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Shirpur Education Society R C ... vs The State Of Maharashtra And ...
2016 Latest Caselaw 5783 Bom

Citation : 2016 Latest Caselaw 5783 Bom
Judgement Date : 30 September, 2016

Bombay High Court
Shirpur Education Society R C ... vs The State Of Maharashtra And ... on 30 September, 2016
Bench: R.M. Borde
                                            {1}
                                                                            955 sr. no..odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                              
                                 BENCH AT AURANGABAD

                               WRIT PETITION NO. 10021 OF 2016




                                                      
     SHIRPUR EDUCATION SOCIETY R C PATEL COLLEGE OF EDUCATION THROUGH
                                ITS PRINCIPAL D
                                    VERSUS
                   THE STATE OF MAHARASHTRA AND OTHERS




                                                     
                                       ...
                    Advocate for Petitioner : Mr. D.S. Bagul
                    AGP for Respondents: Mr. S.G. Karlekar.

                                            With




                                           
                               WRIT PETITION NO. 10028 OF 2016
                              
     SHIRPUR EDUCATION SOCIETY R C PATEL COLLEGE OF EDUCATION THROUGH
                               ITS PRINCIPAL D
                                   VERSUS
                             
                   THE STATE OF MAHARASHTRA AND OTHERS
                                       ...
                   Advocate for Petitioner : Mr. D.S. Bagul
                     AGP for Respondents: Mr. S.S. Dande.
      

                                            ...
   



                                          CORAM : R.M. BORDE &
                                                  K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] Issue notice to respondents returnable 18th November, 2016.





            [K.K.SONAWANE]                                    [R.M. BORDE]
              JUDGE                                            JUDGE
    grt/-





 

 
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