Bhalchandra Baburao Waykar vs The State Of Maharashtra And ...
2016 Latest Caselaw 6354 Bom

                                                                                       05.odt
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              BENCH AT AURANGABAD
                              5 CONT. PETITION NO. 704 OF 2016
                                      IN WP/11129/2015 




                                                                               
                           BHALCHANDRA BABURAO WAYKAR 




                                                       
                                      VERSUS
                      THE STATE OF MAHARASHTRA AND ANOTHER
                                       ...
                Advocate for Petitioners : Mr. Pisal Pramod A. 
              AGP for Respondents State: Mr. M. B.  Bharaswadkar




                                                      
                                         CORAM   :  S. V. GANGAPURWALA & 
                                                     K. L. WADANE, JJ.
                                          DATE   :




                                                
                                                     25th October, 2016


    ORDER:   

Issue simple notice to respondent No.2

returnable on 6th December, 2016.

(K. L. WADANE, J.) (S. V. GANGAPURWALA, J. )

JPC