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Shri Ravi Ramchandra Sharma vs State Of Maharashtra Thr. Police ...
2016 Latest Caselaw 6422 Bom

Citation : 2016 Latest Caselaw 6422 Bom
Judgement Date : 27 October, 2016

Bombay High Court
Shri Ravi Ramchandra Sharma vs State Of Maharashtra Thr. Police ... on 27 October, 2016
Bench: B.P. Dharmadhikari
                                                                                                                       27.10.wp783.16
                                                                          1




                                                                                                                                   
                              THE  COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH, NAGPUR




                                                                                                 
                                CRIMINAL WRIT PETITION NO.783/2016
                       (Ravi Ramchandra  Sharma  vs.  The State of Maharashtra and others )
    ..............................................................................................................................................
    Office Notes, Office Memoranda of




                                                                                                
    Coram, appearances, Court's orders                                                  Court's or Judge's order 
    of directions and Registrar's orders
    ..............................................................................................................................................
                Mr. T.Mandlekar,   Advocate for the petitioner 
                Mr. S.S.Doiphode,  Additional Public Prosecutor for Respondents 1 & 2




                                                                             
                                                                 CORAM :   B.P. DHARMADHIKARI 
                                                ig                           & A.S. CHANDURKAR, JJ.

DATED : 27th October, 2016.

Heard.

Notice before admission, returnable on 29

th November, 2016.

Learned A.P.P. waives notice for respondent nos.1 and 2.

                                                    JUDGE                                               JUDGE
    sahare






 

 
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