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Vidarbha Irrigation Development ... vs Murlidhar Bhaurao Dahapute And 2 ...
2017 Latest Caselaw 3929 Bom

Citation : 2017 Latest Caselaw 3929 Bom
Judgement Date : 3 July, 2017

Bombay High Court
Vidarbha Irrigation Development ... vs Murlidhar Bhaurao Dahapute And 2 ... on 3 July, 2017
Bench: Dr. Shalini Phansalkar-Joshi
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                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          NAGPUR BENCH, NAGPUR

                                           First Appeal No.1253 of 2012 

(Executive Engineer, lower Wardha Canal Division, Wardha ..Vs.. Vijay s/o. Manikrao
                                 Jachak & Ors)
---------------------------------------------------------------------------------------------------------------------------------
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions                                      Court's or Judge's orders.
and Registrar's Orders.
---------------------------------------------------------------------------------------------------------------------------------
                       Shri. V.G. Palshikar, counsel for the respondent.
                       Shri. Chutke, AGP for respondent nos. 2 & 3.


                      CORAM: SMT.DR. SHALINI PHANSALKAR - JOSHI, J.

DATE: JULY 03, 2017

As per the order passed on 18.3.2016, Paper Book was to be filed within period of 12 months subject to cost of Rs. 500/- were to be deposited in the High Court Bar Association, Nagpur.

As per the office note, till today, the paper book is not filed nor the cost are paid despite lapse of 12 months.

In view thereof, time for filing of Paper Book is extended as last chance by 3 months subject to depositing of amount of Rs. 1,000/- in the High Court Legal Aid Sub Committee, Nagpur, in addition to the earlier cost of Rs. 500/-.

JUDGE

Belkhede, PA

 
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