Anjali Iranna Baingire And Others vs The State Of Maharashtra And ...
2016 Latest Caselaw 5765 Bom

                                            {1}
                                                                              915 sr. no..odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                                
                                  BENCH AT AURANGABAD
                        CIVIL APPLICATION STAMP NO. 30981 OF 2016
                                           WITH




                                                        
                        CIVIL APPLICATION STAMP NO.30992 OF 2016
                                            IN
                           CONTEMPT PETITION NO. 115 OF 2016
                                     IN WP/9577/2014




                                                       
                           ANJALI IRANNA BAINGIRE AND OTHERS
                                           VERSUS
                         THE STATE OF MAHARASHTRA AND OTHERS
                                             ...
                         Advocate for Petitioners : Mr. V.D. Gunale




                                           
                            AGP for Respondents: Mr. P.S. Patil.
                               ig           ...
                             
                                          CORAM : R.M. BORDE &
                                                  K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] Respondent No.2 Sarjerao Jadhav has retired on attaining age of superannuation. As such, notice cannot be served on him. His name stands deleted and in his place, name of Mr. Govind Nandede, shall be

substituted. Leave granted accordingly.

2] Issue notice to the substituted respondent No.2 - Mr. Govind Nandede returnable in two weeks.

3] Both civil applications are disposed of.

            [K.K.SONAWANE]                              [R.M. BORDE]
              JUDGE                                            JUDGE
    grt/-





                                    {2}
                                                               915 sr. no..odt