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Bajirao Budhaji Shinde vs Satish Budhaji Shinde And Others
2017 Latest Caselaw 4606 Bom

Citation : 2017 Latest Caselaw 4606 Bom
Judgement Date : 17 July, 2017

Bombay High Court
Bajirao Budhaji Shinde vs Satish Budhaji Shinde And Others on 17 July, 2017
Bench: S.P. Deshmukh
                                     1                          Arb Apeal 2-2016




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                   ARBITRATION APPEAL NO. 02 OF 2016
                                 WITH
                       ARBITRATION NO.05 OF 2016


                               BAJIRAO BUDHAJI SHINDE

                                         VERSUS

                      SATISH BUDHAJI SHINDE AND OTHERS
                                      .....

          Mr. H. U. Dhage Advocate for Appellant
          Mr. G. K. Naik Thigale, Advocate for Respondent No.1

                                           .....


                                         CORAM : S. P. DESHMUKH, J.

DATED : 17th JULY, 2017.

Order :-

1. Learned counsel seeks leave to amend the appeal and

application in both the matters, after amendment being carried

out, issue notice to respondent, returnable on 14.08.2017.

2. Learned counsel Mr. G.K. Naik Thigale waives for respondent

No.1.

[ S. P. DESHMUKH, J ]

vjg/-

 
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