Nilesh Bhaskarrao Patil vs The State Of Maharashtra And ...
2016 Latest Caselaw 5774 Bom

                                             {1}
                                                                                  2 sr. no..odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                                 
                                 BENCH AT AURANGABAD

                                WRIT PETITION NO. 5986 OF 2014




                                                         
                                NILESH BHASKARRAO PATIL
                                           VERSUS
                         THE STATE OF MAHARASHTRA AND ANOTHER
                                             ...




                                                        
                         Advocate for Petitioner : Mr. S.B.Yawalkar


                                             ...




                                           
                                           CORAM : R.M. BORDE &
                               ig                  K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] Returnable date is extended by 4 weeks. Re issue notice to the respondents returnable in 4 weeks. Apart from usual mode of service,

liberty to the petitioner to serve notice by alternate mode and file affidavit

of service within the time stipulated above.

            [K.K.SONAWANE]                                      [R.M. BORDE]
              JUDGE                                               JUDGE
    grt/-