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Bhagwat Pralhad Shinde vs Maharashtra State Road Transport ...
2017 Latest Caselaw 4604 Bom

Citation : 2017 Latest Caselaw 4604 Bom
Judgement Date : 17 July, 2017

Bombay High Court
Bhagwat Pralhad Shinde vs Maharashtra State Road Transport ... on 17 July, 2017
Bench: S.P. Deshmukh
                               1                                 wp 3899-2017




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                      WRIT PETITION NO. 3899 OF 2017


          Bhagwat Pralhad Shinde                           ...Petitioner.

                  Versus

          Maharashtra State Road Transport Corp.           ...Respondent.

                                    .....

          Mr. P. V. Barde, Advocate for Petitioner
          Mr. A. B. Dhongade, Advocate for respondent
                                     .....


                                   CORAM : S. P. DESHMUKH, J.

DATED : 17th JULY, 2017. Order :-

1. Stand over to 3rd August, 2017. Till next date the proceeding

pending before the labour court to remain in abeyance.

[ S. P. DESHMUKH, J ]

vjg/-

 
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