Shri Bhairavnath Nisarga Mandals ... vs The State Of Maharashtra And ...
2016 Latest Caselaw 5772 Bom

                                            {1}
                                                                            956 sr. no..odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                              
                                 BENCH AT AURANGABAD

                               WRIT PETITION NO. 10027 OF 2016




                                                      
    SHRI BHAIRAVNATH NISARGA MANDALS COLLEGE OF PHARMACY THROUGH ITS
                                  PRINCIPAL
                                    VERSUS
                   THE STATE OF MAHARASHTRA AND OTHERS




                                                     
                                       ...
                   Advocate for Petitioners : Mr. D.S. Bagul
                     AGP for Respondents: Mr. S.S. Dande.

                                            ...




                                           
                               ig         CORAM : R.M. BORDE &
                                                  K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] Issue notice to respondents returnable 16th November, 2016.

2] AGP waives notice for respondent Nos. 1 and 2.

   





            [K.K.SONAWANE]                                    [R.M. BORDE]
              JUDGE                                            JUDGE
    grt/-