Sau. Meena W/O. Prakash Somkuwar vs State Of Maharashtra Thr. ...
2016 Latest Caselaw 6434 Bom

                                                                                                                      27.10.wp.856.16
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                              THE  COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH, NAGPUR




                                                                                                 
                                CRIMINAL WRIT PETITION NO. 856/2016
                 (Meena  w/o Prakash  Somkuwar  vs.   The State of Maharashtra and  others )
    ..............................................................................................................................................
    Office Notes, Office Memoranda of




                                                                                                
    Coram, appearances, Court's orders                                                  Court's or Judge's order 
    of directions and Registrar's orders
    ..............................................................................................................................................
                Mr. R.R. Vyas, Advocate for the petitioner 
                Mr. N.B. Jawade,  Assistant Public Prosecutor for Respondents




                                                                             
                                                                 CORAM :   B.P. DHARMADHIKARI 
                                                ig                           & A.S. CHANDURKAR, JJ.

DATED : 27th October, 2016.

Heard.

Notice, returnable on 22 nd November, 2016.

Learned A.P.P. waives notice for respondents.

                                                    JUDGE                                               JUDGE
    sahare