Youvraj Namdeo Khaladkar And ... vs The National Highway Authority Of ...
2016 Latest Caselaw 5781 Bom

                                            {1}
                                                                             910 sr. no..odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                               
                                 BENCH AT AURANGABAD

                             CIVIL APPLICATION NO. 12470 OF 2016




                                                       
                                       IN WP/1986/2016

                  YOUVRAJ NAMDEO KHALADKAR AND OTHERS
                                    VERSUS
    THE NATIONAL HIGHWAY AUTHORITY OF INDIA MINISTRY OF ROAD TRANSPORT




                                                      
                               AND HIGHWAY IT
                                      ...
                 Advocate for Applicants : Mr. Manoj U. Shelke
                      AGP for Respondents: Mr. P.S. Patil.




                                           
                               ig           ...

                                          CORAM : R.M. BORDE &
                                                  K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] This is an application for bringing LRS of deceased petitioner

NO.2 on record.

2] Considering the prayers in the application, the application is

allowed in terms of prayer clause (B). Amendment be carried out within two weeks. Civil application disposed of.

            [K.K.SONAWANE]                                     [R.M. BORDE]
              JUDGE                                             JUDGE
    grt/-