.2017 as a last chance. In case, nobody appears on behalf of the appellants on the next date, the appeal would be dismissed.

Sd/-

[SANGITRAO S. PATIL, J.]

shp

2 207-sa 281.1992

 
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