The Chief Executive, Sahakar ... vs Devanand Kawaduji Besekar
2017 Latest Caselaw 4419 Bom

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                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH, NAGPUR


                                    CROSS OBJECTION No.4 OF 2006
                                                 IN
                                     FIRST APPEAL No.549 OF 2005


        Chief Executive,
        Sahakar Maharshi Swargiya 
        Bapuraoji Deshmukh Shetkari 
        Sahakari Sut Girni, Plot No.D-14,
        MIDC, Sewagram Road,
        Taluka and District Wardha.                                                  :      APPELLANT

                           ...VERSUS...

        Devanand s/o. Kawaduji Besekar,
        Aged about 38 years,
        R/o. Near Std Pco,
        Kharangana Road, Sewagram,
        Taluka and District Wardha.                                                   :      RESPONDENT/
                                                                                           CROSS OBJECTOR


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        Shri S.G. Zinjarde, Advocate for the Appellant.
        None for the Respondent.
        =-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-=-


                                                      CORAM  :   S.B. SHUKRE, J.

th DATE : 12 JULY, 2017.

ORAL JUDGMENT :

1. This cross objection has been filed by the respondent in First

Appeal No.549/2005 inspite of sufficient opportunity having been given

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to the respondent. The respondent is absent. Nobody has appeared on

his behalf.

2. The cross-objection stands dismissed in default with costs of

Rs.10,000/-.

JUDGE

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