Kailas S/O Dnyandeo Bawaskar (In ... vs The State Of Maharashtra, Through ...
2016 Latest Caselaw 6269 Bom

                                                                                                                       21.10.ba.905.15
                                                                          1




                                                                                                                                   
                          IN THE  COURT OF JUDICATURE AT BOMBAY
                                   NAGPUR BENCH, NAGPUR




                                                                                                 
                             CRIMINAL APPLICATION (BA) NO. 905/2015
                         (Kailas   s/o  Dnyandeo  Bawaskar     vs.    State of Maharashtra )
    ..............................................................................................................................................
    Office Notes, Office Memoranda of




                                                                                                
    Coram, appearances, Court's orders                                                  Court's or Judge's order 
    of directions and Registrar's orders
    ..............................................................................................................................................
                            Mr. R.M.Daga, Advocate for the applicant 
                            Ms. Ritu Kalia, Assistant Public Prosecutor for Respondent




                                                                             
                                                ig               CORAM :   V.M. DESHPANDE, J.

DATED : 21st October, 2016.

Shri R.M.Daga, the learned counsel for the applicant wish to withdraw the present Application.

The prayer is accepted. The Application stands dismissed

as withdrawn.

JUDGE sahare