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Raosaheb Balasaheb Shankarrao ... vs The State Of Maharashtra And ...
2016 Latest Caselaw 5789 Bom

Citation : 2016 Latest Caselaw 5789 Bom
Judgement Date : 30 September, 2016

Bombay High Court
Raosaheb Balasaheb Shankarrao ... vs The State Of Maharashtra And ... on 30 September, 2016
Bench: R.M. Borde
                                             {1}
                                                                       950 sr. 9994 wp.odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                                
                                 BENCH AT AURANGABAD

                                WRIT PETITION NO. 9994 OF 2016




                                                        
                     RAOSAHEB BALASAHEB SHANKARRAO JAPE
                                        VERSUS
                     THE STATE OF MAHARASHTRA AND OTHERS
                                          ...




                                                       
    Advocate for Petitioner : Mr. V.D. Hon, Senior Counsel h/f. Mr. Ashwin V. Hon

                            AGP for Respondents: Mr. S.G. Karlekar.




                                            
                                             ...
                               ig          CORAM : R.M. BORDE &
                                                   K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1]

Leave to correct description of respondent No.2.

2] Notice to respondents returnable on 18th November, 2016.

3] AGP waives notice for respondent Nos. 1 and 3.

4] In the meanwhile, ad-interim relief in terms of prayer clauses (D) and (E).





            [K.K.SONAWANE]                                    [R.M. BORDE]
              JUDGE                                              JUDGE
    grt/-





 

 
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