Manjusha Balkrishna Shinde vs The State Of Maharashtra And ...
2016 Latest Caselaw 5776 Bom

                                            {1}
                                                                 ca 13245 sr. no. 914.odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                               
                                 BENCH AT AURANGABAD

                             CIVIL APPLICATION NO. 13245 OF 2016




                                                       
                                       IN WP/8827/2012

                             MANJUSHA BALKRISHNA SHINDE
                                         VERSUS
                        THE STATE OF MAHARASHTRA AND OTHERS




                                                      
                                            ...
                     Advocate for Applicant : Mr. Babasaheb V. Dhage
                         AGP for Respondents: Mr. K.N. Lokhande.

                                            ...




                                           
                               ig         CORAM : R.M. BORDE &
                                                  K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] Instant civil application is not pressed and as such, the same is

disposed of.

   



            [K.K.SONAWANE]                             [R.M. BORDE]





              JUDGE                                           JUDGE
    grt/-