Citation : 2017 Latest Caselaw 6223 Bom
Judgement Date : 16 August, 2017
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPEAL NO. 989 OF 2017
In
CR. APPEAL 365 OF 2014
Pundlik Gole ....Appellant
V/S
The State Of Maharashtra ....Respondent
WITH CR. APPEAL NO. 1316 OF 2013
Ramkrishna Khandu Bagul @ Nana ....Appellant V/S The State Of Maharashtra ....Respondent
WITH CR. APPEAL NO. 1326 OF 2013
Salim Nawab Sayyed ....Appellant V/S The State Of Maharashtra ....Respondent
WITH CR. APPEAL NO. 36 OF 2014
Jitendra Anandrao Chvan ....Appellant V/S The State Of Maharashtra ....Respondent
WITH CR. APPEAL NO. 341 OF 2014
Page 1/5
Sikandar S/o Nijam Pinjari ....Appellant V/S The State Of Maharashtra ....Respondent
WITH CR. APPEAL NO. 365 OF 2014
Pundlik Gole ....Appellant V/S The State Of Maharashtra ....Respondent
WITH CR. APPEAL NO. 383 OF 2014
Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 725 OF 2015 In CR. APPEAL 383 OF 2014
Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 1149 OF 2015 In CR. APPEAL 365 OF 2014
Pundlik Gole ....Appellant
Page 2/5
V/S The State Of Maharashtra ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 1155 OF 2016 In CR. APPEAL 383 OF 2014
Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent
WITH CR. SUO-MOTU PETITION NO. 2 OF 2016
High Court On Its Own Motion ....Petitioner V/S Salim Nawab Sayyed And Ors ....Respondent
WITH CR. APPEAL NO. 244 OF 2017
The State Of Maharashtra ....Appellant V/S Pundlik Ganpat Gole And Ors ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 1297 OF 2016 In CR. APPEAL 365 OF 2014
Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent
Page 3/5
WITH CR. APPLICATION IN APPEAL NO. 1436 OF 2016 In CR. APPEAL 365 OF 2014
Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 169 OF 2017 In CR. APPEAL 244 OF 2017
Pundlik Ganpat Gole And Anr ....Appellant V/S The State Of Maharashtra ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 726 OF 2015 In CR. APPEAL 244 OF 2017
Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 731 OF 2015 In CR. APPEAL 244 OF 2017
Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent
Page 4/5
Mr.Mahesh Waswania/w Mr.Jagdish Shettya/w Miss Manashi Mahanta For Appellant in Apeal 365 of 2014 and Apeal 383 of 2014 Ms.R.M.Gadhvi APP for state.
CORAM : A.A. SAYED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 16th August, 2017 P.C. :
Stand over to 31/8/2017.
( FOR REGISTRAR JUDICIAL - I )
Page 5/5
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