Dhondiba Bhiva Jiman Alias Chavan ... vs State Of Maharashtra, Through ...
2017 Latest Caselaw 6147 Bom

Citation : 2017 Latest Caselaw 6147 Bom
Judgement Date : 16 August, 2017

Bombay High Court

Dhondiba Bhiva Jiman Alias Chavan ... vs State Of Maharashtra, Through ... on 16 August, 2017

Bench: B.R. Gavai

(9) WP 8687-14 with 4 petitions.doc

DDR

IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 8687 OF 2014

Shri Ganpati Bapu Musale ..Petitioner
Vs.
State of Maharashtra .. Respondent

WITH
WRIT PETITION NO. 7319 OF 2015

Dhondu Rama Musale
(since deceased through his
legal heir)
1. Anant Chandrakant Musale
(since deceased through his
legal heirs)
1a. Shri Alpesh Anant Musale & anr. ...Petitioners
Vs.
State of Maharashtra ...Respondent

WITH

WRIT PETITION NO. 7320 OF 2015

Dhondiba Bhiva Jiman alias Chavan
(since deceased through his
legal heirs)
1. Sakhubai Sakharam Shinde
(since deceased through her
legal heirs)
1 a Kishor Sakharam Shinde & others ...Petitioners
Vs.
State of Maharashtra ...Respondent

1/3

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(9) WP 8687-14 with 4 petitions.doc

WITH

WRIT PETITION NO. 7321 OF 2015

Shivram Kondiba Musale
(since deceased through his
legal heirs)
Shankar Shivram Musale & others ...Petitioners
Vs.
State of Maharashtra ...Respondent

WITH

WRIT PETITION NO. 7323 OF 2015

Dagdu Vithu Musale
(since deceased through his
legal heirs)
Shrirang Dagdu Musale & others ...Petitioners
Vs.
State of Maharashtra ...Respondent

............

Mr. Rohit Joshi i/by Jayesh M. Joshi, for the Petitioners in above
five Writ Petitions.
Mr. A.A. Alaspurkar, AGP for Respondent no.1 in above five Writ
Petitions.
............

CORAM : B.R.GAVAI &
M.S. KARNIK, JJ.

DATED: 16TH AUGUST, 2017

(9) WP 8687-14 with 4 petitions.doc

P.C. :

At the request of learned AGP for respondent no.1,

stand over to 31/8/2017 for direction.

(M.S. KARNIK, J.) ( B.R.GAVAI, J.)