Prabhu Tukaram Gaikwad vs Dattatarya Hanamant Gaikwad And ...
2017 Latest Caselaw 165 Bom

                                                     CA 11484/15 in SA 478/15
  
                                    -  1 -

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD               
                                      
                       CIVIL APPLICATION NO.11484/2015
                                     IN
                          SECOND APPEAL NO.478/2015

                  Prabhu Tukaram Gaikwad.     
                                    ...Applicant..
                         Versus

                       Dattatarya Hanamant Gaikwad  & others. 
                                            ...Respondents... 
                                                               
                               .....
Shri N.P. Patil Jamalpurkar, Advocate for applicant.
Shri   Mahesh   K.   Bhosale,   Advocate   h/f   Shri   P.V.   Barde, 
Advocate for respondents.
                                                                      
                               .....
  
                                CORAM: SUNIL P. DESHMUKH, J. 
                                   
                                 DATE:  28.02.2017

ORDER :

1] Heard learned counsel for the parties.

2] The ad interim order passed in the civil application

hitherto is made absolute and the civil application is

disposed of accordingly.

(SUNIL P. DESHMUKH, J.)

ndk/c282178.odt