Umakant Shivlingappa Upase vs The State Of Maharashtra And ...
2016 Latest Caselaw 5779 Bom

                                             {1}
                                                                             901 sr. no..odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                               
                                 BENCH AT AURANGABAD

                                WRIT PETITION NO. 5996 OF 2016




                                                       
                            UMAKANT SHIVLINGAPPA UPASE
                                       VERSUS
                       THE STATE OF MAHARASHTRA AND OTHERS
                                          ...




                                                      
                      Advocate for Petitioner : Mr. R.J.Godbole
                  AGP for Respondent Nos. 1 and 4: Mr. S.G. Karlekar.
                 Advocate for respondent Nos.3 and 5 : Mr. V.M. Humbe




                                           
                                             ...
                               ig          CORAM : R.M. BORDE &
                                                   K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1]

Counsel for petitioner, on instructions of the petitioner, seeks leave to withdraw the petition. Writ petition is disposed of as withdrawn.

   





            [K.K.SONAWANE]                                   [R.M. BORDE]
              JUDGE                                             JUDGE
    grt/-