Citation : 2017 Latest Caselaw 6328 Bom
Judgement Date : 16 August, 2017
fa625.17.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
FIRST APPEAL No.625 OF 2017
(Smt. Pramila wd/o. Suresh Telang and others Vs. Rajesh s/o. Bhawrilal Sharma and
another)
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
None for the Appellants.
Shri V.D. Darne, Advocate for the Respondent No.1.
Shri B.P. Bhatta, Advocate for the Respondent No.2.
CORAM : S.B. SHUKRE , J .
th
DATE : 16
AUGUST, 2017.
Learned counsel for the respondent Nos.1 and 2 are present. They were present on the last occasion i.e. on 11th July, 2017 also. The appellant was absent on that date also and nobody appeared on her behalf. A last chance was given to the appellant on that date. The appellant is again absent. Today also, nobody is present on her behalf.
It is clear that the appellant is not interested to prosecute this appeal.
The appeal stands dismissed with costs.
JUDGE DWW
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