Bajaj Allianz General Insurance ... vs Shri.Sayarabanu Ramjan Mulani ...
2017 Latest Caselaw 6200 Bom

Sherla V.



                                                                          caf.2349.2017_533.doc


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CIVIL APPELLATE JURISDICTION

                               CIVIL APPLICATION NO.2349 OF 2017
                                               IN
                               FIRST APPEAL ST. NO.3872 OF 2017

            Bajaj Allianz General Insurance Co. Ltd.... Applicant/Appellant

                    Vs.

            Sayarabanu Ramjan Mulani & Ors.                     ... Respondents


            Mr.D.S. Joshi for the Applicant/Appellant
            None for Respondents

                                                CORAM: MRS.MRIDULA BHATKAR, J.

DATE: AUGUST 16, 2017 P.C.:

1. Upon urgent mentioning, taken on Production Board.

2. By this Civil Application, the applicant / insurance Company

seeks stay to the operation and execution of the impugned

judgement and award dated 18.10.2016 passed by the Motor

Accident Claims Tribunal, Solapur. The learned Counsel for the

Insurance Company submits that the insurance company is ready to

deposit the entire decretal amount alongwith interest accrued

thereon, within a period of six weeks.

caf.2349.2017_533.doc

3. In view of the above, issue notice to the respondents,

returnable 11.10.2017. Till then, there shall be an ad-interim stay to

the operation and execution of the impugned judgement and award

dated 18.10.2016, subject to the applicant depositing in the MACT,

Solapur, the entire decretal amount alongwith interest accrued

thereon, within a period of six weeks from today. The statutory

amount of Rs.25,000/- deposited in this Court at the time of filing of

appeal shall be transferred to the Motor Accident Claims Tribunal.

4. S.O. to 11.10.2017. The applicant/appellant to remove office

objections before the returnable date.

(MRIDULA BHATKAR, J.)