Maharashtra Rajya Prathamik ... vs The State Of Maharashtra And ...
2016 Latest Caselaw 5764 Bom

                                            {1}
                                                                    ca 12849 sr. no.10.odt

                      IN THE HIGH COURT OF JUDICATURE OF BOMBAY




                                                                               
                                 BENCH AT AURANGABAD

                             CIVIL APPLICATION NO. 12849 OF 2016




                                                       
                                       IN WP/7219/2016

     MAHARASHTRA RAJYA PRATHAMIK SHIKSHAK SANGHA THROUGH ITS DISTRICT
                             PRESIDENT R M PA
                                  VERSUS




                                                      
                  THE STATE OF MAHARASHTRA AND OTHERS
                                     ...
                  Advocate for Applicant : Mr. S.P. Brahme
                    AGP for Respondents: Mr. S.S. Dande.




                                           
                               ig           ...

                                           CORAM : R.M. BORDE &
                                                   K.K. SONAWANE, JJ.

DATE : 30TH SEPTEMBER, 2016.

PER COURT:

1] This is an application for recalling the conditional order passed

by this Court on 27th July, 2016 regarding dismissal of the petition on account of failure to comply with the directions.

2] For the reasons recorded in the application, the application deserves to be allowed and the same is allowed. Conditional order passed by this Court on 27th July, 2016 is recalled. Delay is condoned. Civil application is restored to its file.

3] List the matter after two weeks in urgent category.

            [K.K.SONAWANE]                                     [R.M. BORDE]
              JUDGE                                             JUDGE
    grt/-





                                    {2}
                                                      ca 12849 sr. no.10.odt