Salunke Sunil Vishnurao vs Pankaj Kumar And Another
2016 Latest Caselaw 5782 Bom

Citation : 2016 Latest Caselaw 5782 Bom
Judgement Date : 30 September, 2016

Bombay High Court

Salunke Sunil Vishnurao vs Pankaj Kumar And Another on 30 September, 2016

Bench: R.M. Borde

                                            {1}
                                                                               24 sr.no..odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                               
                                 BENCH AT AURANGABAD

                             CONTEMPT PETITION NO. 402 OF 2016




                                                       
                                    IN WP/10841/2014

                                SALUNKE SUNIL VISHNURAO
                                           VERSUS
                              PANKAJ KUMAR AND ANOTHER




                                                      
                                             ...
                      Advocate for Petitioner : Mr.Santosh S. Jadhavar


                                            ...




                                           
                               ig         CORAM : R.M. BORDE &
                                                  K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

Petitioner shall take steps in order to serve the respondent

No.1 within a period of 4 weeks. In the event of failure, name of the concerned respondent shall stand deleted without reference to the Court.

   





            [K.K.SONAWANE]                                    [R.M. BORDE]
              JUDGE                                             JUDGE
    grt/-