Sunil Gangaram Waghmare vs The Director Of Archives Govt. Of ...
2016 Latest Caselaw 6187 Bom

                                                                WP 3517/05   
      
                                           -  1 -

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                            
                         BENCH AT AURANGABAD           
                                                     
                           WRIT PETITION NO.3517/2005




                                                 
                      Sushil Gangaram Waghmare.  
                                        ...Petitioner..
                             Versus




                                                
                      The Director of Archives & others. 
                                          ...Respondents... 
                              .....
    None appears for petitioner.




                                       
    Shri S.Y. Mahajan, AGP for the State.
                              .....ig
      
                                CORAM: S.V. GANGAPURWALA &
                                        K.L. WADANE, JJ. 
                                 
                                DATE:  18.10.2016
    ORDER :

1] None appears for the petitioner.

2] On 1.10.2016 also, when the matter was called out,

none appeared for the petitioner. Today also, none

appears for the petitioner. In case the matter is not

worked out on the next date, the Court would be

constrained to dismiss the matter.

3] Place the petition in the week commencing from

21.11.2016.

(K.L. WADANE, J.) (S.V. GANGAPURWALA, J.) ndk/c19101627.doc