Abdul Rehman Shamsuddin Shaikh vs The State Of Maharashtra
2017 Latest Caselaw 6125 Bom

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            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL   APPELLATE JURISDICTION 

                      WRIT PETITION  NO.1433 OF 2017


Mr. Abdul Rehman Shamsuddin Shaikh                            ....Petitioner
      V/s.
The State of Maharashtra                                      ....Respondent 


Ms. Devki R. Sahu i/by Mr. A.M.Saraogi, Advocates for Petitioner.
Mrs. S.D.Shinde, APP for the Respondent-State.


                                       ******

                            CORAM :-   R.M. SAVANT & 
                                                SANDEEP K.  SHINDE, JJ.

                            DATE     :- 16TH AUGUST,   2017.


P.C. :-

The above petition seeks a direction against the

respondent for non-compliance of the order dated 3.2.2017 passed

in Writ Petition No.4231 of 2016. In the said order dated 3.2.2017,

statement of the learned APP that preliminary enquiry into the

allegations made in the said complaint would be made and

appropriate action would be taken in accordance with law is

recorded. It was further recorded that whatever decision is taken by

the police , the same would be communicated to the petitioner. The

aforesaid statement was accepted by the Division Bench and the Shivgan

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petition came to be disposed of. It seems that in spite of such

assurance given to this Court, later part of the first paragraph of the

said order dated 3.2.2017 namely, i.e., the decision would be

communicated to the petitioner has not been complied with by the

respondent. The learned APP on instructions of the investigating

officer, API, Mr. Satishchandra Rathod attached to Shivaji Nagar

Police Station, Govandi, Mumbai states that the reply would be sent

to the petitioner within one week from date. Statement is accepted.

The petition is accordingly disposed of.

2                Put up for compliance on 31.8.2017.




(SANDEEP K. SHINDE, J)                                              (R.M. SAVANT, J)

                                      




                                                                                   Shivgan