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The State Of Maharashtra vs Atmaram S/O Punjaram Wagh And Ors
2016 Latest Caselaw 6238 Bom

Citation : 2016 Latest Caselaw 6238 Bom
Judgement Date : 20 October, 2016

Bombay High Court
The State Of Maharashtra vs Atmaram S/O Punjaram Wagh And Ors on 20 October, 2016
Bench: S.S. Shinde
                                             1           39-crappeal866.odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                               
                         BENCH AT AURANGABAD




                                                       
                     CRIMINAL APPEAL NO. 866 OF 2015 
                                   WITH 
                   APEAL/758/2015 WITH APPLN/5577/2015
                                   WITH 
                    APPLN/1795/2016 IN APEAL/866/2015




                                                      
                             --
    Mr.A.B.Jagtap, Advocate for appellant's




                                                
    Mr.M.M.Nerlikar, APP for respondent no.1 
                             --
                                  ig   CORAM :  S.S. SHINDE AND
                                                SANGITRAO S. PATIL, JJ. 

DATE : OCTOBER 20, 2016

PER COURT :

Heard.

2. At the request of the learned APP for

respondent no.2, by way of last opportunity, stand

over to 22.11.2016.

[SANGITRAO S. PATIL, J.] [S.S. SHINDE, J.]

kbp

 
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